Max New York Life Insurance Company v. DCIT

91 Taxmann.com 477High Court2018#10791 most cited
10

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2018 to 2020.

Judgments citing Max New York Life Insurance Company v. DCIT

DCIT, Circle- 1, Ltu, New Delhi vs. Max Life Insurance Company Ltd., Gurgaon

In the result ITA No. 4384 and 4385/del/2019 are allowed and ITA numbers 4633 to 4636 /Del/ 2019 are dismissed

ITA 4634/DEL/2019[2012-13]Status: DisposedITAT Delhi14 Jan 2020AY 2012-13

Bench: Shri G.S. Pannu & Shri K. Narasimha Chary

For Appellant: Sh. Himanshu S. Sinha, advocateFor Respondent: Sh. Subha Kant Sahu, Sr. DR
Section 10Section 143(3)Section 154Section 28Section 80G

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘Friday – A’NEW DLEHI BEFORE SHRI G.S. PANNU, VICE PRESIDENT AND SHRI K. NARASIMHA CHARY, JUDICIAL MEMBER ITA Nos. 4384 & 4385/Del/2019 Assessment Years: 2012-13 & 2013-14 Max Life Insurance Company Ltd., vs. DCIT, Circle-1 LTU, 3rd Floor, Max House, Okhala, New Delhi 1, Dr. Jha Marg, New Delhi. PAN: AACCM 3201E ITANos. 4634, 4633, 4635 & 4636/Del/2019 Assessment Years: 2012-13 & 2013-14 DCIT, Circle-1 LTU, vs. Max Life Insurance Company Ltd., 3rd Floor, Max House, Okhala, New Delhi. 1, Dr. Jha Marg, New Delhi. (Appellants) (Respondents) Assessee by: Sh. Hi…

Max Life Insurance Company Ltd., Gurgaon vs. DCIT, Circle- 1, Ltu, New Delhi

In the result ITA No. 4384 and 4385/del/2019 are allowed and ITA numbers 4633 to 4636 /Del/ 2019 are dismissed

ITA 4384/DEL/2019[2012-13]Status: DisposedITAT Delhi14 Jan 2020AY 2012-13

Bench: Shri G.S. Pannu & Shri K. Narasimha Chary

For Appellant: Sh. Himanshu S. Sinha, advocateFor Respondent: Sh. Subha Kant Sahu, Sr. DR
Section 10Section 143(3)Section 154Section 28Section 80G

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘Friday – A’NEW DLEHI BEFORE SHRI G.S. PANNU, VICE PRESIDENT AND SHRI K. NARASIMHA CHARY, JUDICIAL MEMBER ITA Nos. 4384 & 4385/Del/2019 Assessment Years: 2012-13 & 2013-14 Max Life Insurance Company Ltd., vs. DCIT, Circle-1 LTU, 3rd Floor, Max House, Okhala, New Delhi 1, Dr. Jha Marg, New Delhi. PAN: AACCM 3201E ITANos. 4634, 4633, 4635 & 4636/Del/2019 Assessment Years: 2012-13 & 2013-14 DCIT, Circle-1 LTU, vs. Max Life Insurance Company Ltd., 3rd Floor, Max House, Okhala, New Delhi. 1, Dr. Jha Marg, New Delhi. (Appellants) (Respondents) Assessee by: Sh. Hi…

DCIT, New Delhi vs. M/S. Sahara India Life Insurance Company Ltd., Lucknow

Appeals of the department stand dismissed whereas the sole appeal of the

ITA 6246/DEL/2013[2010-11]Status: DisposedITAT Delhi31 Oct 2018AY 2010-11

Bench: Shri G.D.Agrawal, Hon’Ble & Shri Sudhanshu Srivastava

For Appellant: Shri Ajay Vohra, Sr. Adv., Shri Aditya Vohra, AdvFor Respondent: Shri B.S.Anant, Sr. DR
Section 143(3)Section 147Section 148Section 28Section 44

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘A’ NEW DELHI BEFORE SHRI G.D.AGRAWAL, HON’BLE VICE PRESIDENT & SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER ITA No. 3509/Del/2013, A.Y. 2004-05 ITA no. 6243/Del/2013, A.Y. 2005-06 ITA NO. 6244/Del/2013, A.Y. 2006-07 ITA No. 5624/Del/2011, A.Y. 2007-08 ITA No. 1347/Del/2013, A.Y. 2008-09 ITA No. 6245/Del/2013, A.Y. 2009-10 ITA no. 6246/Del/2013, A.Y. 2010-11 DCIT Vs. Sahara India Life Insurance Co. Ltd. Cent. Circle 6 1, Kapoorthala Complex, Aliganj New Delhi Lucknow PAN : AAHCS1334B Appellant Respondent ITA NO. 3480/Del/2012, A.Y. 2007-08 Sahara India Life…

DCIT, New Delhi vs. M/S. Sahara India Life Insurance Company Ltd., Lucknow

Appeals of the department stand dismissed whereas the sole appeal of the

ITA 6245/DEL/2013[2009-10]Status: DisposedITAT Delhi31 Oct 2018AY 2009-10

Bench: Shri G.D.Agrawal, Hon’Ble & Shri Sudhanshu Srivastava

For Appellant: Shri Ajay Vohra, Sr. Adv., Shri Aditya Vohra, AdvFor Respondent: Shri B.S.Anant, Sr. DR
Section 143(3)Section 147Section 148Section 28Section 44

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘A’ NEW DELHI BEFORE SHRI G.D.AGRAWAL, HON’BLE VICE PRESIDENT & SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER ITA No. 3509/Del/2013, A.Y. 2004-05 ITA no. 6243/Del/2013, A.Y. 2005-06 ITA NO. 6244/Del/2013, A.Y. 2006-07 ITA No. 5624/Del/2011, A.Y. 2007-08 ITA No. 1347/Del/2013, A.Y. 2008-09 ITA No. 6245/Del/2013, A.Y. 2009-10 ITA no. 6246/Del/2013, A.Y. 2010-11 DCIT Vs. Sahara India Life Insurance Co. Ltd. Cent. Circle 6 1, Kapoorthala Complex, Aliganj New Delhi Lucknow PAN : AAHCS1334B Appellant Respondent ITA NO. 3480/Del/2012, A.Y. 2007-08 Sahara India Life…

DCIT, New Delhi vs. M/S. Sahara India Life Insurance Company Ltd., Lucknow

Appeals of the department stand dismissed whereas the sole appeal of the

ITA 6244/DEL/2013[2006-07]Status: DisposedITAT Delhi31 Oct 2018AY 2006-07

Bench: Shri G.D.Agrawal, Hon’Ble & Shri Sudhanshu Srivastava

For Appellant: Shri Ajay Vohra, Sr. Adv., Shri Aditya Vohra, AdvFor Respondent: Shri B.S.Anant, Sr. DR
Section 143(3)Section 147Section 148Section 28Section 44

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘A’ NEW DELHI BEFORE SHRI G.D.AGRAWAL, HON’BLE VICE PRESIDENT & SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER ITA No. 3509/Del/2013, A.Y. 2004-05 ITA no. 6243/Del/2013, A.Y. 2005-06 ITA NO. 6244/Del/2013, A.Y. 2006-07 ITA No. 5624/Del/2011, A.Y. 2007-08 ITA No. 1347/Del/2013, A.Y. 2008-09 ITA No. 6245/Del/2013, A.Y. 2009-10 ITA no. 6246/Del/2013, A.Y. 2010-11 DCIT Vs. Sahara India Life Insurance Co. Ltd. Cent. Circle 6 1, Kapoorthala Complex, Aliganj New Delhi Lucknow PAN : AAHCS1334B Appellant Respondent ITA NO. 3480/Del/2012, A.Y. 2007-08 Sahara India Life…

DCIT, New Delhi vs. M/S. Sahara India Life Insurance Company Ltd., Lucknow

Appeals of the department stand dismissed whereas the sole appeal of the

ITA 6243/DEL/2013[2005-06]Status: DisposedITAT Delhi31 Oct 2018AY 2005-06

Bench: Shri G.D.Agrawal, Hon’Ble & Shri Sudhanshu Srivastava

For Appellant: Shri Ajay Vohra, Sr. Adv., Shri Aditya Vohra, AdvFor Respondent: Shri B.S.Anant, Sr. DR
Section 143(3)Section 147Section 148Section 28Section 44

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘A’ NEW DELHI BEFORE SHRI G.D.AGRAWAL, HON’BLE VICE PRESIDENT & SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER ITA No. 3509/Del/2013, A.Y. 2004-05 ITA no. 6243/Del/2013, A.Y. 2005-06 ITA NO. 6244/Del/2013, A.Y. 2006-07 ITA No. 5624/Del/2011, A.Y. 2007-08 ITA No. 1347/Del/2013, A.Y. 2008-09 ITA No. 6245/Del/2013, A.Y. 2009-10 ITA no. 6246/Del/2013, A.Y. 2010-11 DCIT Vs. Sahara India Life Insurance Co. Ltd. Cent. Circle 6 1, Kapoorthala Complex, Aliganj New Delhi Lucknow PAN : AAHCS1334B Appellant Respondent ITA NO. 3480/Del/2012, A.Y. 2007-08 Sahara India Life…

DCIT, New Delhi vs. M/S. Sahara India Life Insurance Co. Ltd., Lucknow

Appeals of the department stand dismissed whereas the sole appeal of the

ITA 3509/DEL/2013[2004-05]Status: DisposedITAT Delhi31 Oct 2018AY 2004-05

Bench: Shri G.D.Agrawal, Hon’Ble & Shri Sudhanshu Srivastava

For Appellant: Shri Ajay Vohra, Sr. Adv., Shri Aditya Vohra, AdvFor Respondent: Shri B.S.Anant, Sr. DR
Section 143(3)Section 147Section 148Section 28Section 44

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘A’ NEW DELHI BEFORE SHRI G.D.AGRAWAL, HON’BLE VICE PRESIDENT & SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER ITA No. 3509/Del/2013, A.Y. 2004-05 ITA no. 6243/Del/2013, A.Y. 2005-06 ITA NO. 6244/Del/2013, A.Y. 2006-07 ITA No. 5624/Del/2011, A.Y. 2007-08 ITA No. 1347/Del/2013, A.Y. 2008-09 ITA No. 6245/Del/2013, A.Y. 2009-10 ITA no. 6246/Del/2013, A.Y. 2010-11 DCIT Vs. Sahara India Life Insurance Co. Ltd. Cent. Circle 6 1, Kapoorthala Complex, Aliganj New Delhi Lucknow PAN : AAHCS1334B Appellant Respondent ITA NO. 3480/Del/2012, A.Y. 2007-08 Sahara India Life…

DCIT, New Delhi vs. M/S Sahara India Life Insurance Co. Ltd., Lucknow

Appeals of the department stand dismissed whereas the sole appeal of the

ITA 1347/DEL/2013[2008-09]Status: DisposedITAT Delhi31 Oct 2018AY 2008-09

Bench: Shri G.D.Agrawal, Hon’Ble & Shri Sudhanshu Srivastava

For Appellant: Shri Ajay Vohra, Sr. Adv., Shri Aditya Vohra, AdvFor Respondent: Shri B.S.Anant, Sr. DR
Section 143(3)Section 147Section 148Section 28Section 44

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘A’ NEW DELHI BEFORE SHRI G.D.AGRAWAL, HON’BLE VICE PRESIDENT & SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER ITA No. 3509/Del/2013, A.Y. 2004-05 ITA no. 6243/Del/2013, A.Y. 2005-06 ITA NO. 6244/Del/2013, A.Y. 2006-07 ITA No. 5624/Del/2011, A.Y. 2007-08 ITA No. 1347/Del/2013, A.Y. 2008-09 ITA No. 6245/Del/2013, A.Y. 2009-10 ITA no. 6246/Del/2013, A.Y. 2010-11 DCIT Vs. Sahara India Life Insurance Co. Ltd. Cent. Circle 6 1, Kapoorthala Complex, Aliganj New Delhi Lucknow PAN : AAHCS1334B Appellant Respondent ITA NO. 3480/Del/2012, A.Y. 2007-08 Sahara India Life…

Sahara India Life Insurance Co. Ltd., Lucknow vs. ACIT, New Delhi

Appeals of the department stand dismissed whereas the sole appeal of the

ITA 3480/DEL/2012[2007-08]Status: DisposedITAT Delhi31 Oct 2018AY 2007-08

Bench: Shri G.D.Agrawal, Hon’Ble & Shri Sudhanshu Srivastava

For Appellant: Shri Ajay Vohra, Sr. Adv., Shri Aditya Vohra, AdvFor Respondent: Shri B.S.Anant, Sr. DR
Section 143(3)Section 147Section 148Section 28Section 44

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘A’ NEW DELHI BEFORE SHRI G.D.AGRAWAL, HON’BLE VICE PRESIDENT & SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER ITA No. 3509/Del/2013, A.Y. 2004-05 ITA no. 6243/Del/2013, A.Y. 2005-06 ITA NO. 6244/Del/2013, A.Y. 2006-07 ITA No. 5624/Del/2011, A.Y. 2007-08 ITA No. 1347/Del/2013, A.Y. 2008-09 ITA No. 6245/Del/2013, A.Y. 2009-10 ITA no. 6246/Del/2013, A.Y. 2010-11 DCIT Vs. Sahara India Life Insurance Co. Ltd. Cent. Circle 6 1, Kapoorthala Complex, Aliganj New Delhi Lucknow PAN : AAHCS1334B Appellant Respondent ITA NO. 3480/Del/2012, A.Y. 2007-08 Sahara India Life…

DCIT, New Delhi vs. M/S. Sahara India Life Insurance Company Ltd., Lucknow

Appeals of the department stand dismissed whereas the sole appeal of the

ITA 5624/DEL/2011[2007-08]Status: DisposedITAT Delhi31 Oct 2018AY 2007-08

Bench: Shri G.D.Agrawal, Hon’Ble & Shri Sudhanshu Srivastava

For Appellant: Shri Ajay Vohra, Sr. Adv., Shri Aditya Vohra, AdvFor Respondent: Shri B.S.Anant, Sr. DR
Section 143(3)Section 147Section 148Section 28Section 44

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘A’ NEW DELHI BEFORE SHRI G.D.AGRAWAL, HON’BLE VICE PRESIDENT & SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER ITA No. 3509/Del/2013, A.Y. 2004-05 ITA no. 6243/Del/2013, A.Y. 2005-06 ITA NO. 6244/Del/2013, A.Y. 2006-07 ITA No. 5624/Del/2011, A.Y. 2007-08 ITA No. 1347/Del/2013, A.Y. 2008-09 ITA No. 6245/Del/2013, A.Y. 2009-10 ITA no. 6246/Del/2013, A.Y. 2010-11 DCIT Vs. Sahara India Life Insurance Co. Ltd. Cent. Circle 6 1, Kapoorthala Complex, Aliganj New Delhi Lucknow PAN : AAHCS1334B Appellant Respondent ITA NO. 3480/Del/2012, A.Y. 2007-08 Sahara India Life…

Max New York Life Insurance Company v. DCIT (91 Taxmann.com 477) — Cited in 10 Judgments | BharatTax