Manoj\nJain (HUF) v. ITO

ACIT-23(1), Mumbai vs. Gordhanbhai Govindbhai Kakadiya, Mumbai

In the result, the appeal filed by the revenue bearing ITA

Bench: Shri Narendra Kumar Billaiya, Account Member & Shri Anikesh Banerjeeacit-23(1), Mumbai Vs Gordhanbhai Govindbhai Kakadiya Room No.511, 5Th Floor Bc-2010, G Block Bharat Diamond Piramal Chambers, Lalbaug, Bourse, Bandra Kurla Complex, Lower Parel, Mumbai-400 012 Bandra (E), Mumbai-400 051 Pan: Agypk2399A Appellant Respondent

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “G”, MUMBAI BEFORE SHRI NARENDRA KUMAR BILLAIYA, ACCOUNT MEMBER AND SHRI ANIKESH BANERJEE, JUDICIAL MEMBER ACIT-23(1), Mumbai vs Gordhanbhai Govindbhai Kakadiya Room No.511, 5th Floor BC-2010, G Block Bharat Diamond Piramal Chambers, Lalbaug, Bourse, Bandra Kurla Complex, Lower Parel, Mumbai-400 012 Bandra (E), Mumbai-400 051 PAN: AGYPK2399A APPELLANT RESPONDENT Assessee by : None Respondent by : Shri Arun Kanti Datta – CIT DR Date of hearing : 16/07/2025 Date of pronouncement : 23/07/2025 O R D E R Per Anikesh Banerjee (JM): The instant appeal of the revenue…

DCIT - 19(1), Mumbai, Lalbaugh vs. Bharat Ramji Bhai Manek, Grant Road Mumbai

In the result, the appeal of the revenue bearing ITA No

Bench: SHRI ANIKESH BANERJEE (Judicial Member), SHRI MAKARAND VASANT MAHADEOKAR (Accountant Member)

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “B”, MUMBAI BEFORE SHRI ANIKESH BANERJEE, JUDICIAL MEMBER AND SHRI MAKARAND VASANT MAHADEOKAR, ACCOUNTANT MEMBER DCIT-19(1), Mumbai vs Bharat Ramji Bhai Manek 506, Piramal Chambers, 6, Ground Floor MotiwalaBldg, 44- Lalbaugh, Mumbai-400012 C, Proctor Road Grant Road, Mumbai-400007 PAN: AACPM3397G APPELLANT RESPONDENT Assessee by : Shri Ronak Doshi, Respondent by : Shri Leyaqat Ali Aafaqui, (SR DR) Date of hearing : 28/01/2026 Date of pronouncement : 10/02/2026 O R D E R Per: Anikesh Banerjee (JM): The instant appeal of the revenue was filed against the order of th…

ACIT19(3), Mumbai vs. Yogeshkumar Pravinkumar Shah, Mumbai

Bench: Shri Pawan Singh, Jm & Shri Arun Khodpia, Am

…आयकर अपीलीय अिधकरण "ाय पीठ मुंबई म"। IN THE INCOME TAX APPELLATE TRIBUNAL “G” BENCH, MUMBAI BEFORE SHRI PAWAN SINGH, JM & SHRI ARUN KHODPIA, AM I.T.A. No. 6163/Mum/2025 (Assessment Year: 2014-15) ACIT-19(3), Yogeshkumar Pravinkumar Shah, Room No. 513, 5th Floor, Room No. 25, Harharwala Building, Piramal Chamber, Parel, Vs. S.V.P Road, opp. Moti Talkies, Mumbai-400012. Mumbai-400004. PAN: AMZPS6493A Revenue -अपीलाथ" / Appellant Assessee - ""थ" / Respondent : Revenue by : Shri Swapnil Choudhary, Sr. DR : Shri Om Kandalkar, Advocate Assessee by Date of Hearing 05.02.2026 : Date of Pronouncement : 06.02.2026 O R D…

Assistant Commissioner of Income Tax-19(3), Mumbai vs. Rajen Kirtilal Shah, Mumbai

Accordingly, all the grounds raised by the Revenue are dismissed

Bench: SHRI VIKRAM SINGH YADAV, ACCOUNTANT MEMBER SHRI RAHUL CHAUDHARY (Judicial Member)

…IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH, MUMBAI SHRI VIKRAM SINGH YADAV, ACCOUNTANT MEMBER SHRI RAHUL CHAUDHARY, JUDICIAL MEMBER Assistant Commissioner of Income Tax 19(3), Mumbai Room No.513, 5th Floor, Piramal Chambers, Parel, Mumbai – 400012. Maharashtra …………. Appellant Vs Rajen Kirtilal Shah 41, Laxmi CHS Ltd., 17 Vachha Gandhi Road Gamdevi, Mumbai - 400007 Maharashtra. [PAN: ABEPS4430K] …………. Respondent Appearance For the Appellant/Department : Shri Annavaran Kosuri For the Respondent/Assessee : Shri Dharmil Jhaveri Date Conclusion of hearing : 05.01.2026 Pronouncement of order : 07.01.2026 O R D E R…

DCIT - 19(1), Mumbai, Piramal Chambers vs. Dishant Deepak Shah, Mumbai

In the result, appeal of the revenue is dismissed

Bench: Shri Om Prakash Kant () & Shri Raj Kumar Chauhan () Assessment Year: 2016-17

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “D” MUMBAI BEFORE SHRI OM PRAKASH KANT (ACCOUNTANT MEMBER) AND SHRI RAJ KUMAR CHAUHAN (JUDICIAL MEMBER) Assessment Year: 2016-17 Deputy Commissioner of Income Mr. Dishant Deepak Shah, Tax – 19(1), B-506, Chandan Bala Apartment, Vs. Room No. 506, 5th Floor, Piramal A R Thakkar Marg, Chambers, Lalbaugh, Walkeshwar, Mumbai- 400006. PAN – CVIPS7471N Mumbai – 400012. Appellant Respondent Assessee by : Shri Satyaprakash Singh : Revenue by Shri Annavaram Kosuri, Sr. D.R. Date of Hearing : 04/11/2025 : Date of pronouncement 05/12/2025 O R D E R Per O. P. Kant (A.M.)…

Income Tax Officer, Mumbai vs. Tejas Bharatkumar Saglani, Mumbai

In the result, grounds No

Bench: Shri Om Prakash Kant () & Shri Raj Kumar Chauhan () Assessment Year: 2011-12 Ito, Tejas Bharatkumar Saglani, 4Th Floor, Room No. 405, Piramal Shop No. 22/23, Santoshi Mata Chambers, Lal Baug, Parel, Vs. Chs, Below Reliance Super, Mumbai-400012. Lamington Road, Mumbai-400008. Pan No. Azjps 8276 Q Appellant Respondent

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “SMC” MUMBAI BEFORE SHRI OM PRAKASH KANT (ACCOUNTANT MEMBER) AND SHRI RAJ KUMAR CHAUHAN (JUDICIAL MEMBER) Assessment Year: 2011-12 ITO, Tejas Bharatkumar Saglani, 4th floor, Room No. 405, Piramal Shop No. 22/23, Santoshi Mata Chambers, Lal Baug, Parel, Vs. CHS, Below Reliance Super, Mumbai-400012. Lamington Road, Mumbai-400008. PAN NO. AZJPS 8276 Q Appellant Respondent : Mr. Rasik Tanna Assessee by Revenue by : Mr. Rajesh D. Sakhardande, Sr. DR Date of Hearing : 11/08/2025 : 12/08/2025 Date of pronouncement ORDER PER OM PRAKASH KANT, AM This appeal by the Reve…

Income Tax Officer, Piramal Chambers vs. Ketan Dilip Shah, Mumbai

Bench: Shri Pawan Singh(Hybrid Hearing) Income Tax Officer Ketan Dilip Shah Room No. 613, 6Th Floor, Vs A- 151, Grand Paradi Apartments, Piramal Chambers, August Kranti Marg, Cumballa Hill, Maharashtra-400012. Maharashtra-400026. [Pan: Aaeps3824N] Appellant / Revenue Respondent / Assessee

…IN THE INCOME TAX APPELLATE TRIBUNAL “SMC” BENCH, MUMBAI BEFORE SHRI PAWAN SINGH, JUDICIAL MEMBER (Hybrid hearing) Income Tax Officer Ketan Dilip Shah Room No. 613, 6th Floor, Vs A- 151, Grand Paradi Apartments, Piramal Chambers, August Kranti Marg, Cumballa Hill, Maharashtra-400012. Maharashtra-400026. [PAN: AAEPS3824N] Appellant / Revenue Respondent / Assessee Assessee by Sh. Hitesh P. Shah, CA (Virtually) Revenue by Sh. Surendra Mohan, Sr. DR Date of institution of appeal 29.03.3025 Date of hearing 15.07.2025 Date of pronouncement 15.07.2025 Order under section 254(1) of Income Tax Act PER PAWAN SINGH,…

Income Tax Officer, Income Tax vs. Rachana Suresh Chokhani, Mumbai

In the result, appeal of the Revenue is dismissed

Bench: Shri Saktijit Dey, Hon’Ble & Shri Girish Agrawalassessment Year: 2016-17

…IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH MUMBAI BEFORE SHRI SAKTIJIT DEY, HON’BLE VICE PRESIDENT AND SHRI GIRISH AGRAWAL, ACCOUNTANT MEMBER Assessment Year: 2016-17 Income Tax Officer-23(3)(6), Rachana Suresh Chokhani, Mumbai 7, Bhangwadi Shopping Arcade, Vs. Kalbadevi Road, Mumbai – 400002 (PAN : AADPC5895J) (Assessee) (Respondent) Present for: Assessee : None Revenue : Shri R.R. Makwana, Addl. CIT Date of Hearing : 06.01.2025 Date of Pronouncement : 28.03.2025 O R D E R PER GIRISH AGRAWAL, ACCOUNTANT MEMBER: This appeal filed by the Revenue is against the order of Ld. CIT(A), National Faceless Appeal…