Punsumi India Ltd, Jaipur vs. Deputy Commissioner of Income Tax, Circle-3, Jaipur
In the result, all appeals of assessee for the assessment years
ITA 1204/JPR/2018[1995-96]Status: DisposedITAT Jaipur04 Jul 2019AY 1995-96
Bench: The Ld.
For Appellant: Shri Dileep Shivpuri (Adv.)For Respondent: Shri P.P. Meena (ACIT)
Section 143(3)Section 147Section 148Section 254(2)
…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”A” JAIPUR Jh jes’k lh0 ’kekZ] ys[kk lnL; ,oa Jh fot; iky jko] U;kf;d lnL; ds le{k BEFORE: SHRI RAMESH. C. SHARMA, AM & SHRI VIJAY PAL RAO, JM vk;dj vihy la-@ITA No. 1202 to 1204/JP/2018 fu/kZkj.k o"kZ@Assessment Year : 1993-94 to 1995-96 cuke Punsumi India Ltd. The DCIT, Vs. D-16, Meera Marg, Circle-3, Bani Park, Jaipur. Jaipur. LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AAEFP 0156 A vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by: Shri Dileep Shivpuri (Adv.), Shri Pramod Patni (C.A.) & Shri…