Mangla Homes (P) Ltd. v. ITO

182 Taxmann 55Reported decision2009#23241 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2018 to 2019.

Judgments citing Mangla Homes (P) Ltd. v. ITO

Gemstar Enterprises, Mumbai vs. Asst CIT 30(1), Mumbai

In the result the ground No

ITA 5549/MUM/2016[2012-13]Status: DisposedITAT Mumbai06 Jun 2019AY 2012-13

Bench: Shri G.S.Pannu & Shri Pawan Singh

Section 143(3)Section 23Section 24Section 254(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL “G” BENCH, MUMBAI BEFORE SHRI G.S.PANNU VICE PRESIDENT AND SHRI PAWAN SINGH, JUDICIAL MEMBER ITA No.5549/Mum/2016 Assessment Year 2012-13 Gemstar Enterprises, Vs. ACIT - 30(3), C-13 5th Floor, Pratyakshakar Bhavan, Ground Floor , Eesha Kripa, Brarman Shabha, Bandra Kurla Complex, Bandra Lane, Malad(w), (E), Mumbai-400 051. Mumbai-400 064. PAN :AAGFG1145A (Appellant) .. (Respondent) Appellant by Shri Rajesh Kumar C. Gandhi Respondent by Shri Abhi Rama Kartikeyan Sr DR’s Date of Hearing 06/06/2019 Date of Pronouncement 06/06/2019 O R D E R UNDER SECTION 254(1) OF INCOME TAX…

Vijay Enterprises, Mumbai vs. DCIT 30(3), Mumbai

In the result the ground No

ITA 5550/MUM/2016[2012-13]Status: DisposedITAT Mumbai30 Apr 2019AY 2012-13

Bench: Shri Pawan Singh, Jm & Shri Rajesh Kumar, Am

Section 143(3)Section 23

…IN THE INCOME TAX APPELLATE TRIBUNAL “F” BENCH, MUMBAI BEFORE SHRI PAWAN SINGH, JM AND SHRI RAJESH KUMAR, AM ITA No.5550/Mum/2016 Assessment Year 2012-13 Vijay Enterprises Vs. DCIT - 30(3), C-13 6th Floor, Pratyakshakar Bhavan, Ground Floor, Eesha Kripa, Brahman Sabha Bandra Kurla Complex, Bandra Lane, Malad-(W) (E), Mumbai-400 051. Mumbai-400 064. PAN :AAAFV 2622 D (Appellant) .. (Respondent) Appellant by Shri Rajesh Kumar C. Gandhi Respondent by Shri Rajeev Gubgotra & Shri D.G. Pansari Sr DR’s Date of Hearing 26/04/2019 Date of Pronouncement 30/04 /2019 O R D E R Per Pawan Singh , Judicial Member: 1. This…

A. A. Estates Private Limited, Mumbai vs. Deputy Commissioner of Income Tax Central Circle 3(3), Mumbai

In the result, appeal filed by the assessee is dismissed

ITA 6905/MUM/2017[2014-15]Status: DisposedITAT Mumbai22 Feb 2018AY 2014-15

Bench: Shri B.R. Baskaran (Am)

Section 23

…THE INCOME TAX APPELLATE TRIBUNAL “SMC” Bench, Mumbai Before Shri B.R. Baskaran (AM) I.T.A. No. 6905/Mum/2017 (Assessment Year 2014-15) M/s. A.A. Estates Pvt. Ltd. DCIT Central Vs. 7th Floor, RNA Corporate Circle 3(3) Park, Next to Collector’s Air India Building Office, Kalangar, Bandra E R.No. 1923, 19th Mumbai-400 051. Floor, Nariman PAN : AADCA3019K Point, Mumbai-21. (Appellant) (Respondent) Assessee by Shri J.P. Bairagra Department by Ms. Arju Goradia Date of Hearing 22.2.2018 Date of Pronouncement 22.2.2018 O R D E R The appeal filed by the assessee is directed against the order dated 5.9.2017 passed…