MALPE VISHWANATH ACHARYA AND OTHERS v. STATE OF MAHARASHTRA AND ANOTHER. 365 32

9 SCC 1Supreme Court of India2018#121 most cited
532

judgments rely on this decision, according to BharatTax’s citation analysis of 367,154 Indian tax judgments — from 2006 to 2026.

Sections most often in play

Section 143(3)Section 250Section 144Section 37(1)Section 133(6)Section 201Section 201(1A)Section 44AB

Issues it is cited on

section 264asection 44aasection 264section 192section 17section 251(1)section 251(1)(a)assessee in defaultsection 201(1)section 251section 201section 44ab

Judgments citing MALPE VISHWANATH ACHARYA AND OTHERS v. STATE OF MAHARASHTRA AND ANOTHER. 365 32

K Ravindra Reddy vs. State of Karnataka

WP/15257/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…F INDIA AND ANOTHER. 52.AIR 1970 SC 192: SHRI. PRITHVI COTTON MILLS LTD, ETC Vs. BROACH BOROUGH MUNICIPALITY AND OTHERS. 53.AIR 1957 SC 628 : R.M.D. CHAMARBAUGWALLA AND ANOTHER Vs. UNION OF INDIA AND ANOTHER. 54.(2017) 9 SCC 1: SHAYARA BANO Vs. UNION OF INDIA AND OTHERS. 55.WRIT PETITION(CIVIL) NO. 1047 OF 2019: HINDUSTAN CONSTRUCTION COMPANY LIMITED & ANR. Vs. UNION OF INDIA & OTHERS. 56.(2001) 4 SCC 262: KULWANT KAUR AND OTHERS Vs. GURDIAL SINGH MANN (DEAD) BY LRS. AND OTHERS. 57.(1998) 7 SUPREME COURT CASES 66: NAT…

R Ramanand vs. State of Karnataka

WP/13112/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…F INDIA AND ANOTHER. 52.AIR 1970 SC 192: SHRI. PRITHVI COTTON MILLS LTD, ETC Vs. BROACH BOROUGH MUNICIPALITY AND OTHERS. 53.AIR 1957 SC 628 : R.M.D. CHAMARBAUGWALLA AND ANOTHER Vs. UNION OF INDIA AND ANOTHER. 54.(2017) 9 SCC 1: SHAYARA BANO Vs. UNION OF INDIA AND OTHERS. 55.WRIT PETITION(CIVIL) NO. 1047 OF 2019: HINDUSTAN CONSTRUCTION COMPANY LIMITED & ANR. Vs. UNION OF INDIA & OTHERS. 56.(2001) 4 SCC 262: KULWANT KAUR AND OTHERS Vs. GURDIAL SINGH MANN (DEAD) BY LRS. AND OTHERS. 57.(1998) 7 SUPREME COURT CASES 66: NAT…

Sri Y N Padmanabha vs. The State of Karnataka

WP/40311/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…F INDIA AND ANOTHER. 52.AIR 1970 SC 192: SHRI. PRITHVI COTTON MILLS LTD, ETC Vs. BROACH BOROUGH MUNICIPALITY AND OTHERS. 53.AIR 1957 SC 628 : R.M.D. CHAMARBAUGWALLA AND ANOTHER Vs. UNION OF INDIA AND ANOTHER. 54.(2017) 9 SCC 1: SHAYARA BANO Vs. UNION OF INDIA AND OTHERS. 55.WRIT PETITION(CIVIL) NO. 1047 OF 2019: HINDUSTAN CONSTRUCTION COMPANY LIMITED & ANR. Vs. UNION OF INDIA & OTHERS. 56.(2001) 4 SCC 262: KULWANT KAUR AND OTHERS Vs. GURDIAL SINGH MANN (DEAD) BY LRS. AND OTHERS. 57.(1998) 7 SUPREME COURT CASES 66: NAT…

V R Swamy vs. State of Karnataka

WP/8190/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…F INDIA AND ANOTHER. 52.AIR 1970 SC 192: SHRI. PRITHVI COTTON MILLS LTD, ETC Vs. BROACH BOROUGH MUNICIPALITY AND OTHERS. 53.AIR 1957 SC 628 : R.M.D. CHAMARBAUGWALLA AND ANOTHER Vs. UNION OF INDIA AND ANOTHER. 54.(2017) 9 SCC 1: SHAYARA BANO Vs. UNION OF INDIA AND OTHERS. 55.WRIT PETITION(CIVIL) NO. 1047 OF 2019: HINDUSTAN CONSTRUCTION COMPANY LIMITED & ANR. Vs. UNION OF INDIA & OTHERS. 56.(2001) 4 SCC 262: KULWANT KAUR AND OTHERS Vs. GURDIAL SINGH MANN (DEAD) BY LRS. AND OTHERS. 57.(1998) 7 SUPREME COURT CASES 66: NAT…

S V Subramanya vs. State of Karnataka

WP/50781/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…F INDIA AND ANOTHER. 52.AIR 1970 SC 192: SHRI. PRITHVI COTTON MILLS LTD, ETC Vs. BROACH BOROUGH MUNICIPALITY AND OTHERS. 53.AIR 1957 SC 628 : R.M.D. CHAMARBAUGWALLA AND ANOTHER Vs. UNION OF INDIA AND ANOTHER. 54.(2017) 9 SCC 1: SHAYARA BANO Vs. UNION OF INDIA AND OTHERS. 55.WRIT PETITION(CIVIL) NO. 1047 OF 2019: HINDUSTAN CONSTRUCTION COMPANY LIMITED & ANR. Vs. UNION OF INDIA & OTHERS. 56.(2001) 4 SCC 262: KULWANT KAUR AND OTHERS Vs. GURDIAL SINGH MANN (DEAD) BY LRS. AND OTHERS. 57.(1998) 7 SUPREME COURT CASES 66: NAT…

M/S Salarpuria Roppy vs. State of Karnataka

WP/43227/2017HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…F INDIA AND ANOTHER. 52.AIR 1970 SC 192: SHRI. PRITHVI COTTON MILLS LTD, ETC Vs. BROACH BOROUGH MUNICIPALITY AND OTHERS. 53.AIR 1957 SC 628 : R.M.D. CHAMARBAUGWALLA AND ANOTHER Vs. UNION OF INDIA AND ANOTHER. 54.(2017) 9 SCC 1: SHAYARA BANO Vs. UNION OF INDIA AND OTHERS. 55.WRIT PETITION(CIVIL) NO. 1047 OF 2019: HINDUSTAN CONSTRUCTION COMPANY LIMITED & ANR. Vs. UNION OF INDIA & OTHERS. 56.(2001) 4 SCC 262: KULWANT KAUR AND OTHERS Vs. GURDIAL SINGH MANN (DEAD) BY LRS. AND OTHERS. 57.(1998) 7 SUPREME COURT CASES 66: NAT…

Sri Duggappa Gowda vs. The State of Karnataka

WP/20312/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…F INDIA AND ANOTHER. 52.AIR 1970 SC 192: SHRI. PRITHVI COTTON MILLS LTD, ETC Vs. BROACH BOROUGH MUNICIPALITY AND OTHERS. 53.AIR 1957 SC 628 : R.M.D. CHAMARBAUGWALLA AND ANOTHER Vs. UNION OF INDIA AND ANOTHER. 54.(2017) 9 SCC 1: SHAYARA BANO Vs. UNION OF INDIA AND OTHERS. 55.WRIT PETITION(CIVIL) NO. 1047 OF 2019: HINDUSTAN CONSTRUCTION COMPANY LIMITED & ANR. Vs. UNION OF INDIA & OTHERS. 56.(2001) 4 SCC 262: KULWANT KAUR AND OTHERS Vs. GURDIAL SINGH MANN (DEAD) BY LRS. AND OTHERS. 57.(1998) 7 SUPREME COURT CASES 66: NAT…

Sri A N Ramaswamy vs. State of Karnataka

WP/53025/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…F INDIA AND ANOTHER. 52.AIR 1970 SC 192: SHRI. PRITHVI COTTON MILLS LTD, ETC Vs. BROACH BOROUGH MUNICIPALITY AND OTHERS. 53.AIR 1957 SC 628 : R.M.D. CHAMARBAUGWALLA AND ANOTHER Vs. UNION OF INDIA AND ANOTHER. 54.(2017) 9 SCC 1: SHAYARA BANO Vs. UNION OF INDIA AND OTHERS. 55.WRIT PETITION(CIVIL) NO. 1047 OF 2019: HINDUSTAN CONSTRUCTION COMPANY LIMITED & ANR. Vs. UNION OF INDIA & OTHERS. 56.(2001) 4 SCC 262: KULWANT KAUR AND OTHERS Vs. GURDIAL SINGH MANN (DEAD) BY LRS. AND OTHERS. 57.(1998) 7 SUPREME COURT CASES 66: NAT…

Sri. S. G. Govindaiah vs. State of Karnataka

WP/12614/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…F INDIA AND ANOTHER. 52.AIR 1970 SC 192: SHRI. PRITHVI COTTON MILLS LTD, ETC Vs. BROACH BOROUGH MUNICIPALITY AND OTHERS. 53.AIR 1957 SC 628 : R.M.D. CHAMARBAUGWALLA AND ANOTHER Vs. UNION OF INDIA AND ANOTHER. 54.(2017) 9 SCC 1: SHAYARA BANO Vs. UNION OF INDIA AND OTHERS. 55.WRIT PETITION(CIVIL) NO. 1047 OF 2019: HINDUSTAN CONSTRUCTION COMPANY LIMITED & ANR. Vs. UNION OF INDIA & OTHERS. 56.(2001) 4 SCC 262: KULWANT KAUR AND OTHERS Vs. GURDIAL SINGH MANN (DEAD) BY LRS. AND OTHERS. 57.(1998) 7 SUPREME COURT CASES 66: NAT…

Sri D R Siddaramaiah vs. The State of Karnataka

WP/12264/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…F INDIA AND ANOTHER. 52.AIR 1970 SC 192: SHRI. PRITHVI COTTON MILLS LTD, ETC Vs. BROACH BOROUGH MUNICIPALITY AND OTHERS. 53.AIR 1957 SC 628 : R.M.D. CHAMARBAUGWALLA AND ANOTHER Vs. UNION OF INDIA AND ANOTHER. 54.(2017) 9 SCC 1: SHAYARA BANO Vs. UNION OF INDIA AND OTHERS. 55.WRIT PETITION(CIVIL) NO. 1047 OF 2019: HINDUSTAN CONSTRUCTION COMPANY LIMITED & ANR. Vs. UNION OF INDIA & OTHERS. 56.(2001) 4 SCC 262: KULWANT KAUR AND OTHERS Vs. GURDIAL SINGH MANN (DEAD) BY LRS. AND OTHERS. 57.(1998) 7 SUPREME COURT CASES 66: NAT…

Sri Jayaram vs. The State of Karnataka

WP/20316/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…F INDIA AND ANOTHER. 52.AIR 1970 SC 192: SHRI. PRITHVI COTTON MILLS LTD, ETC Vs. BROACH BOROUGH MUNICIPALITY AND OTHERS. 53.AIR 1957 SC 628 : R.M.D. CHAMARBAUGWALLA AND ANOTHER Vs. UNION OF INDIA AND ANOTHER. 54.(2017) 9 SCC 1: SHAYARA BANO Vs. UNION OF INDIA AND OTHERS. 55.WRIT PETITION(CIVIL) NO. 1047 OF 2019: HINDUSTAN CONSTRUCTION COMPANY LIMITED & ANR. Vs. UNION OF INDIA & OTHERS. 56.(2001) 4 SCC 262: KULWANT KAUR AND OTHERS Vs. GURDIAL SINGH MANN (DEAD) BY LRS. AND OTHERS. 57.(1998) 7 SUPREME COURT CASES 66: NAT…

Smt. Laxmidevamma vs. The State of Karnataka

WP/1680/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…F INDIA AND ANOTHER. 52.AIR 1970 SC 192: SHRI. PRITHVI COTTON MILLS LTD, ETC Vs. BROACH BOROUGH MUNICIPALITY AND OTHERS. 53.AIR 1957 SC 628 : R.M.D. CHAMARBAUGWALLA AND ANOTHER Vs. UNION OF INDIA AND ANOTHER. 54.(2017) 9 SCC 1: SHAYARA BANO Vs. UNION OF INDIA AND OTHERS. 55.WRIT PETITION(CIVIL) NO. 1047 OF 2019: HINDUSTAN CONSTRUCTION COMPANY LIMITED & ANR. Vs. UNION OF INDIA & OTHERS. 56.(2001) 4 SCC 262: KULWANT KAUR AND OTHERS Vs. GURDIAL SINGH MANN (DEAD) BY LRS. AND OTHERS. 57.(1998) 7 SUPREME COURT CASES 66: NAT…

Sri B K Venugopal vs. The State of Karnataka

WP/9158/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…F INDIA AND ANOTHER. 52.AIR 1970 SC 192: SHRI. PRITHVI COTTON MILLS LTD, ETC Vs. BROACH BOROUGH MUNICIPALITY AND OTHERS. 53.AIR 1957 SC 628 : R.M.D. CHAMARBAUGWALLA AND ANOTHER Vs. UNION OF INDIA AND ANOTHER. 54.(2017) 9 SCC 1: SHAYARA BANO Vs. UNION OF INDIA AND OTHERS. 55.WRIT PETITION(CIVIL) NO. 1047 OF 2019: HINDUSTAN CONSTRUCTION COMPANY LIMITED & ANR. Vs. UNION OF INDIA & OTHERS. 56.(2001) 4 SCC 262: KULWANT KAUR AND OTHERS Vs. GURDIAL SINGH MANN (DEAD) BY LRS. AND OTHERS. 57.(1998) 7 SUPREME COURT CASES 66: NAT…

Sri Tejraj Gulecha vs. The State of Karnataka

WP/44687/2017HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…F INDIA AND ANOTHER. 52.AIR 1970 SC 192: SHRI. PRITHVI COTTON MILLS LTD, ETC Vs. BROACH BOROUGH MUNICIPALITY AND OTHERS. 53.AIR 1957 SC 628 : R.M.D. CHAMARBAUGWALLA AND ANOTHER Vs. UNION OF INDIA AND ANOTHER. 54.(2017) 9 SCC 1: SHAYARA BANO Vs. UNION OF INDIA AND OTHERS. 55.WRIT PETITION(CIVIL) NO. 1047 OF 2019: HINDUSTAN CONSTRUCTION COMPANY LIMITED & ANR. Vs. UNION OF INDIA & OTHERS. 56.(2001) 4 SCC 262: KULWANT KAUR AND OTHERS Vs. GURDIAL SINGH MANN (DEAD) BY LRS. AND OTHERS. 57.(1998) 7 SUPREME COURT CASES 66: NAT…

Sri Prakashnath vs. State by Special Public Prosecutor

WP/23095/2017HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…F INDIA AND ANOTHER. 52.AIR 1970 SC 192: SHRI. PRITHVI COTTON MILLS LTD, ETC Vs. BROACH BOROUGH MUNICIPALITY AND OTHERS. 53.AIR 1957 SC 628 : R.M.D. CHAMARBAUGWALLA AND ANOTHER Vs. UNION OF INDIA AND ANOTHER. 54.(2017) 9 SCC 1: SHAYARA BANO Vs. UNION OF INDIA AND OTHERS. 55.WRIT PETITION(CIVIL) NO. 1047 OF 2019: HINDUSTAN CONSTRUCTION COMPANY LIMITED & ANR. Vs. UNION OF INDIA & OTHERS. 56.(2001) 4 SCC 262: KULWANT KAUR AND OTHERS Vs. GURDIAL SINGH MANN (DEAD) BY LRS. AND OTHERS. 57.(1998) 7 SUPREME COURT CASES 66: NAT…

Smt. B. Lalithamma vs. Government of Karnataka

WP/16281/2017HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…F INDIA AND ANOTHER. 52.AIR 1970 SC 192: SHRI. PRITHVI COTTON MILLS LTD, ETC Vs. BROACH BOROUGH MUNICIPALITY AND OTHERS. 53.AIR 1957 SC 628 : R.M.D. CHAMARBAUGWALLA AND ANOTHER Vs. UNION OF INDIA AND ANOTHER. 54.(2017) 9 SCC 1: SHAYARA BANO Vs. UNION OF INDIA AND OTHERS. 55.WRIT PETITION(CIVIL) NO. 1047 OF 2019: HINDUSTAN CONSTRUCTION COMPANY LIMITED & ANR. Vs. UNION OF INDIA & OTHERS. 56.(2001) 4 SCC 262: KULWANT KAUR AND OTHERS Vs. GURDIAL SINGH MANN (DEAD) BY LRS. AND OTHERS. 57.(1998) 7 SUPREME COURT CASES 66: NAT…

Sri. Hariyappa Naika vs. The State of Karnataka

WP/31107/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…F INDIA AND ANOTHER. 52.AIR 1970 SC 192: SHRI. PRITHVI COTTON MILLS LTD, ETC Vs. BROACH BOROUGH MUNICIPALITY AND OTHERS. 53.AIR 1957 SC 628 : R.M.D. CHAMARBAUGWALLA AND ANOTHER Vs. UNION OF INDIA AND ANOTHER. 54.(2017) 9 SCC 1: SHAYARA BANO Vs. UNION OF INDIA AND OTHERS. 55.WRIT PETITION(CIVIL) NO. 1047 OF 2019: HINDUSTAN CONSTRUCTION COMPANY LIMITED & ANR. Vs. UNION OF INDIA & OTHERS. 56.(2001) 4 SCC 262: KULWANT KAUR AND OTHERS Vs. GURDIAL SINGH MANN (DEAD) BY LRS. AND OTHERS. 57.(1998) 7 SUPREME COURT CASES 66: NAT…

Sri Francis George vs. The State of Karnataka

WP/36127/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…F INDIA AND ANOTHER. 52.AIR 1970 SC 192: SHRI. PRITHVI COTTON MILLS LTD, ETC Vs. BROACH BOROUGH MUNICIPALITY AND OTHERS. 53.AIR 1957 SC 628 : R.M.D. CHAMARBAUGWALLA AND ANOTHER Vs. UNION OF INDIA AND ANOTHER. 54.(2017) 9 SCC 1: SHAYARA BANO Vs. UNION OF INDIA AND OTHERS. 55.WRIT PETITION(CIVIL) NO. 1047 OF 2019: HINDUSTAN CONSTRUCTION COMPANY LIMITED & ANR. Vs. UNION OF INDIA & OTHERS. 56.(2001) 4 SCC 262: KULWANT KAUR AND OTHERS Vs. GURDIAL SINGH MANN (DEAD) BY LRS. AND OTHERS. 57.(1998) 7 SUPREME COURT CASES 66: NAT…

Smt K N Nagarathnamma vs. The State of Karnataka

WP/51710/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…F INDIA AND ANOTHER. 52.AIR 1970 SC 192: SHRI. PRITHVI COTTON MILLS LTD, ETC Vs. BROACH BOROUGH MUNICIPALITY AND OTHERS. 53.AIR 1957 SC 628 : R.M.D. CHAMARBAUGWALLA AND ANOTHER Vs. UNION OF INDIA AND ANOTHER. 54.(2017) 9 SCC 1: SHAYARA BANO Vs. UNION OF INDIA AND OTHERS. 55.WRIT PETITION(CIVIL) NO. 1047 OF 2019: HINDUSTAN CONSTRUCTION COMPANY LIMITED & ANR. Vs. UNION OF INDIA & OTHERS. 56.(2001) 4 SCC 262: KULWANT KAUR AND OTHERS Vs. GURDIAL SINGH MANN (DEAD) BY LRS. AND OTHERS. 57.(1998) 7 SUPREME COURT CASES 66: NAT…

Krishna vs. The State of Karnataka

WP/22678/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…F INDIA AND ANOTHER. 52.AIR 1970 SC 192: SHRI. PRITHVI COTTON MILLS LTD, ETC Vs. BROACH BOROUGH MUNICIPALITY AND OTHERS. 53.AIR 1957 SC 628 : R.M.D. CHAMARBAUGWALLA AND ANOTHER Vs. UNION OF INDIA AND ANOTHER. 54.(2017) 9 SCC 1: SHAYARA BANO Vs. UNION OF INDIA AND OTHERS. 55.WRIT PETITION(CIVIL) NO. 1047 OF 2019: HINDUSTAN CONSTRUCTION COMPANY LIMITED & ANR. Vs. UNION OF INDIA & OTHERS. 56.(2001) 4 SCC 262: KULWANT KAUR AND OTHERS Vs. GURDIAL SINGH MANN (DEAD) BY LRS. AND OTHERS. 57.(1998) 7 SUPREME COURT CASES 66: NAT…