MAK Data (P.) Ltd. v. CIT

38 Taxmann.com 448Supreme Court of India2013#510 most cited

What is MAK Data (P.) Ltd. v. CIT authority for?

A voluntary disclosure of income does not automatically exempt an assessee from penalty proceedings under Section 271(1)(c). The Assessing Officer must satisfy himself about initiating penalty proceedings during the assessment, but is not required to record this satisfaction in a specific written manner.

186

judgments rely on this decision, according to BharatTax’s citation analysis of 366,470 Indian tax judgments — from 2015 to 2026.

Also referred to as

MAK Data (P.) Ltd. v. CIT · Section 271(1)(c) · penalty for concealment · furnishing inaccurate particulars · voluntary disclosure of income · surrender of income · initiation of penalty · Assessing Officer satisfaction for penalty · recording of satisfaction · Section 274 · Section 270A

Issues it is cited on

Judgments citing MAK Data (P.) Ltd. v. CIT

DCIT, Corporate Circle-2, Coimbatore vs. M/S. Dhandayuthapani Foundry Pvt. Ltd., Coimbatore

In the result, appeal filed by the revenue is dismissed

ITA 698/CHNY/2020[2008-09]Status: DisposedITAT Chennai23 Feb 2022AY 2008-09

Bench: Shri V. Durga Rao & Shri G. Manjunathaआयकरअपीलसं./I.T.A.No.698/Chny/2020 ("नधा"रणवष" / Assessment Year: 2008-09) Deputy Commissioner Of Income Tax, Vs M/S. Dhandayuthapani Foundry Corporate Circle-2 Pvt.Ltd. Coimbatore. Door No.1/4, Vetrivel Layout Opp. To Dpf Electricals, Vilankurichi Post Vilankurichi Road, Coimbatore-641 035. Pan: Aaacd 6151G (अपीलाथ"/Appellant) (""यथ"/Respondent)

For Appellant: Mr. K. Raghu, C.AFor Respondent: 09.02.2022
Section 133ASection 143(3)Section 147Section 2Section 275Section 275(1)

…आयकर अपील"य अ"धकरण, ‘सी’ "यायपीठ, चे"नई IN THE INCOME TAX APPELLATE TRIBUNAL , ‘C’ BENCH, CHENNAI "ी वी. दुगा" राव, "या"यक सद"य एवं "ीजी.मंजुनाथ, लेखा सद"य के सम$ BEFORE SHRI V. DURGA RAO, JUDICIAL MEMBER AND SHRI G. MANJUNATHA, ACCOUNTANT MEMBER आयकरअपीलसं./I.T.A.No.698/Chny/2020 ("नधा"रणवष" / Assessment Year: 2008-09) Deputy Commissioner of Income Tax, Vs M/s. Dhandayuthapani Foundry Corporate Circle-2 Pvt.Ltd. Coimbatore. Door No.1/4, Vetrivel Layout Opp. To DPF Electricals, Vilankurichi Post Vilankurichi Road, Coimbatore-641 035. PAN: AAACD 6151G (अपीलाथ"/Appellant) (""यथ"/Respondent) : Mr. G.Johnson, Addl.…