Mahesh N Thakkar v. ACIT

59 Taxmann.com 272High Court2015#21115 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 348,254 Indian tax judgments — from 2022 to 2023.

Judgments citing Mahesh N Thakkar v. ACIT

Padam Kumar Jain, Ranchi vs. DCIT, Central Circle-1, Ranchi

In the result, all the appeals filed by the assessee are allowed and copy of common order passed is to be placed on respective case files

ITA 17/RAN/2020[2013-14]Status: DisposedITAT Ranchi17 Feb 2023AY 2013-14

Bench: Shri Rajesh Kumar & Shri Sonjoy Sarma]

Section 132(1)Section 153ASection 271(1)(c)Section 271ASection 274Section 80G

…IN THE INCOME TAX APPELLATE TRIBUNAL RANCHI BENCH, RANCHI VIRTUAL HEARING AT KOLKATA [Before Shri Rajesh Kumar, Accountant Member & Shri Sonjoy Sarma, Judicial Member] I.T.A. Nos. 16 & 17/Ran/2020 Assessment Year : 2010-11 & 2013-14 Sri Padam Kumar Jain Vs. DCIT, Central Circle-1, Ranchi PAN: ABRPJ 0001 E Appellant Respondent Date of Hearing 16.01.2023 Date of Pronouncement 17.02.2023 For the Assessee Shri Devesh Poddar, Advocate For the Revenue Shri Pranob Kumar Koley, Sr. DR ORDER Per Shri Sonjoy Sarma, JM: The above captioned appeals have been filed by the assessee challenging the separate orders of ld. C…

Padam Kumar Jain, Ranchi vs. DCIT, Central Circle-1, Ranchi

In the result, all the appeals filed by the assessee are allowed and copy of common order passed is to be placed on respective case files

ITA 16/RAN/2020[2010-11]Status: DisposedITAT Ranchi17 Feb 2023AY 2010-11

Bench: Shri Rajesh Kumar & Shri Sonjoy Sarma]

Section 132(1)Section 153ASection 271(1)(c)Section 271ASection 274Section 80G

…IN THE INCOME TAX APPELLATE TRIBUNAL RANCHI BENCH, RANCHI VIRTUAL HEARING AT KOLKATA [Before Shri Rajesh Kumar, Accountant Member & Shri Sonjoy Sarma, Judicial Member] I.T.A. Nos. 16 & 17/Ran/2020 Assessment Year : 2010-11 & 2013-14 Sri Padam Kumar Jain Vs. DCIT, Central Circle-1, Ranchi PAN: ABRPJ 0001 E Appellant Respondent Date of Hearing 16.01.2023 Date of Pronouncement 17.02.2023 For the Assessee Shri Devesh Poddar, Advocate For the Revenue Shri Pranob Kumar Koley, Sr. DR ORDER Per Shri Sonjoy Sarma, JM: The above captioned appeals have been filed by the assessee challenging the separate orders of ld. C…

The DCIT-1(3)(1) Mumbai, Mumbai vs. M/S Fern Infrastructure Pvt Ltd, Mumbai

In the result, appeal filed by the Revenue is dismissed

ITA 1402/MUM/2022[2012-13]Status: DisposedITAT Mumbai08 Feb 2023AY 2012-13

Bench: Shri Kuldip Singh, Hon'Ble & Shri S. Rifaur Rahman, Hon'Ble

Section 139Section 143Section 154Section 271(1)Section 271(1)(c)Section 32

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “F”, MUMBAI BEFORE SHRI KULDIP SINGH, HON'BLE JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, HON'BLE ACCOUNTANT MEMBER ITA.NO.1402/MUM/2022 (A.Y: 2012-13) Dy. Commissioner of Income Tax- 1(3)(1) v. M/s Fern Infrastructure Pvt. Ltd., Room No. 535, 5th Floor 109, Wing, Akruti Comm. Complex Aayakar Bhavan, M.K. Road Next to Akruti Centre Point Mumbai- 400020 Central Road, Andheri (E) Mumbai- 400093 PAN: AABCF2322C (Appellant) (Respondent) Assessee Represented by : None Department Represented by : Shri Nimesh Yadav Date of Hearing : 28.11.2022 Date of Pronouncement : 08.…

R G Patil & Company, Haveri vs. Deputy Commissioner of Income Tax, Central Circle, Belagavi

In the result, these 2 appeals of the assessee in ITA Nos

ITA 352/BANG/2021[2010-11]Status: DisposedITAT Bangalore31 May 2022AY 2010-11

Bench: Shri George George K & Shri Laxmi Prasad Sahu

For Appellant: Shri S.V Ravishankar, AdvocateFor Respondent: Shri Sankar Ganesh K, JCIT (DR)
Section 271(1)(c)

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH : BANGALORE BEFORE SHRI GEORGE GEORGE K, JUDICIAL MEMBER AND SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER ITA Nos.352 to 357/Bang/2021 Assessment year : 2010-11, 2011-12, 2013-14, 2014-15 & 2015-16 M/s RG Patil & Company, Vs. The Dy. Commissioner of Income- APMC Yard, Byadgi, tax, Haveri District. Central Circle, PAN – AAFFR 0921 G Belagavi. APPELLANT RESPONDENT Assessee by : Shri S.V Ravishankar, Advocate Revenue by : Shri Sankar Ganesh K, JCIT (DR) Date of hearing : 19.05.2022 ate of Pronouncement : 31.05.2022 O R D E R Per Bench All these 6 appeals by the…

Mahesh N Thakkar v. ACIT (59 Taxmann.com 272) — Cited in 4 Judgments | BharatTax