Mahendra R. Gupta v. DCIT

38 Taxmann.com 391Reported decision#20685 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 366,005 Indian tax judgments — from 2026 to 2026.

Sections most often in play

Section 132Section 143(1)Section 143(3)Section 153ASection 2(22)(e)Section 271(1)(c)Section 271AAASection 142(1)

Judgments citing Mahendra R. Gupta v. DCIT

Kamat Construction Pvt Ltd, Panaji vs. The Assistant Commissioner of Income Tax, Circle - 1(1), Panaji

In the result the three appeals ITA

ITA 140/PAN/2023[2011-12]Status: DisposedITAT Panaji02 Apr 2026AY 2011-12

Bench: Shri Pavan Kumar Gadale & Shri Gd Padmahshalii T A. No.137,138,139&140/Pan/2023 (A.Y. 2007-08, 2009-10,2010-11&2011-12) Kamat Construction Pvt The Assistant Ltd., F/2, Indira Vs. Commissioner Of Apartments, Income Tax, Circle Caetanoalburquerque 1(1),Panaji, Road, Panaji, Goa-403001. Goa-403001. Pan.No. Aaack8135H (अपीलार्थी/Appellant) (प्रत्यर्थी/Respondent)

Section 132Section 142(1)Section 143(1)Section 143(3)Section 153ASection 2(22)(e)Section 27Section 271(1)Section 271A

…1 ITA No. 137,138,139&140/PAN/2023 Kamat Construction Pvt. Ltd. IN THE INCOME TAX APPELLATE TRIBUNAL PANAJI BENCH PANAJI BEFORE SHRI PAVAN KUMAR GADALE, JUDICIAL MEMBER & SHRI GD PADMAHSHALI, ACCOUNTANT MEMBER I T A. No.137,138,139&140/PAN/2023 (A.Y. 2007-08, 2009-10,2010-11&2011-12) KAMAT CONSTRUCTION PVT THE ASSISTANT LTD., F/2, INDIRA Vs. COMMISSIONER OF APARTMENTS, INCOME TAX, CIRCLE CAETANOALBURQUERQUE 1(1),PANAJI, ROAD, PANAJI, GOA-403001. GOA-403001. PAN.No. AAACK8135H (अपीलार्थी/Appellant) (प्रत्यर्थी/Respondent) Assessee by Shri.Nishant Thakkar & Ms Jasmin Amalsadvala.AR Revenue by Shri.Satish M.CIT D…

Kamat Construction Pvt Ltd, Panaji vs. The Assistant Commissioner of Income Tax, Circle - 1(1), Panaji

In the result the three appeals ITA

ITA 139/PAN/2023[2010-11]Status: DisposedITAT Panaji02 Apr 2026AY 2010-11

Bench: Shri Pavan Kumar Gadale & Shri Gd Padmahshalii T A. No.137,138,139&140/Pan/2023 (A.Y. 2007-08, 2009-10,2010-11&2011-12) Kamat Construction Pvt The Assistant Ltd., F/2, Indira Vs. Commissioner Of Apartments, Income Tax, Circle Caetanoalburquerque 1(1),Panaji, Road, Panaji, Goa-403001. Goa-403001. Pan.No. Aaack8135H (अपीलार्थी/Appellant) (प्रत्यर्थी/Respondent)

Section 132Section 142(1)Section 143(1)Section 143(3)Section 153ASection 2(22)(e)Section 27Section 271(1)Section 271A

…1 ITA No. 137,138,139&140/PAN/2023 Kamat Construction Pvt. Ltd. IN THE INCOME TAX APPELLATE TRIBUNAL PANAJI BENCH PANAJI BEFORE SHRI PAVAN KUMAR GADALE, JUDICIAL MEMBER & SHRI GD PADMAHSHALI, ACCOUNTANT MEMBER I T A. No.137,138,139&140/PAN/2023 (A.Y. 2007-08, 2009-10,2010-11&2011-12) KAMAT CONSTRUCTION PVT THE ASSISTANT LTD., F/2, INDIRA Vs. COMMISSIONER OF APARTMENTS, INCOME TAX, CIRCLE CAETANOALBURQUERQUE 1(1),PANAJI, ROAD, PANAJI, GOA-403001. GOA-403001. PAN.No. AAACK8135H (अपीलार्थी/Appellant) (प्रत्यर्थी/Respondent) Assessee by Shri.Nishant Thakkar & Ms Jasmin Amalsadvala.AR Revenue by Shri.Satish M.CIT D…

Kamat Construction Pvt. Ltd, Panaji vs. The Assistant Commissioner of Income Tax, Circle 1(1), Panaji

In the result the three appeals ITA

ITA 138/PAN/2023[2009-10]Status: DisposedITAT Panaji02 Apr 2026AY 2009-10

Bench: Shri Pavan Kumar Gadale & Shri Gd Padmahshalii T A. No.137,138,139&140/Pan/2023 (A.Y. 2007-08, 2009-10,2010-11&2011-12) Kamat Construction Pvt The Assistant Ltd., F/2, Indira Vs. Commissioner Of Apartments, Income Tax, Circle Caetanoalburquerque 1(1),Panaji, Road, Panaji, Goa-403001. Goa-403001. Pan.No. Aaack8135H (अपीलार्थी/Appellant) (प्रत्यर्थी/Respondent)

Section 132Section 142(1)Section 143(1)Section 143(3)Section 153ASection 2(22)(e)Section 27Section 271(1)Section 271A

…1 ITA No. 137,138,139&140/PAN/2023 Kamat Construction Pvt. Ltd. IN THE INCOME TAX APPELLATE TRIBUNAL PANAJI BENCH PANAJI BEFORE SHRI PAVAN KUMAR GADALE, JUDICIAL MEMBER & SHRI GD PADMAHSHALI, ACCOUNTANT MEMBER I T A. No.137,138,139&140/PAN/2023 (A.Y. 2007-08, 2009-10,2010-11&2011-12) KAMAT CONSTRUCTION PVT THE ASSISTANT LTD., F/2, INDIRA Vs. COMMISSIONER OF APARTMENTS, INCOME TAX, CIRCLE CAETANOALBURQUERQUE 1(1),PANAJI, ROAD, PANAJI, GOA-403001. GOA-403001. PAN.No. AAACK8135H (अपीलार्थी/Appellant) (प्रत्यर्थी/Respondent) Assessee by Shri.Nishant Thakkar & Ms Jasmin Amalsadvala.AR Revenue by Shri.Satish M.CIT D…

Kamat Construction Pvt. Ltd, Panaji vs. The Assistant Commissioner of Income Tax, Circle - 1(1), Panaji

In the result the three appeals ITA

ITA 137/PAN/2023[2007-08]Status: DisposedITAT Panaji02 Apr 2026AY 2007-08

Bench: Shri Pavan Kumar Gadale & Shri Gd Padmahshalii T A. No.137,138,139&140/Pan/2023 (A.Y. 2007-08, 2009-10,2010-11&2011-12) Kamat Construction Pvt The Assistant Ltd., F/2, Indira Vs. Commissioner Of Apartments, Income Tax, Circle Caetanoalburquerque 1(1),Panaji, Road, Panaji, Goa-403001. Goa-403001. Pan.No. Aaack8135H (अपीलार्थी/Appellant) (प्रत्यर्थी/Respondent)

Section 132Section 142(1)Section 143(1)Section 143(3)Section 153ASection 2(22)(e)Section 27Section 271(1)Section 271A

…1 ITA No. 137,138,139&140/PAN/2023 Kamat Construction Pvt. Ltd. IN THE INCOME TAX APPELLATE TRIBUNAL PANAJI BENCH PANAJI BEFORE SHRI PAVAN KUMAR GADALE, JUDICIAL MEMBER & SHRI GD PADMAHSHALI, ACCOUNTANT MEMBER I T A. No.137,138,139&140/PAN/2023 (A.Y. 2007-08, 2009-10,2010-11&2011-12) KAMAT CONSTRUCTION PVT THE ASSISTANT LTD., F/2, INDIRA Vs. COMMISSIONER OF APARTMENTS, INCOME TAX, CIRCLE CAETANOALBURQUERQUE 1(1),PANAJI, ROAD, PANAJI, GOA-403001. GOA-403001. PAN.No. AAACK8135H (अपीलार्थी/Appellant) (प्रत्यर्थी/Respondent) Assessee by Shri.Nishant Thakkar & Ms Jasmin Amalsadvala.AR Revenue by Shri.Satish M.CIT D…

Mahendra R. Gupta v. DCIT (38 Taxmann.com 391) — Cited in 4 Judgments | BharatTax