Maharastra State Electricity Distribution Co. Ltd. v. Addl. CIT

30 Taxmann.com 200Income Tax Appellate Tribunal2012#12628 most cited
8

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2018 to 2022.

Judgments citing Maharastra State Electricity Distribution Co. Ltd. v. Addl. CIT

ACIT, DELHI vs. M/S. UNITECH WIRELESS TAMILNADU PVT. LTD., NEW DELHI

In the result, the ground of appeal raised by the revenue is allowed for statistical purpose

ITA 2926/DEL/2015[2012-13 (F.Y. 2011-12)]Status: DisposedITAT Delhi31 May 2022

Bench: Sh. Saktijit Deydr. B. R. R. Kumar

For Appellant: Sh. Deepak Chopra, Adv. &For Respondent: Sh. H. K. Choudhary, CIT DR
Section 133ASection 194HSection 201(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘G’, NEW DELHI Before Sh. Saktijit Dey, Judicial Member Dr. B. R. R. Kumar, Accountant Member ITA No. 2355/Del/2015 : Asstt. Year : 2010-11 ITA No. 2356/Del/2015 : Asstt. Year : 2011-12 Unitech Wireless (Tamil Nadu) Pvt. Ltd., Vs ACIT, The Master Piece Building, Golf Course Circle-78(1), Road, Sector-54, Gurgaon, New Delhi-110092 Haryana-122001 (APPELLANT) (RESPONDENT) PAN No. AAACU9188Q ITA No. 2925/Del/2015 : Asstt. Year : 2011-12 ITA No. 2926/Del/2015 : Asstt. Year : 2012-13 ACIT, Vs Unitech Wireless (Tamil Nadu) Pvt. Ltd., Circle-78(1), Basement, 6, Community C…

ACIT, DELHI vs. M/S. UNITECH WIRELESS TAMILNADU PVT. LTD., NEW DELHI

In the result, the ground of appeal raised by the revenue is allowed for statistical purpose

ITA 2925/DEL/2015[2011-12 (F.Y. 2010-11)]Status: DisposedITAT Delhi31 May 2022

Bench: Sh. Saktijit Deydr. B. R. R. Kumar

For Appellant: Sh. Deepak Chopra, Adv. &For Respondent: Sh. H. K. Choudhary, CIT DR
Section 133ASection 194HSection 201(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘G’, NEW DELHI Before Sh. Saktijit Dey, Judicial Member Dr. B. R. R. Kumar, Accountant Member ITA No. 2355/Del/2015 : Asstt. Year : 2010-11 ITA No. 2356/Del/2015 : Asstt. Year : 2011-12 Unitech Wireless (Tamil Nadu) Pvt. Ltd., Vs ACIT, The Master Piece Building, Golf Course Circle-78(1), Road, Sector-54, Gurgaon, New Delhi-110092 Haryana-122001 (APPELLANT) (RESPONDENT) PAN No. AAACU9188Q ITA No. 2925/Del/2015 : Asstt. Year : 2011-12 ITA No. 2926/Del/2015 : Asstt. Year : 2012-13 ACIT, Vs Unitech Wireless (Tamil Nadu) Pvt. Ltd., Circle-78(1), Basement, 6, Community C…

M/S. UNITECH WIRELESS (TAMILNADU) PVT. LTD.,,GURGAON vs. ACIT, NEW DELHI

In the result, the ground of appeal raised by the revenue is allowed for statistical purpose

ITA 2356/DEL/2015[2011-12]Status: DisposedITAT Delhi31 May 2022AY 2011-12

Bench: Sh. Saktijit Deydr. B. R. R. Kumar

For Appellant: Sh. Deepak Chopra, Adv. &For Respondent: Sh. H. K. Choudhary, CIT DR
Section 133ASection 194HSection 201(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘G’, NEW DELHI Before Sh. Saktijit Dey, Judicial Member Dr. B. R. R. Kumar, Accountant Member ITA No. 2355/Del/2015 : Asstt. Year : 2010-11 ITA No. 2356/Del/2015 : Asstt. Year : 2011-12 Unitech Wireless (Tamil Nadu) Pvt. Ltd., Vs ACIT, The Master Piece Building, Golf Course Circle-78(1), Road, Sector-54, Gurgaon, New Delhi-110092 Haryana-122001 (APPELLANT) (RESPONDENT) PAN No. AAACU9188Q ITA No. 2925/Del/2015 : Asstt. Year : 2011-12 ITA No. 2926/Del/2015 : Asstt. Year : 2012-13 ACIT, Vs Unitech Wireless (Tamil Nadu) Pvt. Ltd., Circle-78(1), Basement, 6, Community C…

M/S. UNITECH WIRELESS (TAMILNADU) PVT. LTD.,,GURGAON vs. ACIT, NEW DELHI

In the result, the ground of appeal raised by the revenue is allowed for statistical purpose

ITA 2355/DEL/2015[2010-11]Status: DisposedITAT Delhi31 May 2022AY 2010-11

Bench: Sh. Saktijit Deydr. B. R. R. Kumar

For Appellant: Sh. Deepak Chopra, Adv. &For Respondent: Sh. H. K. Choudhary, CIT DR
Section 133ASection 194HSection 201(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘G’, NEW DELHI Before Sh. Saktijit Dey, Judicial Member Dr. B. R. R. Kumar, Accountant Member ITA No. 2355/Del/2015 : Asstt. Year : 2010-11 ITA No. 2356/Del/2015 : Asstt. Year : 2011-12 Unitech Wireless (Tamil Nadu) Pvt. Ltd., Vs ACIT, The Master Piece Building, Golf Course Circle-78(1), Road, Sector-54, Gurgaon, New Delhi-110092 Haryana-122001 (APPELLANT) (RESPONDENT) PAN No. AAACU9188Q ITA No. 2925/Del/2015 : Asstt. Year : 2011-12 ITA No. 2926/Del/2015 : Asstt. Year : 2012-13 ACIT, Vs Unitech Wireless (Tamil Nadu) Pvt. Ltd., Circle-78(1), Basement, 6, Community C…

VODAFONE IDEA LTD.,MUMBAI vs. DY CIT (TDS)-2(3), MUMBAI

In the result, all Revenue’s appeals are dismissed and assessee’s appeals are allowed for statistical purposes

ITA 6295/MUM/2019[2009-10]Status: DisposedITAT Mumbai06 Jan 2022AY 2009-10
Section 194HSection 194JSection 201(1)

…THE INCOME TAX APPELLATE TRIBUNAL “F” Bench, Mumbai Shri Shamim Yahya (AM) & Shri Amarjit Singh (JM) I.T.A. No. 6242/Mum/2019 (Assessment Year 2009-10) I.T.A. No. 6243/Mum/2019 (Assessment Year 2010-11) I.T.A. No. 6246/Mum/2019 (Assessment Year 2011-12) I.T.A. No. 6244/Mum/2019 (Assessment Year 2012-13) Vs. M/s. Vodafone Idea Ltd. DCIT(TDS)-2(3) Room No. 718 (formerly known as 7th Floor, Smt. K.G. Vodafone India Ltd.) Mittal Ayurvedic 9th Floor, Birla Centurion Hospital Building Century Mills Compound Charni Road Pandurang Budhkar Marg Mumbai-400 002. Worli, Mumbai-400 030. (Appellant) (Respondent) I.T.A. No…

DY. CIT (TDS)-2 (3), MUMBAI vs. M/S VODAFONE IDEA LTD., MUMBAI

In the result, all Revenue’s appeals are dismissed and assessee’s appeals are allowed for statistical purposes

ITA 6242/MUM/2019[2009-10]Status: DisposedITAT Mumbai06 Jan 2022AY 2009-10
Section 194HSection 194JSection 201(1)

…THE INCOME TAX APPELLATE TRIBUNAL “F” Bench, Mumbai Shri Shamim Yahya (AM) & Shri Amarjit Singh (JM) I.T.A. No. 6242/Mum/2019 (Assessment Year 2009-10) I.T.A. No. 6243/Mum/2019 (Assessment Year 2010-11) I.T.A. No. 6246/Mum/2019 (Assessment Year 2011-12) I.T.A. No. 6244/Mum/2019 (Assessment Year 2012-13) Vs. M/s. Vodafone Idea Ltd. DCIT(TDS)-2(3) Room No. 718 (formerly known as 7th Floor, Smt. K.G. Vodafone India Ltd.) Mittal Ayurvedic 9th Floor, Birla Centurion Hospital Building Century Mills Compound Charni Road Pandurang Budhkar Marg Mumbai-400 002. Worli, Mumbai-400 030. (Appellant) (Respondent) I.T.A. No…

DCIT (TDS) 2(1), MUMBAI vs. RELIANCE COMMUNICATIONS LTD, NAVI MUMBAI

In the result, appeal of the Revenue is dismissed

ITA 3947/MUM/2017[2012-13]Status: DisposedITAT Mumbai08 Oct 2020AY 2012-13

Bench: Shri Vikas Awasthy & Shri Rajesh Kumarआअसं. 3947/मुं/2017 ("न. व. 2012-13) Dy. Commissioner Of Income Tax (Tds)-2(1), Room No.615, 6Th Floor, Smt. K.G.Mittal Ayurvedic Hospital Bldg., Charni Road (W), Mumbai 400 002. ...... अपीलाथ" /Appellant बनाम Vs. Reliance Communications Ltd. ‘H”Block, 1St Floor, 1St Wing, Dhirubhai Ambani Knowledge City, Thane Belapur Road, Navi Mumbai – 400 710 ..... ""तवाद"/Respondent Pan: Aaacr 2658E

For Appellant: Shri Akhtar H. AnsariFor Respondent: None
Section 194JSection 201Section 201(1)

…आयकर अपील"य अ"धकरण मुंबई पीठ “डी ” IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “D”, MUMBAI "ी "वकास अव"थी, "या"यक सद"य एवं "ी राजेशकुमार , लेखा सद"य के सम" BEFORE SHRI VIKAS AWASTHY, JUDICIAL MEMBER & SHRI RAJESH KUMAR, ACCOUNTANT MEMBER आअसं. 3947/मुं/2017 ("न. व. 2012-13) Dy. Commissioner of Income Tax (TDS)-2(1), Room No.615, 6th Floor, Smt. K.G.Mittal Ayurvedic Hospital Bldg., Charni Road (W), Mumbai 400 002. ...... अपीलाथ" /Appellant बनाम Vs. Reliance Communications Ltd. ‘H”Block, 1st Floor, 1st Wing, Dhirubhai Ambani Knowledge City, Thane Belapur Road, Navi Mumbai – 400 710 ..... ""तवाद"/Respondent…

VODAFONE DIGILINK LIMITED,JAIPUR vs. ITO, JAIPUR

In the result, appeal of the assessee is allowed

ITA 67/JPR/2015[2011-12]Status: DisposedITAT Jaipur28 Feb 2018AY 2011-12
For Appellant: Ms. Ishita Farsaiya (Adv.)For Respondent: Shri Varinder Mehta (CIT)
Section 191Section 194HSection 201Section 201(1)

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES, JAIPUR Jh fot; iky jkWo] U;kf;d lnL; ,oa Jh HkkxpUn] ys[kk lnL; ds le{k BEFORE: SHRI VIJAY PAL RAO, JM AND SHRI BHAGCHAND, AM vk;dj vihy la-@ITA No. 67/JP/2015 fu/kZkj.k o"kZ@Assessment Year : 2011-12. cuke Vodafone Digilink Ltd., The Income Tax Officer (TDS)-2, Vs. (Formerly known as Vodafone Jaipur. Essar Digilink Limited) 5th Floor, Gaurav Towers, Malviya Nagar, Jaipur. LFkk;h ys[kk la-@thvkbZvkj la-@TAN No. JPRA 02455 F vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : Ms. Ishita Farsaiy…

Maharastra State Electricity Distribution Co. Ltd. v. Addl. CIT (30 Taxmann.com 200) — Cited in 8 Judgments | BharatTax