Mahapalika Kshetra Madhyamik Shikshak Sahakari Patsanstha Maryadit v. ITO(Supra)

112 Taxmann.com 165Reported decision#18727 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 341,001 Indian tax judgments — from 2024 to 2024.

Sections most often in play

Section 80PSection 80P(4)Section 80P(2)(a)(i)Section 80P(2)(d)

Issues it is cited on

section 56(cci)section 22(1)(b)section 80jjsection 22(1)section 5(b)section 61section 80jsection 80hsection 80p(1)section 80hhcsection 80hhinterest on securities

Judgments citing Mahapalika Kshetra Madhyamik Shikshak Sahakari Patsanstha Maryadit v. ITO(Supra)

Cidco Employees Co-Op. Credit Society Ltd, Navi Mumbai vs. Ward 28(1)(3), Navi Mumbai

In the result, appeal of the assessee is allowed

ITA 696/MUM/2024[2013-14]Status: DisposedITAT Mumbai29 Aug 2024AY 2013-14

Bench: Shri Narendra Kumar Billaiya, Hon’Ble & Shri Sunil Kumar Singh, Hon’Ble

For Appellant: Shri Bhupendra Shah, A/RFor Respondent: Shri R.R. Makwana, Sr. D/R
Section 22Section 5Section 56Section 80P

…| आयकर अपीलीय अिधकरण "ायपीठ, मुंबई | IN THE INCOME TAX APPELLATE TRIBUNAL “SMC” BENCH, MUMBAI BEFORE SHRI NARENDRA KUMAR BILLAIYA, HON’BLE ACCOUNTANT MEMBER & SHRI SUNIL KUMAR SINGH, HON’BLE JUDICIAL MEMBER I.T.A. No. 696/Mum/2024 Assessment Year: 2013-14 CIDCO Employees’ Co-op. Credit Income Tax Officer, 28(1)(3), Society Ltd. Mumbai Vs Ground Floor, CIDCO Bhavan CBD-Belapur Navi Mumbai - 400614 [PAN: AAAAC2203N] अपीलाथ"/ (Appellant) "" यथ"/ (Respondent) Assessee by : Shri Bhupendra Shah, A/R Revenue by : Shri R.R. Makwana, Sr. D/R सुनवाई की तारीख/Date of Hearing : 27/08/2024 घोषणा की तारीख/Date of Pronouncem…

Cidco Employees Co-Op. Credit Society Ltd, Navi Mumbai vs. Ward 28(1)(3), Navi Mumbai

In the result, the assessee‟s appeal ITA NO

ITA 699/MUM/2024[2018-19]Status: DisposedITAT Mumbai07 Aug 2024AY 2018-19

Bench: SHRI GAGAN GOYAL (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)

Section 142(1)Section 143(1)Section 143(2)Section 250Section 271(1)(C)Section 80PSection 80P(4)

…Reportable IN THE INCOME TAX APPELLATE TRIBUNAL, ‘C’ BENCH MUMBAI BEFORE: SHRI GAGAN GOYAL, ACCOUNTANT MEMBER & SHRI SUNIL KUMAR SINGH, JUDICIAL MEMBER ITA No. 698/MUM/2024 (Assessment Year : 2017–18) CIDCO Employees Vs. ITO Ward 28(1)(3) Co–op. Credit 3rd Floor, Tower no. 6, Society, Vashi Railway Station, Ground Floor, Vashi, Navi Mumbai, CIDCO Bhavan, 400703. CBD–Belapur, Navi Mumbai, 400614. PAN/GIR No. AAAAC2203N (Appellant) .. (Respondent) Assessee by Shri. Bhupendra Shah Revenue by Shri. H.M. Bhatt (SR. DR.) Date of Hearing 03/06/2024 (in ITA no. 698/Mum/2024 & ITA no. 699/MUM/2024) 04/06/2024 (in ITA…

Cidco Employees Co-Op. Credit Society Ltd, Navi Mumbai vs. Ward 28(1)(3), Navi Mumbai

In the result, the assessee‟s appeal ITA NO

ITA 698/MUM/2024[2017-18]Status: DisposedITAT Mumbai07 Aug 2024AY 2017-18

Bench: SHRI GAGAN GOYAL (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)

Section 142(1)Section 143(1)Section 143(2)Section 250Section 271(1)(C)Section 80PSection 80P(4)

…Reportable IN THE INCOME TAX APPELLATE TRIBUNAL, ‘C’ BENCH MUMBAI BEFORE: SHRI GAGAN GOYAL, ACCOUNTANT MEMBER & SHRI SUNIL KUMAR SINGH, JUDICIAL MEMBER ITA No. 698/MUM/2024 (Assessment Year : 2017–18) CIDCO Employees Vs. ITO Ward 28(1)(3) Co–op. Credit 3rd Floor, Tower no. 6, Society, Vashi Railway Station, Ground Floor, Vashi, Navi Mumbai, CIDCO Bhavan, 400703. CBD–Belapur, Navi Mumbai, 400614. PAN/GIR No. AAAAC2203N (Appellant) .. (Respondent) Assessee by Shri. Bhupendra Shah Revenue by Shri. H.M. Bhatt (SR. DR.) Date of Hearing 03/06/2024 (in ITA no. 698/Mum/2024 & ITA no. 699/MUM/2024) 04/06/2024 (in ITA…

Cidco Employees Co-Op. Credit Society Ltd, Navi Mumbai vs. Ward 28(1)(3), Navi Mumbai

In the result, the assessee‟s appeal ITA NO

ITA 697/MUM/2024[2014-15]Status: DisposedITAT Mumbai07 Aug 2024AY 2014-15

Bench: SHRI GAGAN GOYAL (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)

Section 142(1)Section 143(1)Section 143(2)Section 250Section 271(1)(C)Section 80PSection 80P(4)

…Reportable IN THE INCOME TAX APPELLATE TRIBUNAL, ‘C’ BENCH MUMBAI BEFORE: SHRI GAGAN GOYAL, ACCOUNTANT MEMBER & SHRI SUNIL KUMAR SINGH, JUDICIAL MEMBER ITA No. 698/MUM/2024 (Assessment Year : 2017–18) CIDCO Employees Vs. ITO Ward 28(1)(3) Co–op. Credit 3rd Floor, Tower no. 6, Society, Vashi Railway Station, Ground Floor, Vashi, Navi Mumbai, CIDCO Bhavan, 400703. CBD–Belapur, Navi Mumbai, 400614. PAN/GIR No. AAAAC2203N (Appellant) .. (Respondent) Assessee by Shri. Bhupendra Shah Revenue by Shri. H.M. Bhatt (SR. DR.) Date of Hearing 03/06/2024 (in ITA no. 698/Mum/2024 & ITA no. 699/MUM/2024) 04/06/2024 (in ITA…

Mahapalika Kshetra Madhyamik Shikshak Sahakari Patsanstha Maryadit v. ITO(Supra) (112 Taxmann.com 165) — Cited in 4 Judgments | BharatTax