Magna Credit & Financial Services Ltd. v. DCIT

98 Taxmann.com 392Reported decision2018#21703 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 346,713 Indian tax judgments — from 2022 to 2022.

Judgments citing Magna Credit & Financial Services Ltd. v. DCIT

Gujarat Power Corporation Limited-Gpcl, Ahmedabad vs. The ACIT, Gandhinagar Circle, Gandhinagar

In the result, appeals filed by the Assessee are hereby allowed

ITA 1863/AHD/2019[2006-07]Status: DisposedITAT Ahmedabad28 Sept 2022AY 2006-07
For Appellant: Shri S.N. Soparkar, Sr. Adv. &For Respondent: Shri Vidhyut Trivedi, Sr.D.R
Section 10Section 271(1)(c)Section 32Section 35ESection 37

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “B” BENCH Before: Ms. Annapurna Gupta, Accountant Member And Shri T.R. Senthil Kumar, Judicial Member ITA Nos: 1860 to 1863/Ahd/2019 Assessment Years: 2003-04 to 2006-07 Gujarat Power The ACIT, Corporation Ltd. Gandhinagar Circle, 7th Floor, Regency Vs Gandhinagar Plaza, Opp. Rahul (Respondent) Tower, Nr. Madhur Hall, Anandnagar Cross Road, Satellite, Ahmedabad-380015 PAN: AAACG5596J (Appellant) Appellant by : Shri S.N. Soparkar, Sr. Adv. & Ms. Urvashi Sodhan, A.R. Respondent by : Shri Vidhyut Trivedi, Sr.D.R. Date of hearing : 01-09-2022 Date of pronounc…

Gujarat Power Corporation Limited-Gpcl, Ahmedabad vs. The ACIT, Gandhinagar Circle, Gandhinagar

In the result, appeals filed by the Assessee are hereby allowed

ITA 1862/AHD/2019[2005-06]Status: DisposedITAT Ahmedabad28 Sept 2022AY 2005-06
For Appellant: Shri S.N. Soparkar, Sr. Adv. &For Respondent: Shri Vidhyut Trivedi, Sr.D.R
Section 10Section 271(1)(c)Section 32Section 35ESection 37

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “B” BENCH Before: Ms. Annapurna Gupta, Accountant Member And Shri T.R. Senthil Kumar, Judicial Member ITA Nos: 1860 to 1863/Ahd/2019 Assessment Years: 2003-04 to 2006-07 Gujarat Power The ACIT, Corporation Ltd. Gandhinagar Circle, 7th Floor, Regency Vs Gandhinagar Plaza, Opp. Rahul (Respondent) Tower, Nr. Madhur Hall, Anandnagar Cross Road, Satellite, Ahmedabad-380015 PAN: AAACG5596J (Appellant) Appellant by : Shri S.N. Soparkar, Sr. Adv. & Ms. Urvashi Sodhan, A.R. Respondent by : Shri Vidhyut Trivedi, Sr.D.R. Date of hearing : 01-09-2022 Date of pronounc…

Gujarat Power Corporation Limited-Gpcl, Ahmedabad vs. The ACIT, Gandhinagar Circle, Gandhinagar

In the result, appeals filed by the Assessee are hereby allowed

ITA 1861/AHD/2019[2004-05]Status: DisposedITAT Ahmedabad28 Sept 2022AY 2004-05
For Appellant: Shri S.N. Soparkar, Sr. Adv. &For Respondent: Shri Vidhyut Trivedi, Sr.D.R
Section 10Section 271(1)(c)Section 32Section 35ESection 37

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “B” BENCH Before: Ms. Annapurna Gupta, Accountant Member And Shri T.R. Senthil Kumar, Judicial Member ITA Nos: 1860 to 1863/Ahd/2019 Assessment Years: 2003-04 to 2006-07 Gujarat Power The ACIT, Corporation Ltd. Gandhinagar Circle, 7th Floor, Regency Vs Gandhinagar Plaza, Opp. Rahul (Respondent) Tower, Nr. Madhur Hall, Anandnagar Cross Road, Satellite, Ahmedabad-380015 PAN: AAACG5596J (Appellant) Appellant by : Shri S.N. Soparkar, Sr. Adv. & Ms. Urvashi Sodhan, A.R. Respondent by : Shri Vidhyut Trivedi, Sr.D.R. Date of hearing : 01-09-2022 Date of pronounc…

Gujarat Power Corporation Limited-Gpcl, Ahmedabad vs. The ACIT, Gandhinagar Circle, Gandhinagar

In the result, appeals filed by the Assessee are hereby allowed

ITA 1860/AHD/2019[2003-04]Status: DisposedITAT Ahmedabad28 Sept 2022AY 2003-04
For Appellant: Shri S.N. Soparkar, Sr. Adv. &For Respondent: Shri Vidhyut Trivedi, Sr.D.R
Section 10Section 271(1)(c)Section 32Section 35ESection 37

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “B” BENCH Before: Ms. Annapurna Gupta, Accountant Member And Shri T.R. Senthil Kumar, Judicial Member ITA Nos: 1860 to 1863/Ahd/2019 Assessment Years: 2003-04 to 2006-07 Gujarat Power The ACIT, Corporation Ltd. Gandhinagar Circle, 7th Floor, Regency Vs Gandhinagar Plaza, Opp. Rahul (Respondent) Tower, Nr. Madhur Hall, Anandnagar Cross Road, Satellite, Ahmedabad-380015 PAN: AAACG5596J (Appellant) Appellant by : Shri S.N. Soparkar, Sr. Adv. & Ms. Urvashi Sodhan, A.R. Respondent by : Shri Vidhyut Trivedi, Sr.D.R. Date of hearing : 01-09-2022 Date of pronounc…

Magna Credit & Financial Services Ltd. v. DCIT (98 Taxmann.com 392) — Cited in 4 Judgments | BharatTax