MAGANLAL CHHAGANLAL (P) LTD. v. MUNICIPAL CORPORATION OF GREATER BOMBAY AND ANOTHER

2 SCC 402Reported decision1974#1042 most cited
104

judgments rely on this decision, according to BharatTax’s citation analysis of 366,005 Indian tax judgments — from 2017 to 2025.

Also referred to as

Maganlal Chhaganlal (P) Ltd. v. Municipal Corporation · 1974 2 SCC 402 · Supreme Court · case precedent · Indian law · legal research · case citation · database entry

Judgments citing MAGANLAL CHHAGANLAL (P) LTD. v. MUNICIPAL CORPORATION OF GREATER BOMBAY AND ANOTHER

Principal Commissioner of Income Tax-4 vs. M/S Karnataka State Financial

ITA/463/2018HC Karnataka12 Nov 2020

Bench: ALOK ARADHE,H.T. NARENDRA PRASAD

…s. HOLEYAPPA AND OTHERS. 3. (2007) 15 SCC 744: STATE OF KARNATAKA AND OTHERS Vs. I.S. NIRVANE GOWDA AND OTHERS. 4. AIR 1961 SC 1425: DAFEDAR NIRANJAN SINGH AND ANOTHER Vs. CUSTODIAN, EVACUEE PROPERTY (PB) AND ANOTHER. 5. (1974) 2 SCC 402: MAGANLAL CHHAGANLAL (P) LIMITED Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY AND OTHERS AND CONNECTED MATTERS. 6. (2016) 7 SCC 703: CELLULAR OPERATORS ASSOCIATION OF INDIA AND OTHERS VS. TELECOM REGULATORY AUTHORITY OF INDIA AND OTHERS. 362 7. (1996) 3 SCC 709: STATE OF A.P. AND OTHERS V…

Pr Commissioner of Income Tax-7 vs. M/S Wipro Ge Medical Systems Pvt Ltd

RP/463/2018HC Karnataka21 Dec 2018

Bench: RAVI MALIMATH,K.NATARAJAN

…s. HOLEYAPPA AND OTHERS. 3. (2007) 15 SCC 744: STATE OF KARNATAKA AND OTHERS Vs. I.S. NIRVANE GOWDA AND OTHERS. 4. AIR 1961 SC 1425: DAFEDAR NIRANJAN SINGH AND ANOTHER Vs. CUSTODIAN, EVACUEE PROPERTY (PB) AND ANOTHER. 5. (1974) 2 SCC 402: MAGANLAL CHHAGANLAL (P) LIMITED Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY AND OTHERS AND CONNECTED MATTERS. 6. (2016) 7 SCC 703: CELLULAR OPERATORS ASSOCIATION OF INDIA AND OTHERS VS. TELECOM REGULATORY AUTHORITY OF INDIA AND OTHERS. 362 7. (1996) 3 SCC 709: STATE OF A.P. AND OTHERS V…

The Commisioner of Income Tax vs. M/S Dell International Services

ITA/235/2018HC Karnataka09 Nov 2018

Bench: RAVI MALIMATH,BELLUNKE A.S

…s. HOLEYAPPA AND OTHERS. 3. (2007) 15 SCC 744: STATE OF KARNATAKA AND OTHERS Vs. I.S. NIRVANE GOWDA AND OTHERS. 4. AIR 1961 SC 1425: DAFEDAR NIRANJAN SINGH AND ANOTHER Vs. CUSTODIAN, EVACUEE PROPERTY (PB) AND ANOTHER. 5. (1974) 2 SCC 402: MAGANLAL CHHAGANLAL (P) LIMITED Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY AND OTHERS AND CONNECTED MATTERS. 6. (2016) 7 SCC 703: CELLULAR OPERATORS ASSOCIATION OF INDIA AND OTHERS VS. TELECOM REGULATORY AUTHORITY OF INDIA AND OTHERS. 362 7. (1996) 3 SCC 709: STATE OF A.P. AND OTHERS V…

The Pr. Commissioner of vs. M/S. Aol Online India Pvt. Ltd

ITA/433/2017HC Karnataka29 Nov 2017

Bench: L.NARAYANA SWAMY (AG.CJ),P.S.DINESH KUMAR

…s. HOLEYAPPA AND OTHERS. 3. (2007) 15 SCC 744: STATE OF KARNATAKA AND OTHERS Vs. I.S. NIRVANE GOWDA AND OTHERS. 4. AIR 1961 SC 1425: DAFEDAR NIRANJAN SINGH AND ANOTHER Vs. CUSTODIAN, EVACUEE PROPERTY (PB) AND ANOTHER. 5. (1974) 2 SCC 402: MAGANLAL CHHAGANLAL (P) LIMITED Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY AND OTHERS AND CONNECTED MATTERS. 6. (2016) 7 SCC 703: CELLULAR OPERATORS ASSOCIATION OF INDIA AND OTHERS VS. TELECOM REGULATORY AUTHORITY OF INDIA AND OTHERS. 362 7. (1996) 3 SCC 709: STATE OF A.P. AND OTHERS V…