Maganbhai Hansrajbhai Patel v. ACIT

26 Taxmann.com 226High Court2012#20180 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 348,487 Indian tax judgments — from 2022 to 2023.

Judgments citing Maganbhai Hansrajbhai Patel v. ACIT

Maganbhai Hansrajbhai Patel v. ACIT (26 Taxmann.com 226) — Cited in 4 Judgments | BharatTax