Maersk Global Service Centre India (P.) Ltd. v. ACIT

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judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2019 to 2022.

Judgments citing Maersk Global Service Centre India (P.) Ltd. v. ACIT

DCIT-1(2)(1), MUMBAI , MUMBAI vs. M/S CACTUS COMMUNICATION PVT LTD, MUMBAI

The appeal of the Assessee is allowed

ITA 1491/MUM/2022[2012-2013]Status: DisposedITAT Mumbai30 Nov 2022AY 2012-2013

For Appellant: Shri Dhanesh Bafna, Pratik ShahFor Respondent: Ms. Samruddhi Dhananjay Hande

Section 143(3)Section 144Section 14A

…IN THE INCOME TAX APPELLATE TRIBUNAL "K" BENCH, MUMBAI SHRI B.R. BASKARAN, ACCOUNTANT MEMBER SHRI RAHUL CHAUDHARY, JUDICIAL MEMBER DCIT-1(2)(1), Mumbai, Room No. 535, Aayakar Bhavan, New Marine Lines, Mumbai - 400020 ……………… Appellant M/s Cactus Communication Pvt. Ltd., Vs 510, Shalimar Morya Park Off Link Road, Andheri (West), Mumbai - 400053 ……………. Respondent [PAN: AACCC1194L] CO No. 134/MUM/2022 (IN ITA No. 1491/Mum/2022) (Assessment Year: 2012-13) M/s Cactus Communication Pvt. Ltd., 510, Shalimar Morya Park Off Link Road, Andheri (West), Mumbai - 400053 ……………… Appellant [PAN: AACCC1194L] Vs DCIT-1(2)(1), Mumb…

ASST CIT (LTU) 1, MUMBAI vs. ADITYA BIRLA MINACS BPO P.LTD, MUMBAI

ITA 2217/MUM/2017[2011-12]Status: DisposedITAT Mumbai20 Mar 2020AY 2011-12

Bench: Shri Saktijit Dey () & Shri N.K. Pradhan () Assessment Year: 2011-12

For Appellant: Mr. Rajan Vora, ARFor Respondent: Mr. Suhas Kulkarni, DR

Section 143(3)Section 271(1)(c)

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “K” MUMBAI BEFORE SHRI SAKTIJIT DEY (JUDICIAL MEMBER) AND SHRI N.K. PRADHAN (ACCOUNTANT MEMBER) Assessment Year: 2011-12 Aditya Birla Nuvo Limited Asst. Commissioner of [Successor to Aditya Birla Vs. Income Tax, LTU-1, World Minacs BPO Pvt. Ltd.] Aditya Trade Centre, 29th Floor, Birla Centre A-Wing, 4th Centre-1, Cuffe Parade, Floor, S.K. Ahire Marg, Worli Mumbai-400005. Mumbai-400030. PAN No. AAACC8690F Appellant Respondent Assessment Year: 2011-12 Asst. Commissioner of Aditya Birla Nuvo Limited Income Tax, LTU-1, World Vs. [Successor to Aditya Birla Trade C…

ADITYA BIRLA NUVO LTD,MUMBAI vs. ASST CIT 14(1)(1), MUMBAI

ITA 2039/MUM/2017[2011-12]Status: DisposedITAT Mumbai20 Mar 2020AY 2011-12

Bench: Shri Saktijit Dey () & Shri N.K. Pradhan () Assessment Year: 2011-12

For Appellant: Mr. Rajan Vora, ARFor Respondent: Mr. Suhas Kulkarni, DR

Section 143(3)Section 271(1)(c)

ACIT 14(2)(1), MUMBAI vs. HAPAG LLOYD GLOBAL SERVICES P.LTD, THANE

In the result, grounds of Cross Objection raised by revenue are allowed

ITA 407/MUM/2016[20011-12]Status: DisposedITAT Mumbai15 Mar 2019

Bench: Shri R.C. Sharma & Shri Pawan Singhacit-14(2)(1) M/S Hapad Lloyd Global 432, 4Th Floor, Services Pvt. Ltd., Unit No. 402, Aayakar Bhavan, 403, Dosti Pinnacle, Plot No.E-7, Mumbai-400020. Road No.22, Wagle Industrial Vs. Estate, Thane(W)-400604. Pan: Aaccc1314L Appellant Respondent Cross Objection No. 27/Mum/2016 (Assessment Year 2011-12) M/S Hapad Lloyd Global Acit-14(2)(1) Services Pvt. Ltd., Unit No. 402, 432, 4Th Floor, 403, Dosti Pinnacle, Plot No.E-7, Aayakar Bhavan, Road No.22, Wagle Industrial Mumbai-400020. V Estate, Thane(W)-400604. S. Pan: Aaccc1314L Appellant Respondent Appellant By : Sh. Jayant Kumar (Cit-Dr) Respondent By : Shri Dhanesh Bafna (Ar) Date Of Hearing : 01.03.2019 Date Of Pronouncement : 15.03.2019

For Appellant: Sh. Jayant Kumar (CIT-DR)For Respondent: Shri Dhanesh Bafna (AR)

Section 143(3)Section 144C(13)Section 253Section 254(1)Section 92C

…IN THE INCOME-TAX APPELLATE TRIBUNAL “K” BENCH MUMBAI BEFORE SHRI R.C. SHARMA, ACCOUNTANT MEMBER AND SHRI PAWAN SINGH, JUDICIAL MEMBER ACIT-14(2)(1) M/s Hapad Lloyd Global 432, 4th Floor, Services Pvt. Ltd., Unit No. 402, Aayakar Bhavan, 403, Dosti Pinnacle, Plot No.E-7, Mumbai-400020. Road No.22, Wagle Industrial Vs. Estate, Thane(W)-400604. PAN: AACCC1314L Appellant Respondent Cross Objection No. 27/Mum/2016 (Assessment Year 2011-12) M/s Hapad Lloyd Global ACIT-14(2)(1) Services Pvt. Ltd., Unit No. 402, 432, 4th Floor, 403, Dosti Pinnacle, Plot No.E-7, Aayakar Bhavan, Road No.22, Wagle Industrial Mumbai-400020…