Madras in 'COMMISSIONER OF INCOME TAX, COIMBATORE v. CHETTINAD LIGNITE TRANSPORT SERVICES (P) LTD.

107 Taxmann.com 12High Court2019#14672 most cited
6

judgments rely on this decision, according to BharatTax’s citation analysis of 348,628 Indian tax judgments — from 2021 to 2024.

Judgments citing Madras in 'COMMISSIONER OF INCOME TAX, COIMBATORE v. CHETTINAD LIGNITE TRANSPORT SERVICES (P) LTD.

Prathima Infrastructure Limited, Hyderabad vs. ACIT., Central Circle - 2(4), Hyderabad

In the result, the appeal filed by the assessee is allowed

ITA 451/HYD/2024[2017-18]Status: DisposedITAT Hyderabad27 Nov 2024AY 2017-18

Bench: Shri Manjunatha G. Hon’Ble & Shri K. Narasimha Chary, Hon’Bleassessment Year – 2017-18 Prathima Infrastructure Limited, Vs. The Assistant Commissioner Of Income Tax, Filmnagar, Central Circle – 2(4), Hyderabad. Hyderabad. Pan : Aabcp2098P. (Respondent) (Appellant) Assessee By: Shri K.C.Devdas, Ca Revenue By: Shri B. Bala Krishna, Cit-Dr Date Of Hearing: 10.10.2024 Date Of Pronouncement: 27.11.2024

For Appellant: Shri K.C.Devdas, CAFor Respondent: Shri B. Bala Krishna, CIT-DR
Section 80I

…आयकर अपीलीय अधिकरण, हैदराबाद पीठ में IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “A” , HYDERABAD BEFORE SHRI MANJUNATHA G. HON’BLE ACCOUNTANT MEMBER AND SHRI K. NARASIMHA CHARY, HON’BLE JUDICIAL MEMBER Assessment Year – 2017-18 Prathima Infrastructure Limited, Vs. The Assistant Commissioner of Income Tax, Filmnagar, Central Circle – 2(4), Hyderabad. Hyderabad. PAN : AABCP2098P. (Respondent) (Appellant) Assessee by: Shri K.C.Devdas, CA Revenue by: Shri B. Bala Krishna, CIT-DR Date of hearing: 10.10.2024 Date of pronouncement: 27.11.2024 O R D E R PER MANJUNATHA G. A.M. The appeal filed by the assesse…

Assistant Commissioner of Income Tax Central Circle3-(1), Hyderabad vs. Ramky Energy and Environment Ltd, Hyderabad

In the result, both the appeals filed by the Revenue are partly allowed

ITA 775/HYD/2020[2014-15]Status: DisposedITAT Hyderabad30 Aug 2022AY 2014-15

Bench: Shri Rama Kanta Panda & Shri Laliet Kumar

For Appellant: Shri Vishal Kalra, CAFor Respondent: Shri K P R R Murty, (D.R)
Section 143(2)Section 21Section 25Section 36(1)(va)Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD ‘A’ BENCH, HYDERABAD. BEFORE SHRI RAMA KANTA PANDA, ACCOUNTANT MEMBER AND SHRI LALIET KUMAR, JUDICIAL MEMBER ITA Nos.774 & 775/Hyd/2020 (Assessment Years : 2013-14 & 2014-15) Dy. Commissioner of Vs. M/s. Ramky Energy and Income Tax, Environment Limited, Circle 3(1), Hyderabad. Hyderabad. PAN AADCR 3002K Appellant Respondent Appellant By : Shri Vishal Kalra, CA Respondent By : Shri K P R R Murty, (D.R) Date of Hearing : 19.07.2022. Date of Pronouncement : 30.08.2022 O R D E R Per Shri Laliet Kumar, J.M. : These two appeals filed by Revenue are directed against sep…

Assistant Commissioner of Income Tax Central Circle3(1), Hyderabad vs. Ramky Energy and Environment Limited, Hyderabad

In the result, both the appeals filed by the Revenue are partly allowed

ITA 774/HYD/2020[2013-14]Status: DisposedITAT Hyderabad30 Aug 2022AY 2013-14

Bench: Shri Rama Kanta Panda & Shri Laliet Kumar

For Appellant: Shri Vishal Kalra, CAFor Respondent: Shri K P R R Murty, (D.R)
Section 143(2)Section 21Section 25Section 36(1)(va)Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD ‘A’ BENCH, HYDERABAD. BEFORE SHRI RAMA KANTA PANDA, ACCOUNTANT MEMBER AND SHRI LALIET KUMAR, JUDICIAL MEMBER ITA Nos.774 & 775/Hyd/2020 (Assessment Years : 2013-14 & 2014-15) Dy. Commissioner of Vs. M/s. Ramky Energy and Income Tax, Environment Limited, Circle 3(1), Hyderabad. Hyderabad. PAN AADCR 3002K Appellant Respondent Appellant By : Shri Vishal Kalra, CA Respondent By : Shri K P R R Murty, (D.R) Date of Hearing : 19.07.2022. Date of Pronouncement : 30.08.2022 O R D E R Per Shri Laliet Kumar, J.M. : These two appeals filed by Revenue are directed against sep…

Pr.Commissioner of Income Tax-2 vs. M/S Menzies Aviation

In the result, the appeals fail and are hereby

ITA/224/2021HC Karnataka09 Aug 2021

Bench: SATISH CHANDRA SHARMA,SACHIN SHANKAR MAGADUM

Section 260Section 260ASection 40ISection 80I

…1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 9TH DAY OF AUGUST, 2021 PRESENT THE HON'BLE MR. JUSTICE SATISH CHANDRA SHARMA AND THE HON’BLE MR. JUSTICE SACHIN SHANKAR MAGADUM I.T.A.NO.224 OF 2021 BETWEEN: 1. PR. COMMISSIONER OF INCOME TAX-2 CENTRAL REVENUE BUILDINGS, QUEENS ROAD, BANGALORE-560 001 2. THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(2), BANGALORE ...APPELLANTS (BY SRI.SANMATHI E I, ADVOCATE) AND: M/S.MENZIES AVIATION BOBBA (BANGALORE) PVT LTD PLOT NO.C-041 BANGALORE INTERNATIONAL AIRPORT DEVANAHALLI, BANGALORE -560 300 PAN-AAECM6862D …RESPONDENT (BY SRI.ANNAM…

Commissioner of Income Tax-III vs. M/S Menzies Aviation Bobba (B'Lore) Pvt Ltd

In the result, the appeals fail and are hereby

ITA/262/2014HC Karnataka25 Jan 2021

Bench: ALOK ARADHE,R. NATARAJ

Section 143(2)Section 260Section 260ASection 80I

…1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 25TH DAY OF JANUARY 2021 PRESENT THE HON’BLE MR. JUSTICE ALOK ARADHE AND THE HON’BLE MR. JUSTICE NATARAJ RANGASWAMY I.T.A. NO.186 OF 2016 C/W I.T.A. NO.262 OF 2014 I.T.A. NO.186 OF 2016 BETWEEN: 1. PR. COMMISSIONER OF INCOME TAX-III CENTRAL REVENUE BUILDINGS QUEENS ROAD BANGALORE-560001. 2. THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-12(1), BANGALORE. .... APPELLANTS (BY MR. E.R. INDRAKUMAR, SR. COUNSEL FOR MR. E.I. SANMATHI, ADV.,) AND: M/S. MENZIES AVIATION BOBBA (B'LORE) PVT. LTD., PLOT NO.C-041, BANGALORE INTE…

Pr. Commissioner of vs. M/S Menzies Aviation

In the result, the appeals fail and are hereby

ITA/186/2016HC Karnataka25 Jan 2021

Bench: ALOK ARADHE,R. NATARAJ

Section 143(2)Section 260Section 260ASection 80I

…1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 25TH DAY OF JANUARY 2021 PRESENT THE HON’BLE MR. JUSTICE ALOK ARADHE AND THE HON’BLE MR. JUSTICE NATARAJ RANGASWAMY I.T.A. NO.186 OF 2016 C/W I.T.A. NO.262 OF 2014 I.T.A. NO.186 OF 2016 BETWEEN: 1. PR. COMMISSIONER OF INCOME TAX-III CENTRAL REVENUE BUILDINGS QUEENS ROAD BANGALORE-560001. 2. THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-12(1), BANGALORE. .... APPELLANTS (BY MR. E.R. INDRAKUMAR, SR. COUNSEL FOR MR. E.I. SANMATHI, ADV.,) AND: M/S. MENZIES AVIATION BOBBA (B'LORE) PVT. LTD., PLOT NO.C-041, BANGALORE INTE…

Madras in 'COMMISSIONER OF INCOME TAX, COIMBATORE v. CHETTINAD LIGNITE TRANSPORT SERVICES (P) LTD. (107 Taxmann.com 12) — Cited in 6 Judgments | BharatTax