MADRAS COMMISSIONER OF INCOME TAX v. SIVABALA DEVI Tax Case (Appeal) No. 316 of 2004 24th June

330 ITR 510Reported decision2011#15646 most cited
6

judgments rely on this decision, according to BharatTax’s citation analysis of 365,807 Indian tax judgments — from 2021 to 2021.

Judgments citing MADRAS COMMISSIONER OF INCOME TAX v. SIVABALA DEVI Tax Case (Appeal) No. 316 of 2004 24th June

Asst. Commissioner of Income Tax, Circle-1, Kurnool vs. Legend Developers & Constructions, Kurnool

Appeals are dismissed in above terms

ITA 752/HYD/2018[2014-15]Status: DisposedITAT Hyderabad25 Jun 2021AY 2014-15

Bench: Shri S.S.Godara & Shri Laxmi Prasad Sahuappellant Respondent

For Appellant: Shri S.Rama Rao, ARFor Respondent: Shri Narayana Murthy Naik
Section 143(3)

…Commissioner Of Income Tax, vs Sri Naresh Kumar Agarwal, Prop. 9 September, 2014 I.T.T.A No.112 OF 2003 VII. HIGH COURT OF MADRAS COMMISSIONER OF INCOME TAX vs. SIVABALA DEVI Tax Case (Appeal) No. 316 of 2004 24th June, 2010 (2011) 237 CTR (Mad) 337 : (2011) 330 ITR 510 : (2011) 49 DTR 272 VIII. Delhi High Court Commissioner Of Income Tax vs M/S. Dhingra Metal Works on 4 October, 2010; ITA 1111/2010 :- 16 -: ITA Nos. 743, 752, 747, 748, 749 & 750/Hyd/2018 IX. Asst. CIT Vs. Krishna Developers 2017 Tax Pub 1247 [Ahd-Trib] X. Gajjam Chinna Yellappa Vs. ITO, High Court of Telangana and Andhra Pradesh [2015] 59 Tax…

Asst. Commissioner of Income Tax, Circle-1, Kurnool vs. Agnur Jayaramudu (HUF), Kurnool

Appeals are dismissed in above terms

ITA 750/HYD/2018[2014-15]Status: DisposedITAT Hyderabad25 Jun 2021AY 2014-15

Bench: Shri S.S.Godara & Shri Laxmi Prasad Sahuappellant Respondent

For Appellant: Shri S.Rama Rao, ARFor Respondent: Shri Narayana Murthy Naik
Section 143(3)

…Commissioner Of Income Tax, vs Sri Naresh Kumar Agarwal, Prop. 9 September, 2014 I.T.T.A No.112 OF 2003 VII. HIGH COURT OF MADRAS COMMISSIONER OF INCOME TAX vs. SIVABALA DEVI Tax Case (Appeal) No. 316 of 2004 24th June, 2010 (2011) 237 CTR (Mad) 337 : (2011) 330 ITR 510 : (2011) 49 DTR 272 VIII. Delhi High Court Commissioner Of Income Tax vs M/S. Dhingra Metal Works on 4 October, 2010; ITA 1111/2010 :- 16 -: ITA Nos. 743, 752, 747, 748, 749 & 750/Hyd/2018 IX. Asst. CIT Vs. Krishna Developers 2017 Tax Pub 1247 [Ahd-Trib] X. Gajjam Chinna Yellappa Vs. ITO, High Court of Telangana and Andhra Pradesh [2015] 59 Tax…

Asst. Commissioner of Income Tax, Circle-1, Kurnool vs. Agnur Jayaramudu (Ind), Kurnool

Appeals are dismissed in above terms

ITA 749/HYD/2018[2014-15]Status: DisposedITAT Hyderabad25 Jun 2021AY 2014-15

Bench: Shri S.S.Godara & Shri Laxmi Prasad Sahuappellant Respondent

For Appellant: Shri S.Rama Rao, ARFor Respondent: Shri Narayana Murthy Naik
Section 143(3)

…Commissioner Of Income Tax, vs Sri Naresh Kumar Agarwal, Prop. 9 September, 2014 I.T.T.A No.112 OF 2003 VII. HIGH COURT OF MADRAS COMMISSIONER OF INCOME TAX vs. SIVABALA DEVI Tax Case (Appeal) No. 316 of 2004 24th June, 2010 (2011) 237 CTR (Mad) 337 : (2011) 330 ITR 510 : (2011) 49 DTR 272 VIII. Delhi High Court Commissioner Of Income Tax vs M/S. Dhingra Metal Works on 4 October, 2010; ITA 1111/2010 :- 16 -: ITA Nos. 743, 752, 747, 748, 749 & 750/Hyd/2018 IX. Asst. CIT Vs. Krishna Developers 2017 Tax Pub 1247 [Ahd-Trib] X. Gajjam Chinna Yellappa Vs. ITO, High Court of Telangana and Andhra Pradesh [2015] 59 Tax…

Asst. Commissioner of Income Tax, Circle-1, Kurnool vs. Agnur Nirmala, Kurnool

Appeals are dismissed in above terms

ITA 748/HYD/2018[2014-15]Status: DisposedITAT Hyderabad25 Jun 2021AY 2014-15

Bench: Shri S.S.Godara & Shri Laxmi Prasad Sahuappellant Respondent

For Appellant: Shri S.Rama Rao, ARFor Respondent: Shri Narayana Murthy Naik
Section 143(3)

…Commissioner Of Income Tax, vs Sri Naresh Kumar Agarwal, Prop. 9 September, 2014 I.T.T.A No.112 OF 2003 VII. HIGH COURT OF MADRAS COMMISSIONER OF INCOME TAX vs. SIVABALA DEVI Tax Case (Appeal) No. 316 of 2004 24th June, 2010 (2011) 237 CTR (Mad) 337 : (2011) 330 ITR 510 : (2011) 49 DTR 272 VIII. Delhi High Court Commissioner Of Income Tax vs M/S. Dhingra Metal Works on 4 October, 2010; ITA 1111/2010 :- 16 -: ITA Nos. 743, 752, 747, 748, 749 & 750/Hyd/2018 IX. Asst. CIT Vs. Krishna Developers 2017 Tax Pub 1247 [Ahd-Trib] X. Gajjam Chinna Yellappa Vs. ITO, High Court of Telangana and Andhra Pradesh [2015] 59 Tax…

Asst. Commissioner of Income Tax, Circle-1, Kurnool vs. Agnur Janakiram, Kurnool

Appeals are dismissed in above terms

ITA 747/HYD/2018[2014-15]Status: DisposedITAT Hyderabad25 Jun 2021AY 2014-15

Bench: Shri S.S.Godara & Shri Laxmi Prasad Sahuappellant Respondent

For Appellant: Shri S.Rama Rao, ARFor Respondent: Shri Narayana Murthy Naik
Section 143(3)

…Commissioner Of Income Tax, vs Sri Naresh Kumar Agarwal, Prop. 9 September, 2014 I.T.T.A No.112 OF 2003 VII. HIGH COURT OF MADRAS COMMISSIONER OF INCOME TAX vs. SIVABALA DEVI Tax Case (Appeal) No. 316 of 2004 24th June, 2010 (2011) 237 CTR (Mad) 337 : (2011) 330 ITR 510 : (2011) 49 DTR 272 VIII. Delhi High Court Commissioner Of Income Tax vs M/S. Dhingra Metal Works on 4 October, 2010; ITA 1111/2010 :- 16 -: ITA Nos. 743, 752, 747, 748, 749 & 750/Hyd/2018 IX. Asst. CIT Vs. Krishna Developers 2017 Tax Pub 1247 [Ahd-Trib] X. Gajjam Chinna Yellappa Vs. ITO, High Court of Telangana and Andhra Pradesh [2015] 59 Tax…

Asst. Commissioner of Income Tax, Circle -1, Kurnool vs. Legend Developers & Constructions, Kurnool

Appeals are dismissed in above terms

ITA 743/HYD/2018[2013-14]Status: DisposedITAT Hyderabad25 Jun 2021AY 2013-14

Bench: Shri S.S.Godara & Shri Laxmi Prasad Sahuappellant Respondent

For Appellant: Shri S.Rama Rao, ARFor Respondent: Shri Narayana Murthy Naik
Section 143(3)

…Commissioner Of Income Tax, vs Sri Naresh Kumar Agarwal, Prop. 9 September, 2014 I.T.T.A No.112 OF 2003 VII. HIGH COURT OF MADRAS COMMISSIONER OF INCOME TAX vs. SIVABALA DEVI Tax Case (Appeal) No. 316 of 2004 24th June, 2010 (2011) 237 CTR (Mad) 337 : (2011) 330 ITR 510 : (2011) 49 DTR 272 VIII. Delhi High Court Commissioner Of Income Tax vs M/S. Dhingra Metal Works on 4 October, 2010; ITA 1111/2010 :- 16 -: ITA Nos. 743, 752, 747, 748, 749 & 750/Hyd/2018 IX. Asst. CIT Vs. Krishna Developers 2017 Tax Pub 1247 [Ahd-Trib] X. Gajjam Chinna Yellappa Vs. ITO, High Court of Telangana and Andhra Pradesh [2015] 59 Tax…

MADRAS COMMISSIONER OF INCOME TAX v. SIVABALA DEVI Tax Case (Appeal) No. 316 of 2004 24th June (330 ITR 510) — Cited in 6 Judgments | BharatTax