Madhya Pradesh in Dy. CIT v. Torqouise Investment & Finance Ltd.

154 Taxmann 80High Court2006#4617 most cited
25

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2016 to 2024.

Sections most often in play

Section 132Section 142(1)Section 153ASection 234BSection 271(1)(c)Section 69Section 163Section 143(2)

Issues it is cited on

section 90(3)section 65(b)section 65b(4)section 163section 276section 153b(1)azadi bachao andolanhouse property incomesection 65bsection 90(2)section 65section 16

Judgments citing Madhya Pradesh in Dy. CIT v. Torqouise Investment & Finance Ltd.

M/S. Rite Pac India Pvt. Ltd., New Delhi vs. DCIT, New Delhi

ITA 2609/DEL/2013[2008-09]Status: DisposedITAT Delhi13 Apr 2016AY 2008-09

Bench: Sh. N. K. Saini, Am & Sh. Sudhanshu Srivastava, Jm

For Appellant: Sh. Vinod Kr. Bindal & Sanjeev Bindal, CAsFor Respondent: Sh. R. B. Meena, CIT DR
Section 153ASection 153CSection 68

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘F’, NEW DELHI Before Sh. N. K. Saini, AM And Sh. Sudhanshu Srivastava, JM ITA Nos. 3053/Del/2012 and 2611/Del/2013 Asstt. Years : 2005-06 & 2006-07 M/s Rite Pack Industries Pvt. Ltd., Vs Deputy Commissioner of Income 23/05, Shakti Nagar, Tax, Central Circle-25, New Delhi-110007 New Delhi (APPELLANT) (RESPONDENT) PAN No. AACCR6816Q ITA No. 3553/Del/2012 : Asstt. Year : 2005-06 Asstt. Commissioner of Income Vs M/s Rite Pack Industries Pvt. Ltd., Tax, Central Circle-5, 23/05, Shakti Nagar, New Delhi New Delhi-110007 (APPELLANT) (RESPONDENT) PAN No. AACCR6816Q ITA No…

M/S. Rite Pack Industries Pvt. Ltd., New Delhi vs. DCIT, New Delhi

ITA 3053/DEL/2012[2005-06]Status: DisposedITAT Delhi13 Apr 2016AY 2005-06

Bench: Sh. N. K. Saini, Am & Sh. Sudhanshu Srivastava, Jm

For Appellant: Sh. Vinod Kr. Bindal & Sanjeev Bindal, CAsFor Respondent: Sh. R. B. Meena, CIT DR
Section 153ASection 153CSection 68

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘F’, NEW DELHI Before Sh. N. K. Saini, AM And Sh. Sudhanshu Srivastava, JM ITA Nos. 3053/Del/2012 and 2611/Del/2013 Asstt. Years : 2005-06 & 2006-07 M/s Rite Pack Industries Pvt. Ltd., Vs Deputy Commissioner of Income 23/05, Shakti Nagar, Tax, Central Circle-25, New Delhi-110007 New Delhi (APPELLANT) (RESPONDENT) PAN No. AACCR6816Q ITA No. 3553/Del/2012 : Asstt. Year : 2005-06 Asstt. Commissioner of Income Vs M/s Rite Pack Industries Pvt. Ltd., Tax, Central Circle-5, 23/05, Shakti Nagar, New Delhi New Delhi-110007 (APPELLANT) (RESPONDENT) PAN No. AACCR6816Q ITA No…

Hindustan Plywood Company (Regd.), New Delhi vs. ITO, New Delhi

In the result, the appeal of the assessee is partly allowed

ITA 145/DEL/2014[2009-10]Status: DisposedITAT Delhi19 Feb 2016AY 2009-10

Bench: Shri P.K. Bansal

For Appellant: S/Shri Anil Kumar Gupta & Ashu Tandan, CAsFor Respondent: Shri Robin Rawal, Senior DR
Section 139Section 40

…IN THE INCOME TAX APPELLATE TRIBUNAL (DELHI BENCH ‘SMC-I’ : NEW DELHI) BEFORE SHRI P.K. BANSAL, ACCOUNTANT MEMBER ITA No.145/Del./2014 (ASSESSMENT YEAR : 2009-10) M/s. Hindustan Plywood Company (Regd.), vs. ITO, Ward 39 (4), D – 26, Plot No.346, Chattarpur Pahari, New Delhi. New Delhi – 110 074. (PAN : AACFJ0833J) (APPELLANT) (RESPONDENT) ASSESSEE BY : S/Shri Anil Kumar Gupta & Ashu Tandan, CAs REVENUE BY : Shri Robin Rawal, Senior DR Date of Hearing : 17.02.2016 Date of Pronouncement : 19.02.2016 O R D E R This appeal has been filed by the assessee against the order of the CIT (Appeals) dated 15.10.2013.…

ACIT, New Delhi vs. M/S. Plastograph India Pvt. Ltd., New Delhi

In the result, the appeal of the assessee is allowed on the legal issue and the appeal of the department is dismissed

ITA 3557/DEL/2012[2003-04]Status: DisposedITAT Delhi09 Feb 2016AY 2003-04

Bench: Sh. N. K. Saini, Am & Sh. Sudhanshu Srivastava, Jm Ita No. 3052/Del/2012 : Asstt. Year : 2003-04 M/S Plastograph India Pvt. Ltd., Vs Dcit, 23/5, Shakti Nagar, Central Circle-25, Delhi-110007 New Delhi (Appellant) (Respondent) Ita No. 3557/Del/2012 : Asstt. Year : 2003-04 Acit, Vs M/S Plastograph India Pvt. Ltd., Central Circle-5, 23/5, Shakti Nagar, New Delhi Delhi-110007 (Appellant) (Respondent) Pan No. Aaacp7194F Assessee By : Sh. Vinod Kumar Bindal & Sanjeev Bindal, Cas Revenue By : Sh. R. B. Meena, Cit Dr Date Of Hearing : 02.02.2016 Date Of Pronouncement : 09.02.2016 Order Per N. K. Saini, Am: These Cross Appeals Are Directed Against The Order Dated 30.04.2012 Of Ld. Cit(A)-Xxxi, New Delhi.

For Appellant: Sh. Vinod Kumar Bindal & Sanjeev Bindal, CAsFor Respondent: Sh. R. B. Meena, CIT DR
Section 153ASection 254

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘F’, NEW DELHI Before Sh. N. K. Saini, AM And Sh. Sudhanshu Srivastava, JM ITA No. 3052/Del/2012 : Asstt. Year : 2003-04 M/s Plastograph India Pvt. Ltd., Vs DCIT, 23/5, Shakti Nagar, Central Circle-25, Delhi-110007 New Delhi (APPELLANT) (RESPONDENT) ITA No. 3557/Del/2012 : Asstt. Year : 2003-04 ACIT, Vs M/s Plastograph India Pvt. Ltd., Central Circle-5, 23/5, Shakti Nagar, New Delhi Delhi-110007 (APPELLANT) (RESPONDENT) PAN No. AAACP7194F Assessee by : Sh. Vinod Kumar Bindal & Sanjeev Bindal, CAs Revenue by : Sh. R. B. Meena, CIT DR Date of Hearing : 02.02.2016…

M/S. Plastograph India Pvt. Ltd., New Delhi vs. DCIT, New Delhi

In the result, the appeal of the assessee is allowed on the legal issue and the appeal of the department is dismissed

ITA 3052/DEL/2012[2003-04]Status: DisposedITAT Delhi09 Feb 2016AY 2003-04

Bench: Sh. N. K. Saini, Am & Sh. Sudhanshu Srivastava, Jm Ita No. 3052/Del/2012 : Asstt. Year : 2003-04 M/S Plastograph India Pvt. Ltd., Vs Dcit, 23/5, Shakti Nagar, Central Circle-25, Delhi-110007 New Delhi (Appellant) (Respondent) Ita No. 3557/Del/2012 : Asstt. Year : 2003-04 Acit, Vs M/S Plastograph India Pvt. Ltd., Central Circle-5, 23/5, Shakti Nagar, New Delhi Delhi-110007 (Appellant) (Respondent) Pan No. Aaacp7194F Assessee By : Sh. Vinod Kumar Bindal & Sanjeev Bindal, Cas Revenue By : Sh. R. B. Meena, Cit Dr Date Of Hearing : 02.02.2016 Date Of Pronouncement : 09.02.2016 Order Per N. K. Saini, Am: These Cross Appeals Are Directed Against The Order Dated 30.04.2012 Of Ld. Cit(A)-Xxxi, New Delhi.

For Appellant: Sh. Vinod Kumar Bindal & Sanjeev Bindal, CAsFor Respondent: Sh. R. B. Meena, CIT DR
Section 153ASection 254

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘F’, NEW DELHI Before Sh. N. K. Saini, AM And Sh. Sudhanshu Srivastava, JM ITA No. 3052/Del/2012 : Asstt. Year : 2003-04 M/s Plastograph India Pvt. Ltd., Vs DCIT, 23/5, Shakti Nagar, Central Circle-25, Delhi-110007 New Delhi (APPELLANT) (RESPONDENT) ITA No. 3557/Del/2012 : Asstt. Year : 2003-04 ACIT, Vs M/s Plastograph India Pvt. Ltd., Central Circle-5, 23/5, Shakti Nagar, New Delhi Delhi-110007 (APPELLANT) (RESPONDENT) PAN No. AAACP7194F Assessee by : Sh. Vinod Kumar Bindal & Sanjeev Bindal, CAs Revenue by : Sh. R. B. Meena, CIT DR Date of Hearing : 02.02.2016…