Madhya Pradesh) (4) Commissioner of Income Tax v. Gom Industries Ltd.

292 ITR 406Reported decision2007#24269 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 348,631 Indian tax judgments — from 2009 to 2024.

Judgments citing Madhya Pradesh) (4) Commissioner of Income Tax v. Gom Industries Ltd.

The Commissioner of Income Tax and Anr vs. M/S Goldstone Cements Ltd

ITA/8/2022HC Gauhati16 Dec 2024

Bench: HONOURABLE MR. JUSTICE LANUSUNGKUM JAMIR,HONOURABLE MR. JUSTICE KAUSHIK GOSWAMI

For Respondent: Dr. A. Saraf, Senior Advocate
Section 132Section 153ASection 260ASection 68

…Page No.# 1/29 GAHC010094612022 2024:GAU-AS:12811-DB THE GAUHATI HIGH COURT (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH) INCOME TAX APPEAL NO.08 OF 2022 1. The Commissioner of Income Tax, Office of the Principal Commissioner of Income Tax, Guwahati, Aayakar Bhawan, Seventh Floor, G.S. Road, Guwahati – 781005. 2. Income Tax Officer, DCIT/ACIT, Circle-3, Guwahati, Office of the Principal Commissioner of Income Tax, Guwahati, Aayakar Bhawan, Seventh Floor, G.S. Road, Guwahati – 781005. ………

Director of Income Tax vs. Galileo International Inc

ITA/856/2008HC Delhi25 Feb 2009

Bench: HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE SURESH KUMAR KAIT

Section 234ASection 5Section 5(2)Section 9Section 9(1)

…■' fy #35 to 42 . * IN THE HIGH COURT OF DELHI AT NEW DELHI + ITA 851/2008. ITA 852/2008. ITA 853/2008, ITA 854/2008, ITA 855/2008. ITA 856/2008. ITA 859/2008 & ITA 860/2008 {Common Order) Date of Decision: IS'*' February, 2009 DIRECTOR OF INCOME TAX Petitioner Through: Mr. Sanjeev Sabharwal, Adv. versus GALILEO INTERNATIONAL INC. Respondent Through: Mr. Dinesh Vyas Sr. Advocate with Mr. F.V.Irani, Mr. Satyen Sethi & Mr. Johson Bara, Advocates. CORAM: HON'BLE MR. JUSTICE A.K.SIKRI HON'BLE MR. JUSTICE SURESH KAIT 1 .Whether the Reporters of local papers may be allowed to see the judgment? 2. To be referred…

Director of Income Tax vs. Galileo International Inc. Bangalore

ITA/860/2008HC Delhi25 Feb 2009

Bench: HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE SURESH KUMAR KAIT

Section 234ASection 5Section 5(2)Section 9Section 9(1)

…■' fy #35 to 42 . * IN THE HIGH COURT OF DELHI AT NEW DELHI + ITA 851/2008. ITA 852/2008. ITA 853/2008, ITA 854/2008, ITA 855/2008. ITA 856/2008. ITA 859/2008 & ITA 860/2008 {Common Order) Date of Decision: IS'*' February, 2009 DIRECTOR OF INCOME TAX Petitioner Through: Mr. Sanjeev Sabharwal, Adv. versus GALILEO INTERNATIONAL INC. Respondent Through: Mr. Dinesh Vyas Sr. Advocate with Mr. F.V.Irani, Mr. Satyen Sethi & Mr. Johson Bara, Advocates. CORAM: HON'BLE MR. JUSTICE A.K.SIKRI HON'BLE MR. JUSTICE SURESH KAIT 1 .Whether the Reporters of local papers may be allowed to see the judgment? 2. To be referred…

Madhya Pradesh) (4) Commissioner of Income Tax v. Gom Industries Ltd. (292 ITR 406) — Cited in 3 Judgments | BharatTax