Madhuri Sameer Gokhale v. Addl.Joint ITO

172 Taxmann.com 696High Court2025#23096 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2025 to 2025.

Sections most often in play

Section 143(3)Section 144BSection 147Section 148Section 148ASection 151Section 18Section 19
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Issues it is cited on

faceless assessmentsection 144bsection 148opportunity of being heardsection 147section 143section 14section 143(3)indianfactotal incomebusiness

Judgments citing Madhuri Sameer Gokhale v. Addl.Joint ITO

M/S. Devisha Infrastructure Pvt Ltd, Mumbai vs. ITO Ward 6(2)(2), Mumbai

In the result, appeal of the assessee ITA No

ITA 5782/MUM/2025[2017-18]Status: DisposedITAT Mumbai17 Dec 2025AY 2017-18

Bench: Shri Anikesh Banerjee & Shri Prabhash Shankar

For Appellant: Shri Nishit GandhiFor Respondent: Shri Umashankar Prasad (SR DR)
Section 143(3)Section 147Section 148Section 148ASection 151Section 250Section 282ASection 41(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “D”, MUMBAI BEFORE SHRI ANIKESH BANERJEE, JUDICIAL MEMBER AND SHRI PRABHASH SHANKAR, ACCOUNTANT MEMBER I.T.A No.5781/Mum/2025 - A.Y. 2019-20 I.T.A No.5782/Mum/2025 - A.Y. 2017-18 M/s Devisha Infrastructure vs ITO Ward 6(2)(2), Mumbai Room no.510, 5th Floor, Aaykar Pvt Ltd, 5th Floor, Militia Apartment, Bhavan, M.K.Road, Mumbai. M.P. Road, Mazgaon, Mumbai-400 010 PAN : AACCD5192R APPELLANT RESPONDENT Assessee by : Shri Nishit Gandhi Respondent by : Shri Umashankar Prasad (SR DR) Date of hearing : 03/12/2025 Date of pronouncement : 17/12/2025 O R D E R Per: An…

M/S. Devisha Infrastructure Pvt Ltd, Mumbai vs. ITO Ward 6(2)(2), Mumbai

In the result, appeal of the assessee ITA No

ITA 5781/MUM/2025[2019-20]Status: DisposedITAT Mumbai17 Dec 2025AY 2019-20

Bench: Shri Anikesh Banerjee & Shri Prabhash Shankar

For Appellant: Shri Nishit GandhiFor Respondent: Shri Umashankar Prasad (SR DR)
Section 143(3)Section 147Section 148Section 148ASection 151Section 250Section 282ASection 41(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “D”, MUMBAI BEFORE SHRI ANIKESH BANERJEE, JUDICIAL MEMBER AND SHRI PRABHASH SHANKAR, ACCOUNTANT MEMBER I.T.A No.5781/Mum/2025 - A.Y. 2019-20 I.T.A No.5782/Mum/2025 - A.Y. 2017-18 M/s Devisha Infrastructure vs ITO Ward 6(2)(2), Mumbai Room no.510, 5th Floor, Aaykar Pvt Ltd, 5th Floor, Militia Apartment, Bhavan, M.K.Road, Mumbai. M.P. Road, Mazgaon, Mumbai-400 010 PAN : AACCD5192R APPELLANT RESPONDENT Assessee by : Shri Nishit Gandhi Respondent by : Shri Umashankar Prasad (SR DR) Date of hearing : 03/12/2025 Date of pronouncement : 17/12/2025 O R D E R Per: An…

Bababhai Sadarbhai Shaikh, Ahmednagar vs. ITO Ward 1, Ahmednagar

In the result, the appeal filed by the assessee is allowed for statistical purposes

ITA 144/PUN/2025[2015-16]Status: DisposedITAT Pune23 Oct 2025AY 2015-16

Bench: Shri R. K. Panda & Ms. Astha Chandraassessment Year : 2015-16 Bababhai Sadarbhai Shaikh Ito, Ward 1, Nr Goraba Takies Jamkhed, Vs. Ahmednagar Ahmednagar – 413201 Pan: Hozps1445M (Appellant) (Respondent) Assessee By : Shri Suhas P Bora Department By : Shri Ratnakar Bhimrao Shelake Date Of Hearing : 10-09-2025 Date Of Pronouncement : 23-10-2025 O R D E R Per R.K. Panda, Vp:

For Appellant: Shri Suhas P BoraFor Respondent: Shri Ratnakar Bhimrao Shelake
Section 142(1)Section 143(2)Section 144Section 144BSection 147Section 148Section 69A

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “A”, PUNE BEFORE SHRI R. K. PANDA, VICE PRESIDENT AND MS. ASTHA CHANDRA, JUDICIAL MEMBER Assessment year : 2015-16 Bababhai Sadarbhai Shaikh ITO, Ward 1, Nr Goraba Takies Jamkhed, Vs. Ahmednagar Ahmednagar – 413201 PAN: HOZPS1445M (Appellant) (Respondent) Assessee by : Shri Suhas P Bora Department by : Shri Ratnakar Bhimrao Shelake Date of hearing : 10-09-2025 Date of pronouncement : 23-10-2025 O R D E R PER R.K. PANDA, VP: This appeal filed by the assessee is directed against the order dated 25.11.2024 of the Ld. CIT(A) / NFAC, Delhi relating to assessment year…