Madan Mohla v. ITO

83 Taxmann.com 338Income Tax Appellate Tribunal2017#25731 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2019 to 2024.

Sections most often in play

Section 133(6)Section 142(1)Section 143(3)Section 271(1)(c)Section 41(1)

Judgments citing Madan Mohla v. ITO

Saket Agarwal, Jaipur vs. ITO Ward 2(3) Jaipur, Jaipur

In the result appeal filed by the assessee is allowed

ITA 646/JPR/2024[2014-15]Status: DisposedITAT Jaipur01 Oct 2024AY 2014-15

Bench: DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

For Appellant: Ms. Satwika Jhan, AdvFor Respondent: Ms. Alka Gautam (CIT) a

Section 143(2)Section 143(3)Section 271(1)(c)Section 41(1)

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”B” JAIPUR Mk0 ,l- lhrky{eh] U;kf;d lnL; ,oa Jh jkBkSM+ deys'k t;UrHkkbZ] ys[kk lnL; ds le{k BEFORE: DR. S. SEETHALAKSHMI, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA. No. 646/JPR/2024 fu/kZkj.k o"kZ@Assessment Years : 2014-15 Saket Agarwal cuke The ITO, 27, Everest Vihar, Kings Road, Vs. Ward-2(3), Jaipur. Nirman Nagar, Jaipur. LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AEKPA9319Q vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : Ms. Satwika Jhan, Adv. jktLo dh vksj ls@ Rev…

ITO 26(1)(5), Mumbai vs. Hemant Ranjeet Singh, Mumbai

In the result, the appeal filed by the revenue is hereby ordered to be dismissed

ITA 4533/MUM/2018[2014-15]Status: DisposedITAT Mumbai27 Nov 2019AY 2014-15

Bench: Shri Rajesh Kumar, Am & Shri Amarjit Singh, Jm आयकर अपील सं/ I.T.A. No.4533/Mum/2018 (निर्धारण वर्ा / Assessment Year: 2014-15) Ito 26(1)(5) बिधम/ Shri Hemant Ranjeet Singh Room No.708, 7Th Floor, Flat No. B/106, Dosti Jupiter Vs. Pratyakshakar Bhavan, Bkc, Housing Society, Shaikh Bandra, Mumbai-400051. Misree Road, Wadala, Mumbai-37. स्थायी लेखा सं./जीआइआर सं./Pan/Gir No. : Bcxps1885F (अपीलाथी /Appellant) .. (प्रत्यथी / Respondent) Revenue By: Mrs. Jyothi Laxmi Nayak (Dr) Assessee By: Shri Fenil Bhatt (Ar) सुनवाई की तारीख / Date Of Hearing: 18/11/2019 घोषणा की तारीख /Date Of Pronouncement: 27/11/2019 आदेश / O R D E R Per Amarjit Singh, Jm: The Revenue Has Filed The Present Appeal Against The Order Dated 28.02.2018 Passed By The Commissioner Of Income Tax (Appeals) -38, Mumbai [Hereinafter Referred To As The “Cit(A)”] Relevant To The A.Y.2014- 15. 2. The Revenue Has Raised The Following Grounds: -

For Appellant: Shri Fenil Bhatt (AR)For Respondent: Mrs. Jyothi Laxmi Nayak (DR)

Section 133(6)Section 143(1)Section 143(2)Section 41(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL “H” BENCH, MUMBAI BEFORE SHRI RAJESH KUMAR, AM AND SHRI AMARJIT SINGH, JM आयकर अपील सं/ I.T.A. No.4533/Mum/2018 (निर्धारण वर्ा / Assessment Year: 2014-15) ITO 26(1)(5) बिधम/ Shri Hemant Ranjeet Singh Room No.708, 7th Floor, Flat No. B/106, Dosti Jupiter Vs. Pratyakshakar Bhavan, BKC, Housing Society, Shaikh Bandra, Mumbai-400051. Misree Road, Wadala, Mumbai-37. स्थायी लेखा सं./जीआइआर सं./PAN/GIR No. : BCXPS1885F (अपीलाथी /Appellant) .. (प्रत्यथी / Respondent) Revenue by: Mrs. Jyothi Laxmi Nayak (DR) Assessee by: Shri Fenil Bhatt (AR) सुनवाई की तारीख / Date of Hearing: 18/11/…

Deputy Commissioner of Income Tax Central Circle-4(2), Central Range-4, Mumbai vs. M/S.Sri Radhkrishna Shipping Limited, Mumbai

The appeal of the revenue is dismissed

ITA 691/MUM/2018[2013-14]Status: DisposedITAT Mumbai07 Aug 2019AY 2013-14

Bench: Shri Ravish Sood & Shri N.K. Pradhandeputy Commissioner Of Income M/S Sri Radhakrishna Tax, Central Circle-4(2), Shipping Ltd., R. No.1918, 19Th Floor, 40-Goa Street, Off Shahid Bhagat Vs. Air India Building, Singh Road, Ballard Estate, Fort, Nariman Point, Mumbai – 400 001 Mumbai-400 021 Pan – Aabcs5273M (Appellant) (Respondent)

For Appellant: Shri Rajesh Ojha, D.RFor Respondent: Shri Mihir Prakash Shah, A.R

Section 143(1)Section 143(2)Section 143(3)Section 37Section 41(1)

…P a g e | 1 ITA No. 691/Mum/2018 AY. 2013-14 Deputy Commissioner of Income Tax, Central Circle-4(2) Vs. M/s Sri Radhakrishna IN THE INCOME TAX APPELLATE TRIBUNAL “D” Bench, Mumbai Before Shri Ravish Sood, Judicial Member and Shri N.K. Pradhan, Accountant Member Deputy Commissioner of Income M/s Sri Radhakrishna Tax, Central Circle-4(2), Shipping Ltd., R. No.1918, 19th Floor, 40-Goa Street, Off Shahid Bhagat Vs. Air India Building, Singh Road, Ballard Estate, Fort, Nariman Point, Mumbai – 400 001 Mumbai-400 021 PAN – AABCS5273M (Appellant) (Respondent) Appellant by: Shri Rajesh Ojha, D.R Respondent by: Shri Mih…