M/s.Tube Investments Ltd. v. CIT

216 ITR 94Reported decision#19901 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2021 to 2021.

Judgments citing M/s.Tube Investments Ltd. v. CIT

DCIT Corporate Circle 6(2), Chennai vs. Sundaram Clayton Ltd., Chennai

In the result, appeals filed by Revenue and the assessee

ITA 1376/CHNY/2018[2013-14]Status: DisposedITAT Chennai14 Jun 2021AY 2013-14

Bench: Shri V.Durga Rao & Shri G.Manjunatha

For Respondent: Mr. Vikram Vijayaraghavan
Section 14ASection 251(1)(a)Section 260ASection 32(1)(iia)Section 35

…आयकर अपील"य अ"धकरण,‘बी’"यायपीठ,चे"नई IN THE INCOME TAX APPELLATE TRIBUNAL , ‘B’ BENCH, CHENNAI "ी वी.दुगा" राव, "या"यक सद"य एवं "ीजी.मंजुनाथ, लेखासद"यके सम$ BEFORE SHRI V.DURGA RAO, JUDICIAL MEMBER AND SHRI G.MANJUNATHA, ACCOUNTANT MEMBER आयकरअपीलसं./I.T.A.No.1376 & 1254/Chny/2018 ("नधा"रणवष" / Assessment Year: 2013-14 & 2014-15) The Deputy Commissioner of Income Vs M/s. Sundaram Clayton Ltd. Tax, 29, Jayalakshmi Estates, Corporate Circle-6(2), Haddows Road, Chennai. Chennai-600 006. PAN: AAACS 4920J (अपीलाथ"/Appellant) (""यथ"/Respondent) & आयकरअपीलसं./I.T.A.No.1355 & 1356/Chny/2018 ("नधा"रणवष" / Assessment Ye…

Sundaram Clayton Limited, Chennai vs. DCIT Corporate Circle 6(2), Chennai

In the result, appeals filed by Revenue and the assessee

ITA 1356/CHNY/2018[2014-15]Status: DisposedITAT Chennai14 Jun 2021AY 2014-15

Bench: Shri V.Durga Rao & Shri G.Manjunatha

For Respondent: Mr. Vikram Vijayaraghavan
Section 14ASection 251(1)(a)Section 260ASection 32(1)(iia)Section 35

…आयकर अपील"य अ"धकरण,‘बी’"यायपीठ,चे"नई IN THE INCOME TAX APPELLATE TRIBUNAL , ‘B’ BENCH, CHENNAI "ी वी.दुगा" राव, "या"यक सद"य एवं "ीजी.मंजुनाथ, लेखासद"यके सम$ BEFORE SHRI V.DURGA RAO, JUDICIAL MEMBER AND SHRI G.MANJUNATHA, ACCOUNTANT MEMBER आयकरअपीलसं./I.T.A.No.1376 & 1254/Chny/2018 ("नधा"रणवष" / Assessment Year: 2013-14 & 2014-15) The Deputy Commissioner of Income Vs M/s. Sundaram Clayton Ltd. Tax, 29, Jayalakshmi Estates, Corporate Circle-6(2), Haddows Road, Chennai. Chennai-600 006. PAN: AAACS 4920J (अपीलाथ"/Appellant) (""यथ"/Respondent) & आयकरअपीलसं./I.T.A.No.1355 & 1356/Chny/2018 ("नधा"रणवष" / Assessment Ye…

Sundaram Clayton Limited, Chennai vs. DCIT Corporate Circle 6(2), Chennai

In the result, appeals filed by Revenue and the assessee

ITA 1355/CHNY/2018[2013-14]Status: DisposedITAT Chennai14 Jun 2021AY 2013-14

Bench: Shri V.Durga Rao & Shri G.Manjunatha

For Respondent: Mr. Vikram Vijayaraghavan
Section 14ASection 251(1)(a)Section 260ASection 32(1)(iia)Section 35

…आयकर अपील"य अ"धकरण,‘बी’"यायपीठ,चे"नई IN THE INCOME TAX APPELLATE TRIBUNAL , ‘B’ BENCH, CHENNAI "ी वी.दुगा" राव, "या"यक सद"य एवं "ीजी.मंजुनाथ, लेखासद"यके सम$ BEFORE SHRI V.DURGA RAO, JUDICIAL MEMBER AND SHRI G.MANJUNATHA, ACCOUNTANT MEMBER आयकरअपीलसं./I.T.A.No.1376 & 1254/Chny/2018 ("नधा"रणवष" / Assessment Year: 2013-14 & 2014-15) The Deputy Commissioner of Income Vs M/s. Sundaram Clayton Ltd. Tax, 29, Jayalakshmi Estates, Corporate Circle-6(2), Haddows Road, Chennai. Chennai-600 006. PAN: AAACS 4920J (अपीलाथ"/Appellant) (""यथ"/Respondent) & आयकरअपीलसं./I.T.A.No.1355 & 1356/Chny/2018 ("नधा"रणवष" / Assessment Ye…

DCIT Corporate Circle 6(2), Chennai vs. Sundaram Clayton Ltd., Chennai

In the result, appeals filed by Revenue and the assessee

ITA 1254/CHNY/2018[2014-15]Status: DisposedITAT Chennai14 Jun 2021AY 2014-15

Bench: Shri V.Durga Rao & Shri G.Manjunatha

For Respondent: Mr. Vikram Vijayaraghavan
Section 14ASection 251(1)(a)Section 260ASection 32(1)(iia)Section 35

…आयकर अपील"य अ"धकरण,‘बी’"यायपीठ,चे"नई IN THE INCOME TAX APPELLATE TRIBUNAL , ‘B’ BENCH, CHENNAI "ी वी.दुगा" राव, "या"यक सद"य एवं "ीजी.मंजुनाथ, लेखासद"यके सम$ BEFORE SHRI V.DURGA RAO, JUDICIAL MEMBER AND SHRI G.MANJUNATHA, ACCOUNTANT MEMBER आयकरअपीलसं./I.T.A.No.1376 & 1254/Chny/2018 ("नधा"रणवष" / Assessment Year: 2013-14 & 2014-15) The Deputy Commissioner of Income Vs M/s. Sundaram Clayton Ltd. Tax, 29, Jayalakshmi Estates, Corporate Circle-6(2), Haddows Road, Chennai. Chennai-600 006. PAN: AAACS 4920J (अपीलाथ"/Appellant) (""यथ"/Respondent) & आयकरअपीलसं./I.T.A.No.1355 & 1356/Chny/2018 ("नधा"रणवष" / Assessment Ye…

M/s.Tube Investments Ltd. v. CIT (216 ITR 94) — Cited in 4 Judgments | BharatTax