M/s Tegh International v. ACIT 2016 (6) TMI 450

70 Taxmann.com 338High Court2016#25530 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2016 to 2025.

Sections most often in play

Section 10(B)(3)Section 10B(1)(e)Section 10B(3)

Judgments citing M/s Tegh International v. ACIT 2016 (6) TMI 450

ACIT, Circle- 9(1), New Delhi vs. Fis Global Business Solutions India Pvt. Ltd., New Delhi

In the result, the appeal of the Revenue and CO of the assessee are partly allowed as above for statistical purposes

ITA 372/DEL/2018[2009-10]Status: DisposedITAT Delhi25 Aug 2025AY 2009-10

Bench: Shri Sudhir Pareek & Shri Avdhesh Kumar Mishra

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘I’: NEW DELHI BEFORE SHRI SUDHIR PAREEK, JUDICIAL MEMBER AND SHRI AVDHESH KUMAR MISHRA, ACCOUNTANT MEMBER ITA No.372/Del/2018, A.Y. 2009-10 Asst. Commissioner FIS Global Business Solution India of Income Tax, (P) Ltd. [formerly known as E- Circle-9(1), Vs. Funds International India (P) Ltd.] Room No.403, S-405 (LGF), CR Building, IP Greater Kailash Part-II, New Delhi Estate PAN: AAACH2815H New Delhi (Appellant) (Respondent) C.O. No. 64/Del/2018 (Arising out of ITA No.372/Del/2018, A.Y. 2009-10) FIS Global Business Solution India Asst. Commissioner (P) Ltd. [for…

J.B. Chemicals and Pharmaceutical Ltd, Mumbai vs. DCIT Cen Cir 2(1), Mumbai

In the result, appeal by the assessee is partly allowed

ITA 7389/MUM/2016[2010-11]Status: DisposedITAT Mumbai23 Mar 2021AY 2010-11

Bench: Vikas Awasthy & Shri N.K.Pradhanआअसं. 7389/मुं/2016 ("न.व. 2010-11) J.B.Chemicals & Pharmaceuticals Ltd., B Wing, 4Th Floor, Hind Cycle Road, Worli, Mumbai 400 030 Pan: Aaacj1482G ...... अपीलाथ" /Appellant बनाम Vs. The Dy. Cit, Central Circle -2(1), Cgo Building, 8Th Floor, Mumbai 400 020 ..... ""तवाद"/Respondent

For Appellant: Shri Percy J. Pardiwalla with Shri Niraj D. ShethFor Respondent: Shri Sushil Kumar Mishra

Section 115Section 37(1)

…आयकर अपील"य अ"धकरण मुंबई पीठ “के”, मुंबई IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “K”, MUMBAI "ी "वकास अव"थी, "या"यक सद"य एवं "ी नबीन कुमार "धान, लेखा सद"य के सम" BEFORE VIKAS AWASTHY, JUDICIAL MEMBER & SHRI N.K.PRADHAN, ACCOUNTANT MEMBER आअसं. 7389/मुं/2016 ("न.व. 2010-11) J.B.Chemicals And Pharmaceuticals Ltd., B Wing, 4th Floor, Hind Cycle Road, Worli, Mumbai 400 030 PAN: AAACJ1482G ...... अपीलाथ" /Appellant बनाम Vs. The Dy. CIT, Central Circle -2(1), CGO Building, 8th Floor, Mumbai 400 020 ..... ""तवाद"/Respondent आअसं. 554/मुं/2017 ("न.व. 2010-11) The Dy. CIT, Central Circle -2(1), CGO Building,…

DCIT, New Delhi vs. Smt. Geeta Devi Aggarwal, New Delhi

In the result, the Assessee’s Cross Objection stands allowed and

ITA 1906/DEL/2013[2006-07]Status: DisposedITAT Delhi03 Oct 2016AY 2006-07

Bench: Shri H.S. Sidhu & Shri L.P. Sahu

For Appellant: S/Sh. Ved Jain, Adv. & AshishFor Respondent: Sh. A.K. Saroha, CIT(DR)

Section 132Section 142(1)Section 143(2)Section 143(3)Section 153ASection 2(14)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “C”, NEW DELHI BEFORE SHRI H.S. SIDHU, JUDICIAL MEMBER AND SHRI L.P. SAHU, ACCOUNTANT MEMBER I.T.A. No.1906/DEL/2013 A.Y. : 2006-07 DCIT, CENTRAL CIRCLE-13, VS. SMT. GEETA DEVI AGGARWAL, NEW DELHI , ROOM NO. 332, SHOP NO. 2, ARA CENTRE, JHANDEWALAN SARBATI BUILDING, EXTN., JAWALA HERI MARKET, NEW DELHI PASCHIM VIHAR, NEW DELHI (PAN: AADPA9048F) (ASSESSEE) (RESPONDENT) AND C.O. NO. 56/DEL/2014 (IN ITA NO. 1906/DEL/2013) A.Y. : 2006-07 SMT. GEETA DEVI AGGARWAL, VS. DCIT, CENTRAL CIRCLE-13, SHOP NO. 2, NEW DELHI , ROOM NO. 332, SARBATI BUILDING, ARA CENTRE,JHANDEW…