M/s.Karnataka Beverages Corporation v. CIT

238 Taxmann 299Reported decision#17326 most cited
5

judgments rely on this decision, according to BharatTax’s citation analysis of 362,162 Indian tax judgments — from 2017 to 2017.

Judgments citing M/s.Karnataka Beverages Corporation v. CIT

Tamil Nadu State Marketing Corporation Limited, Chennai vs. ACIT, Chennai

In the result, the appeals filed by the assessee are allowed

ITA 233/CHNY/2017[2013-14]Status: DisposedITAT Chennai21 Aug 2017AY 2013-14

Bench: Shri George Mathan & Shri A. Mohan Alankamony

Section 37Section 40Section 43B

…आयकर अपील"य अ"धकरण, ‘ए’ "यायपीठ, चे"नई। IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH: CHENNAI "ी जॉज" माथन, "या"यक सद!य एवं "ी ए. मोहन अलंकामणी, लेखा सद"य के सम" BEFORE SHRI GEORGE MATHAN, JUDICIAL MEMBER, AND SHRI A. MOHAN ALANKAMONY, ACCOUNTANT MEMBER आयकर अपील सं./ITA Nos.2866 to 2869/Mds/2016 & No.233/Mds/2017 "नधा"रण वष" /Assessment Years: 2010-11 to 2012-13, 2012-13 & 2013-14 Vs. M/s.Tamilnadu State Marketing – The Asst. Commissioner of – Corporation Ltd., Income Tax, CMDA, Tower-II, 4th Floor, Corporate Circle-3(1), Gandhi Irwin Bridge, Egmore, Chennai-34. Chennai-600 008. [PAN: AAACT 2964 P ] (अपीला…

M/S. Tamilnadu State Marketing Corporation Ltd., Chennai vs. ACIT, Chennai

In the result, the appeals filed by the assessee are allowed

ITA 2869/CHNY/2016[2012-13]Status: DisposedITAT Chennai21 Aug 2017AY 2012-13

Bench: Shri George Mathan & Shri A. Mohan Alankamony

Section 37Section 40Section 43B

…आयकर अपील"य अ"धकरण, ‘ए’ "यायपीठ, चे"नई। IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH: CHENNAI "ी जॉज" माथन, "या"यक सद!य एवं "ी ए. मोहन अलंकामणी, लेखा सद"य के सम" BEFORE SHRI GEORGE MATHAN, JUDICIAL MEMBER, AND SHRI A. MOHAN ALANKAMONY, ACCOUNTANT MEMBER आयकर अपील सं./ITA Nos.2866 to 2869/Mds/2016 & No.233/Mds/2017 "नधा"रण वष" /Assessment Years: 2010-11 to 2012-13, 2012-13 & 2013-14 Vs. M/s.Tamilnadu State Marketing – The Asst. Commissioner of – Corporation Ltd., Income Tax, CMDA, Tower-II, 4th Floor, Corporate Circle-3(1), Gandhi Irwin Bridge, Egmore, Chennai-34. Chennai-600 008. [PAN: AAACT 2964 P ] (अपीला…

M/S. Tamilnadu State Marketing Corporation Ltd., Chennai vs. ACIT, Chennai

In the result, the appeals filed by the assessee are allowed

ITA 2868/CHNY/2016[2012-13]Status: DisposedITAT Chennai21 Aug 2017AY 2012-13

Bench: Shri George Mathan & Shri A. Mohan Alankamony

Section 37Section 40Section 43B

…आयकर अपील"य अ"धकरण, ‘ए’ "यायपीठ, चे"नई। IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH: CHENNAI "ी जॉज" माथन, "या"यक सद!य एवं "ी ए. मोहन अलंकामणी, लेखा सद"य के सम" BEFORE SHRI GEORGE MATHAN, JUDICIAL MEMBER, AND SHRI A. MOHAN ALANKAMONY, ACCOUNTANT MEMBER आयकर अपील सं./ITA Nos.2866 to 2869/Mds/2016 & No.233/Mds/2017 "नधा"रण वष" /Assessment Years: 2010-11 to 2012-13, 2012-13 & 2013-14 Vs. M/s.Tamilnadu State Marketing – The Asst. Commissioner of – Corporation Ltd., Income Tax, CMDA, Tower-II, 4th Floor, Corporate Circle-3(1), Gandhi Irwin Bridge, Egmore, Chennai-34. Chennai-600 008. [PAN: AAACT 2964 P ] (अपीला…

M/S. Tamilnadu State Marketing Corporation Ltd., Chennai vs. ACIT, Chennai

In the result, the appeals filed by the assessee are allowed

ITA 2867/CHNY/2016[2011-12]Status: DisposedITAT Chennai21 Aug 2017AY 2011-12

Bench: Shri George Mathan & Shri A. Mohan Alankamony

Section 37Section 40Section 43B

…आयकर अपील"य अ"धकरण, ‘ए’ "यायपीठ, चे"नई। IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH: CHENNAI "ी जॉज" माथन, "या"यक सद!य एवं "ी ए. मोहन अलंकामणी, लेखा सद"य के सम" BEFORE SHRI GEORGE MATHAN, JUDICIAL MEMBER, AND SHRI A. MOHAN ALANKAMONY, ACCOUNTANT MEMBER आयकर अपील सं./ITA Nos.2866 to 2869/Mds/2016 & No.233/Mds/2017 "नधा"रण वष" /Assessment Years: 2010-11 to 2012-13, 2012-13 & 2013-14 Vs. M/s.Tamilnadu State Marketing – The Asst. Commissioner of – Corporation Ltd., Income Tax, CMDA, Tower-II, 4th Floor, Corporate Circle-3(1), Gandhi Irwin Bridge, Egmore, Chennai-34. Chennai-600 008. [PAN: AAACT 2964 P ] (अपीला…

Tamilnadu State Marketing Corporation Ltd., Chennai vs. ACIT, Chennai

In the result, the appeals filed by the assessee are allowed

ITA 2866/CHNY/2016[2010-11]Status: DisposedITAT Chennai21 Aug 2017AY 2010-11

Bench: Shri George Mathan & Shri A. Mohan Alankamony

Section 37Section 40Section 43B

…आयकर अपील"य अ"धकरण, ‘ए’ "यायपीठ, चे"नई। IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH: CHENNAI "ी जॉज" माथन, "या"यक सद!य एवं "ी ए. मोहन अलंकामणी, लेखा सद"य के सम" BEFORE SHRI GEORGE MATHAN, JUDICIAL MEMBER, AND SHRI A. MOHAN ALANKAMONY, ACCOUNTANT MEMBER आयकर अपील सं./ITA Nos.2866 to 2869/Mds/2016 & No.233/Mds/2017 "नधा"रण वष" /Assessment Years: 2010-11 to 2012-13, 2012-13 & 2013-14 Vs. M/s.Tamilnadu State Marketing – The Asst. Commissioner of – Corporation Ltd., Income Tax, CMDA, Tower-II, 4th Floor, Corporate Circle-3(1), Gandhi Irwin Bridge, Egmore, Chennai-34. Chennai-600 008. [PAN: AAACT 2964 P ] (अपीला…

M/s.Karnataka Beverages Corporation v. CIT (238 Taxmann 299) — Cited in 5 Judgments | BharatTax