M/s Flextronics Technologies India (P)Ltd. v. DCIT

65 Taxmann.com 258Reported decision2016#25425 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 346,713 Indian tax judgments — from 2016 to 2016.

Judgments citing M/s Flextronics Technologies India (P)Ltd. v. DCIT

M/S Luwa India Pvt. Ltd., Bangalore vs. ACIT, Bangalore

In the result, the appeal of the revenue is dismissed and the appeal of the

ITA 568/BANG/2012[2007-08]Status: DisposedITAT Bangalore26 Aug 2016AY 2007-08

Bench: Shri Abraham P George & Shri Vijay Pal Rao

For Appellant: S/Shri P.K. Prasad & Umashankar, AdvocatesFor Respondent: Dr.P.K. Srihari, CIT (D.R.)

Section 92C

…IN THE INCOME TAX APPELLATE TRIBUNAL BANGALORE BENCH “ A ” BEFORE SHRI ABRAHAM P GEORGE, ACCOUNTANT MEMBER AND SHRI VIJAY PAL RAO, JUDICIAL MEMBER I.T.(T.P) A. No.568/Bang/2012 & C.O. No.31/Bang/2015 (Assessment Year : 2007-08) M/s. Luwa India Pvt. Ltd. Vs. Asst. Commissioner of Income No.95, Industrial Suburb, Tax, II Stage, Tumkur Road, Circle 11(5), Bangalore. Yeshwanthpura, Bangalore-560 022 PAN AAACL 3106B Appellant Respondent. I.T.(T.P) A. No.581/Bang/2012 (Assessment Year : 2007-08) (By Revenue) Assessee By : S/Shri P.K. Prasad & Umashankar, Advocates. Revenue By : Dr.P.K. Srihari, CIT (D.R.) Date of…

Swiss Re Shared Services (India) Private Limited, Bangalore vs. DCIT, Bangalore

ITA 1274/BANG/2011[2007-08]Status: DisposedITAT Bangalore11 Aug 2016AY 2007-08

Bench: Shri A.K. Garodia & Shri Vijay Pal Rao

Section 92CSection 92C(3)

…6) M/s Triton Corp Ltd., 7) M/s Vishal Information Technologies Ltd., 8) M/s Wipro Ltd., (Seg.) 23. The ld. AR of the assessee placed reliance on the Tribunal order rendered in the case of M/s Flextronics Technologies India (P)Ltd., Vs DCIT as reported in 65 Taxmann.com 258. He submitted a copy of this Tribunal order and pointed out that the relevant para nos. of this Tribunal order in support of his contention for exclusion of these 8 comparables. These paras are ….8.1.2 to 8.7.1 & 8.8.1 which are reproduced as under; “8.1.2 We have considered the rival submissions as well as relevant material on record. W…

Siemens Information Processing Services Private Limited, Bangalore vs. DCIT, Bangalore

ITA 1359/BANG/2011[2007-08]Status: DisposedITAT Bangalore30 Jun 2016AY 2007-08

Bench: Shri A.K. Garodia & Shri Vijay Pal Rao

For Appellant: Shri Sampath Raghunathan, AdvocateFor Respondent: P. Chandrashekar, JCIT (D.R)

Section 133(6)Section 143(3)Section 92C(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL BANGALORE BENCH “ B ” BEFORE SHRI A.K. GARODIA, ACCOUNTANT MEMBER AND SHRI VIJAY PAL RAO, JUDICIAL MEMBER I.T.(T.P) A. No.1359/Bang/2011 (Assessment Year : 2007-08) M/s. Siemens Information Processing Vs. Dy. Commissioner of Income Services Pvt. Ltd., Tax, (Merged with Siemens Information Circle 12(3), Bangalore. Systems Ltd.) Ozone Manay Tech Park, Block A, 6th Floor, No.56/18 & 55/9, G.B. Palya, Hosur Road, Bangalore-560 068 PAN AAFCS 1164H Appellant Respondent. Appellant By : Shri Sampath Raghunathan, Advocate. Respondent By : P. Chandrashekar, JCIT (D.R) Date of Hearin…