M/s ACG Arts & Properties (P.) Ltd. v. Deputy Commissioner of Income-tax, Central Circle-42, Mumbai

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judgments rely on this decision, according to BharatTax’s citation analysis of 350,364 Indian tax judgments — from 2023 to 2024.

Issues it is cited on

genuineness of the transactionsection 133(6)companybusinessdocument

Judgments citing M/s ACG Arts & Properties (P.) Ltd. v. Deputy Commissioner of Income-tax, Central Circle-42, Mumbai

Deputy Commissioner of Income Tax, Circle- 13.1, New Delhi, I.P. Estate vs. Jaharvir Polymers Private Limited, Vikaspuri, New Delhi

In the result, Appeal of the Revenue is partly allowed for

ITA 439/DEL/2024[2021-22]Status: DisposedITAT Delhi24 Jul 2024AY 2021-22

Bench: DR. B.R.R. KUMAR (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)

Section 133(6)Section 143(1)

…1 DCIT Vs. Jaharvir Polymers (P) Ltd. IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘C ’: NEW DELHI BEFORE, DR. B.R.R. KUMAR, ACCOUNTANT MEMBER AND SHRI YOGESH KUMAR U.S., JUDICIAL MEMBER Deputy Commissioner of Jaharvir Polymers Private Income Tax, Limited, Circle-13.1, New Delhi I. Vs. Vikaspuri P. Estate, New Delhi New Delhi PAN:AACCJ5452C (Appellant) (Respondent) [ Appellant by Ms. Parul Singh, Sr. DR Respondent by Sh. Sameer Kapoor, CA Date of Hearing 10.07.2024 Date of Pronouncement 24.07.2024 ORDER PER YOGESH KUMAR U.S. JM.:- The present appeal is filed by the Revenue against the order of National…

ACIT Circle-28(1), New Delhi vs. Pinnacle Clothing Company, New Delhi

In the result, the appeal of the Revenue is dismissed

ITA 679/DEL/2020[2016-17]Status: DisposedITAT Delhi18 Aug 2023AY 2016-17

Bench: Sh. Kul Bharatdr. B. R. R. Kumar

For Appellant: Sh. K. Sampath, AdvFor Respondent: Sh. Vivek Vardhan, Sr. DR

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘F’, NEW DELHI Before Sh. Kul Bharat, Judicial Member Dr. B. R. R. Kumar, Accountant Member ITA No. 5833/Del/2019 : Asstt. Year: 2015-16 ITA No. 679/Del/2020 : Asstt. Year: 2016-17 ACIT/DCIT, Vs Pinnacle Clothing Company, Circle-28(1), B-377, New Friends Colony, New Delhi-110002 New Delhi-110065 (APPELLANT) (RESPONDENT) PAN No. AAIFP3678F CO No. 71/Del/2022 : Asstt. Year: 2015-16 CO No. 105/Del/2022 : Asstt. Year: 2016-17 Pinnacle Clothing Company, Vs ACIT/DCIT, B-377, New Friends Colony, Circle-28(1), New Delhi-110065 New Delhi-110002 (APPELLANT) (RESPONDENT) PAN…

DCIT Circle-28(1), New Delhi vs. Pinnacle Clothing Company, New Delhi

In the result, the appeal of the Revenue is dismissed

ITA 5833/DEL/2019[2015-16]Status: DisposedITAT Delhi18 Aug 2023AY 2015-16

Bench: Sh. Kul Bharatdr. B. R. R. Kumar

For Appellant: Sh. K. Sampath, AdvFor Respondent: Sh. Vivek Vardhan, Sr. DR

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘F’, NEW DELHI Before Sh. Kul Bharat, Judicial Member Dr. B. R. R. Kumar, Accountant Member ITA No. 5833/Del/2019 : Asstt. Year: 2015-16 ITA No. 679/Del/2020 : Asstt. Year: 2016-17 ACIT/DCIT, Vs Pinnacle Clothing Company, Circle-28(1), B-377, New Friends Colony, New Delhi-110002 New Delhi-110065 (APPELLANT) (RESPONDENT) PAN No. AAIFP3678F CO No. 71/Del/2022 : Asstt. Year: 2015-16 CO No. 105/Del/2022 : Asstt. Year: 2016-17 Pinnacle Clothing Company, Vs ACIT/DCIT, B-377, New Friends Colony, Circle-28(1), New Delhi-110065 New Delhi-110002 (APPELLANT) (RESPONDENT) PAN…