M.P. Cooperative Bank Limited, Jabalpur v. Additional Commissioner of Income Tax, Madhya Pradesh, Bhopal

2 SCC 541Reported decision1996#17121 most cited
5

judgments rely on this decision, according to BharatTax’s citation analysis of 348,628 Indian tax judgments — from 2001 to 2011.

Judgments citing M.P. Cooperative Bank Limited, Jabalpur v. Additional Commissioner of Income Tax, Madhya Pradesh, Bhopal

M.P. Cooperative Bank Limited, Jabalpur v. Additional Commissioner of Income Tax, Madhya Pradesh, Bhopal (2 SCC 541) — Cited in 5 Judgments | BharatTax