M P Bros. v. DCIT (

128 Taxmann.com 432Reported decision#22318 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 350,364 Indian tax judgments — from 2022 to 2022.

Judgments citing M P Bros. v. DCIT (

The Asstt. Commissioner of Income Tax, Circle-2, Bharuch vs. Gujarat Insecticides Ltd., Bharuch

In the result, this ground of appeal is dismissed

ITA 3273/AHD/2016[2011-12]Status: DisposedITAT Surat26 Sept 2022AY 2011-12

Bench: Shri Pawan Singh & Dr. Arjun Lal Saini

Section 143(3)Section 254(1)Section 40Section 40A(2)(b)

…IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI PAWAN SINGH, JUDICIAL MEMBER AND DR. ARJUN LAL SAINI, ACCOUNTANT MEMBER ITA No.3053 & 3273/AHD/2016 (AY 2011-12) (Hearing in Virtual Court) Gujarat Insecticides Ltd. Deputy Commissioner of Plot No.805/806, GIDC Income Tax, Bharuch Estate, Ankleshwar, Circle, Bharuch District, Bharuch-393002 PAN : AAACG 8436D Vs Assistant Commissioner of M/s Gujarat Insecticide Income Tax, Circle-2, Above Ltd., Plot No.805/806, Bank of Baroda, GIDC Estate Ankleshwar, Station Road, Dist. Bharuch-392002 Bharuch-392002 Appellant Respondent Assistant Commissioner of…

Gujarat Insecticides Ltd., Bharuch vs. The Dy. Commissioner of Income Tax, Bharuch Circle, Bharuch

In the result, this ground of appeal is dismissed

ITA 3053/AHD/2016[2011-12]Status: DisposedITAT Surat26 Sept 2022AY 2011-12

Bench: Shri Pawan Singh & Dr. Arjun Lal Saini

Section 143(3)Section 254(1)Section 40Section 40A(2)(b)

…IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI PAWAN SINGH, JUDICIAL MEMBER AND DR. ARJUN LAL SAINI, ACCOUNTANT MEMBER ITA No.3053 & 3273/AHD/2016 (AY 2011-12) (Hearing in Virtual Court) Gujarat Insecticides Ltd. Deputy Commissioner of Plot No.805/806, GIDC Income Tax, Bharuch Estate, Ankleshwar, Circle, Bharuch District, Bharuch-393002 PAN : AAACG 8436D Vs Assistant Commissioner of M/s Gujarat Insecticide Income Tax, Circle-2, Above Ltd., Plot No.805/806, Bank of Baroda, GIDC Estate Ankleshwar, Station Road, Dist. Bharuch-392002 Bharuch-392002 Appellant Respondent Assistant Commissioner of…

The Asstt. Commissioner of Income Tax, Circle-2, Bharuch vs. Gujarat Insecticides Ltd., Bharuch

In the result, this ground of appeal is dismissed

ITA 2519/AHD/2016[2012-13]Status: DisposedITAT Surat26 Sept 2022AY 2012-13

Bench: Shri Pawan Singh & Dr. Arjun Lal Saini

Section 143(3)Section 254(1)Section 40Section 40A(2)(b)

…IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI PAWAN SINGH, JUDICIAL MEMBER AND DR. ARJUN LAL SAINI, ACCOUNTANT MEMBER ITA No.3053 & 3273/AHD/2016 (AY 2011-12) (Hearing in Virtual Court) Gujarat Insecticides Ltd. Deputy Commissioner of Plot No.805/806, GIDC Income Tax, Bharuch Estate, Ankleshwar, Circle, Bharuch District, Bharuch-393002 PAN : AAACG 8436D Vs Assistant Commissioner of M/s Gujarat Insecticide Income Tax, Circle-2, Above Ltd., Plot No.805/806, Bank of Baroda, GIDC Estate Ankleshwar, Station Road, Dist. Bharuch-392002 Bharuch-392002 Appellant Respondent Assistant Commissioner of…

M P Bros. v. DCIT ( (128 Taxmann.com 432) — Cited in 3 Judgments | BharatTax