Lupin Ltd. v. ACIT

224 Taxmann 225High Court2014#23735 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2017 to 2018.

Judgments citing Lupin Ltd. v. ACIT

Kishore Kumar Kataruka, Mumbai vs. ITO 19(3)(2), Mumbai

In the result all the appeals filed by the assessee are hereby ordered to be allowed

ITA 2787/MUM/2017[2005-06]Status: DisposedITAT Mumbai19 Mar 2018AY 2005-06

Bench: Shri G.S. Pannu, Am & Shri Amarjit Singh, Jm

For Appellant: Shri Amar Gahlot & ChandniFor Respondent: Shri M.C. Omi Ningshen (DR)

…IN THE INCOME TAX APPELLATE TRIBUNAL“A” BENCH, MUMBAI BEFORE SHRI G.S. PANNU, AM AND SHRI AMARJIT SINGH, JM I.T.A. Nos.2787, 2788/M/2017 & 7603/M/2011 (Assessment Years: 2005-06, 2006-07 & 2008-09) Kishore Kumar Kataruka Vs. Income Tax Officer Ward 71, Land Mark, 175, Karter 19(3)(4), Piramal Road, Bandra (East), Chambers Mumbai Mumbai-400050 स्थायीलेखासं./जीआइआरसं./PAN/GIR No. : APXPK3340B (Appellant) .. (Respondent) Assessee by: Shri Amar Gahlot & Chandni Patel (AR) Department by: Shri M.C. Omi Ningshen (DR) Date of Hearing: 21.12.2017 Date of Pronouncement: 19.03 2018 O R D E R PER AMARJIT SINGH, JM: The as…

ACIT Cir. 7(1), Mumbai vs. M/S. Novartis India Ltd., Mumbai

In the result, the appeal of assessee in ITA No

ITA 443/MUM/2006[1999-2000]Status: DisposedITAT Mumbai13 Apr 2017AY 1999-2000

Bench: Sri Mahavir Singh, Jm & Sri Ramit Kochar, Am Dy. Commissioner Of Income Tax, Novartis India Ltd. Circle 7(1) Sandoz House, Dr. Annie Acit Circle 7(1), Vs. Besant Road, Mumbai-400 018 Aayakar Bhavan, Mumbai-20 Pan No. Aaach2914F Appellant .. Respondent Co No. 101/Mum/2006 (In Ita No.443/Mum2006 For Ay 1999-2000)

Section 143(3)Section 147Section 148Section 195Section 40Section 801ASection 801A(9)Section 80H

…IN THE INCOME TAX APPELLATE TRIBUNAL “I” BENCH, MUMBAI BEFORE SRI MAHAVIR SINGH, JM AND SRI RAMIT KOCHAR, AM Dy. Commissioner of Income Tax, Novartis India Ltd. Circle 7(1) Sandoz House, Dr. Annie ACIT Circle 7(1), Vs. Besant Road, Mumbai-400 018 Aayakar Bhavan, Mumbai-20 PAN No. AAACH2914F Appellant .. Respondent CO No. 101/Mum/2006 (In ITA No.443/Mum2006 for AY 1999-2000) Novartis India Ltd. Dy. Commissioner of Income Tax, Sandoz House, Dr. Annie Besant Circle 7(1) Road, Mumbai-400 018 Vs. ACIT Circle 7(1), Aayakar Bhavan, Mumbai-20 PAN No. AAACH2914F .. Shri SK Agarwal, DR Revenue by Assessee by .. Shri J.D.…

M/S. Novartis India Ltd., Mumbai vs. DCIT Cir. - 7(1), Mumbai

In the result, the appeal of assessee in ITA No

ITA 2179/MUM/2006[1999-2000]Status: DisposedITAT Mumbai13 Apr 2017AY 1999-2000

Bench: Sri Mahavir Singh, Jm & Sri Ramit Kochar, Am Dy. Commissioner Of Income Tax, Novartis India Ltd. Circle 7(1) Sandoz House, Dr. Annie Acit Circle 7(1), Vs. Besant Road, Mumbai-400 018 Aayakar Bhavan, Mumbai-20 Pan No. Aaach2914F Appellant .. Respondent Co No. 101/Mum/2006 (In Ita No.443/Mum2006 For Ay 1999-2000)

Section 143(3)Section 147Section 148Section 195Section 40Section 801ASection 801A(9)Section 80H

…IN THE INCOME TAX APPELLATE TRIBUNAL “I” BENCH, MUMBAI BEFORE SRI MAHAVIR SINGH, JM AND SRI RAMIT KOCHAR, AM Dy. Commissioner of Income Tax, Novartis India Ltd. Circle 7(1) Sandoz House, Dr. Annie ACIT Circle 7(1), Vs. Besant Road, Mumbai-400 018 Aayakar Bhavan, Mumbai-20 PAN No. AAACH2914F Appellant .. Respondent CO No. 101/Mum/2006 (In ITA No.443/Mum2006 for AY 1999-2000) Novartis India Ltd. Dy. Commissioner of Income Tax, Sandoz House, Dr. Annie Besant Circle 7(1) Road, Mumbai-400 018 Vs. ACIT Circle 7(1), Aayakar Bhavan, Mumbai-20 PAN No. AAACH2914F .. Shri SK Agarwal, DR Revenue by Assessee by .. Shri J.D.…

Lupin Ltd. v. ACIT (224 Taxmann 225) — Cited in 3 Judgments | BharatTax