Lucknow IT(SS)Nos. 639 to 641/LKW/2019 15 Geetarani Panda v. Asstt. CIT ITAT Cuttack

194 TTJ 915Income Tax Appellate Tribunal2018#13666 most cited
7

judgments rely on this decision, according to BharatTax’s citation analysis of 348,631 Indian tax judgments — from 2021 to 2025.

Sections most often in play

Section 119Section 132Section 132ASection 136Section 139(1)Section 142(1)Section 142(2A)Section 143(2)

Issues it is cited on

section 136section 193section 196section 144basection 288section 114sanctioning authoritysection 153a(1)(a)approval under section 151audi alteram partemsection 153a(1)(b)section 151(2)

Judgments citing Lucknow IT(SS)Nos. 639 to 641/LKW/2019 15 Geetarani Panda v. Asstt. CIT ITAT Cuttack

Sharda Steel Traders, Raipur vs. ACIT/DCIT, Central Circle-2, Raipur

ITA 116/RPR/2025[2014-15]Status: DisposedITAT Raipur21 May 2025AY 2014-15

Bench: Shri Partha Sarathi Chaudhury, Jm & Shri Arun Khodpia, Am आयकर अपील सं. / Ita Nos: 111, 112, 113, 114, 115 & 116/Rpr/2025 (िनधा"रण वष" Assessment Years: 2008-09, 2009-10, 2010-11,2011-12, 2012-13, 2014-15 )

For Appellant: Shri Praveen Jain, CA &For Respondent: Shri S. L. Anuragi, CIT-DR
Section 153ASection 250Section 271(1)(c)

…v. ACIT ITAT, Jabalpur 2021-TIOL-898- ITAT-Jabalpur 13 Shri Saurabh Agarwal & Ors. V. ITAT, Agra ITA No.263 to DCIT 267/AGR/2017 14 Shri Navin Jain & Ors. V. DCIT ITAT Lucknow IT(SS)Nos. 639 to 641/LKW/2019 15 Geetarani Panda v. Asstt. CIT ITAT Cuttack (2018) 194 TTJ 915 16 Indra Bansal v. Asstt. CIT ITAT Jodhpur (22018) 1192 TTJ 968 17 Rishabh Buildwell Pvt. Ltd. Vs. ITAT Delhi ITA Dy. CIT No.2122/Delhi/2018 18 M/s India Holdings Vs. DCIT ITAT Delhi (2019) 71 ITR 19 Uttarakhand Uthan Samiti Vs. ITAT Delhi (2021) 86 ITR ITO (Trib.) 695 20 Dilip Constructions (P) Ltd. Vs. ITAT Agra (2020) 203 TTJ Asstt. CIT (Ctk…

Sharda Steel Traders, Raipur vs. ACIT/DCIT, Central Circle-2, Raipur

ITA 115/RPR/2025[2012-13]Status: DisposedITAT Raipur21 May 2025AY 2012-13

Bench: Shri Partha Sarathi Chaudhury, Jm & Shri Arun Khodpia, Am आयकर अपील सं. / Ita Nos: 111, 112, 113, 114, 115 & 116/Rpr/2025 (िनधा"रण वष" Assessment Years: 2008-09, 2009-10, 2010-11,2011-12, 2012-13, 2014-15 )

For Appellant: Shri Praveen Jain, CA &For Respondent: Shri S. L. Anuragi, CIT-DR
Section 153ASection 250Section 271(1)(c)

…v. ACIT ITAT, Jabalpur 2021-TIOL-898- ITAT-Jabalpur 13 Shri Saurabh Agarwal & Ors. V. ITAT, Agra ITA No.263 to DCIT 267/AGR/2017 14 Shri Navin Jain & Ors. V. DCIT ITAT Lucknow IT(SS)Nos. 639 to 641/LKW/2019 15 Geetarani Panda v. Asstt. CIT ITAT Cuttack (2018) 194 TTJ 915 16 Indra Bansal v. Asstt. CIT ITAT Jodhpur (22018) 1192 TTJ 968 17 Rishabh Buildwell Pvt. Ltd. Vs. ITAT Delhi ITA Dy. CIT No.2122/Delhi/2018 18 M/s India Holdings Vs. DCIT ITAT Delhi (2019) 71 ITR 19 Uttarakhand Uthan Samiti Vs. ITAT Delhi (2021) 86 ITR ITO (Trib.) 695 20 Dilip Constructions (P) Ltd. Vs. ITAT Agra (2020) 203 TTJ Asstt. CIT (Ctk…

Sharda Steel Traders, Raipur vs. ACIT/DCIT, Central Circle-2, Raipur

ITA 114/RPR/2025[2011-12]Status: DisposedITAT Raipur21 May 2025AY 2011-12

Bench: Shri Partha Sarathi Chaudhury, Jm & Shri Arun Khodpia, Am आयकर अपील सं. / Ita Nos: 111, 112, 113, 114, 115 & 116/Rpr/2025 (िनधा"रण वष" Assessment Years: 2008-09, 2009-10, 2010-11,2011-12, 2012-13, 2014-15 )

For Appellant: Shri Praveen Jain, CA &For Respondent: Shri S. L. Anuragi, CIT-DR
Section 153ASection 250Section 271(1)(c)

…v. ACIT ITAT, Jabalpur 2021-TIOL-898- ITAT-Jabalpur 13 Shri Saurabh Agarwal & Ors. V. ITAT, Agra ITA No.263 to DCIT 267/AGR/2017 14 Shri Navin Jain & Ors. V. DCIT ITAT Lucknow IT(SS)Nos. 639 to 641/LKW/2019 15 Geetarani Panda v. Asstt. CIT ITAT Cuttack (2018) 194 TTJ 915 16 Indra Bansal v. Asstt. CIT ITAT Jodhpur (22018) 1192 TTJ 968 17 Rishabh Buildwell Pvt. Ltd. Vs. ITAT Delhi ITA Dy. CIT No.2122/Delhi/2018 18 M/s India Holdings Vs. DCIT ITAT Delhi (2019) 71 ITR 19 Uttarakhand Uthan Samiti Vs. ITAT Delhi (2021) 86 ITR ITO (Trib.) 695 20 Dilip Constructions (P) Ltd. Vs. ITAT Agra (2020) 203 TTJ Asstt. CIT (Ctk…

Sharda Steel Traders, Raipur vs. ACIT/DCIT, Central Circle-2, Raipur

ITA 113/RPR/2025[2010-11]Status: DisposedITAT Raipur21 May 2025AY 2010-11

Bench: Shri Partha Sarathi Chaudhury, Jm & Shri Arun Khodpia, Am आयकर अपील सं. / Ita Nos: 111, 112, 113, 114, 115 & 116/Rpr/2025 (िनधा"रण वष" Assessment Years: 2008-09, 2009-10, 2010-11,2011-12, 2012-13, 2014-15 )

For Appellant: Shri Praveen Jain, CA &For Respondent: Shri S. L. Anuragi, CIT-DR
Section 153ASection 250Section 271(1)(c)

…v. ACIT ITAT, Jabalpur 2021-TIOL-898- ITAT-Jabalpur 13 Shri Saurabh Agarwal & Ors. V. ITAT, Agra ITA No.263 to DCIT 267/AGR/2017 14 Shri Navin Jain & Ors. V. DCIT ITAT Lucknow IT(SS)Nos. 639 to 641/LKW/2019 15 Geetarani Panda v. Asstt. CIT ITAT Cuttack (2018) 194 TTJ 915 16 Indra Bansal v. Asstt. CIT ITAT Jodhpur (22018) 1192 TTJ 968 17 Rishabh Buildwell Pvt. Ltd. Vs. ITAT Delhi ITA Dy. CIT No.2122/Delhi/2018 18 M/s India Holdings Vs. DCIT ITAT Delhi (2019) 71 ITR 19 Uttarakhand Uthan Samiti Vs. ITAT Delhi (2021) 86 ITR ITO (Trib.) 695 20 Dilip Constructions (P) Ltd. Vs. ITAT Agra (2020) 203 TTJ Asstt. CIT (Ctk…

Sharda Steel Traders, Raipur vs. ACIT/DCIT, Central Circle-2, Raipur

ITA 112/RPR/2025[2009-10]Status: DisposedITAT Raipur21 May 2025AY 2009-10

Bench: Shri Partha Sarathi Chaudhury, Jm & Shri Arun Khodpia, Am आयकर अपील सं. / Ita Nos: 111, 112, 113, 114, 115 & 116/Rpr/2025 (िनधा"रण वष" Assessment Years: 2008-09, 2009-10, 2010-11,2011-12, 2012-13, 2014-15 )

For Appellant: Shri Praveen Jain, CA &For Respondent: Shri S. L. Anuragi, CIT-DR
Section 153ASection 250Section 271(1)(c)

…v. ACIT ITAT, Jabalpur 2021-TIOL-898- ITAT-Jabalpur 13 Shri Saurabh Agarwal & Ors. V. ITAT, Agra ITA No.263 to DCIT 267/AGR/2017 14 Shri Navin Jain & Ors. V. DCIT ITAT Lucknow IT(SS)Nos. 639 to 641/LKW/2019 15 Geetarani Panda v. Asstt. CIT ITAT Cuttack (2018) 194 TTJ 915 16 Indra Bansal v. Asstt. CIT ITAT Jodhpur (22018) 1192 TTJ 968 17 Rishabh Buildwell Pvt. Ltd. Vs. ITAT Delhi ITA Dy. CIT No.2122/Delhi/2018 18 M/s India Holdings Vs. DCIT ITAT Delhi (2019) 71 ITR 19 Uttarakhand Uthan Samiti Vs. ITAT Delhi (2021) 86 ITR ITO (Trib.) 695 20 Dilip Constructions (P) Ltd. Vs. ITAT Agra (2020) 203 TTJ Asstt. CIT (Ctk…

Sharda Steel Traders, Raipur vs. ACIT/DCIT, Central Circle-2, Raipur

ITA 111/RPR/2025[2008-09]Status: DisposedITAT Raipur21 May 2025AY 2008-09

Bench: Shri Partha Sarathi Chaudhury, Jm & Shri Arun Khodpia, Am आयकर अपील सं. / Ita Nos: 111, 112, 113, 114, 115 & 116/Rpr/2025 (िनधा"रण वष" Assessment Years: 2008-09, 2009-10, 2010-11,2011-12, 2012-13, 2014-15 )

For Appellant: Shri Praveen Jain, CA &For Respondent: Shri S. L. Anuragi, CIT-DR
Section 153ASection 250Section 271(1)(c)

…v. ACIT ITAT, Jabalpur 2021-TIOL-898- ITAT-Jabalpur 13 Shri Saurabh Agarwal & Ors. V. ITAT, Agra ITA No.263 to DCIT 267/AGR/2017 14 Shri Navin Jain & Ors. V. DCIT ITAT Lucknow IT(SS)Nos. 639 to 641/LKW/2019 15 Geetarani Panda v. Asstt. CIT ITAT Cuttack (2018) 194 TTJ 915 16 Indra Bansal v. Asstt. CIT ITAT Jodhpur (22018) 1192 TTJ 968 17 Rishabh Buildwell Pvt. Ltd. Vs. ITAT Delhi ITA Dy. CIT No.2122/Delhi/2018 18 M/s India Holdings Vs. DCIT ITAT Delhi (2019) 71 ITR 19 Uttarakhand Uthan Samiti Vs. ITAT Delhi (2021) 86 ITR ITO (Trib.) 695 20 Dilip Constructions (P) Ltd. Vs. ITAT Agra (2020) 203 TTJ Asstt. CIT (Ctk…

ACIT, New Delhi vs. M/S Subash Dabas, New Delhi

In the result, all the appeals of the Assessees are allowed

ITA 2399/DEL/2016[2009-10]Status: DisposedITAT Delhi25 Nov 2021AY 2009-10

Bench: Shri R.K. Panda & Ms. Suchitra Kamble[Assessment Year: 2009-10]

Section 132Section 133(6)Section 139(1)Section 153ASection 2(22)(e)Section 40Section 68Section 69

…2. M. G.Metalalloys Pvt. Ltd. vs DCIT 3. AAA Paper marketing Ltd. vs ACIT 4. Indara bansal and Others vs CIT ITA No.321- 324/JD/2016 5. Smt. Shreelekha Damani vs CIT 173 TTJ 332 6. PCIT vs Shreelekha Damani 307 CIT (Bomb) 218 7. Smt. Geeta Rani Panda vs ACIT 194 TTJ 915 8. Akil Gulamani vs ITO 20 Taxmann.com 380 9. Sun Engineering P. Ltd. vs CIT 198 ITR 297 10. Sahara India (Firm) vs CIT (2008) 300 ITR 403 11. PCIT vs Sunrise Finlease Ltd. 89 Taxmann.co. 1 (Gujarat) CO No.222/Del/2016 12. Dilip Construction Pvt. Ltd. vs ACIT ITAT Cuttack Bench & many others. 25. The Ld. Counsel for the assessee submitted that…