Lucknow in ITO (TDS) Kanpur v. Uttar Pradesh Financial Corporation

71 Taxmann.com 370Reported decision2016#21310 most cited
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judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2018 to 2018.

Judgments citing Lucknow in ITO (TDS) Kanpur v. Uttar Pradesh Financial Corporation

ITO (TDS) 3 (4), Mumbai vs. Vodafone Essar Ltd, Mumbai

In the result, (a) appeals filed by the assessee for assessment years 2000-01, 2001-02,

ITA 4808/MUM/2013[2007-08]Status: DisposedITAT Mumbai12 Mar 2018AY 2007-08

Bench: Shri B.R. Baskaran (Am) & Shri Ram Lal Negi (Jm)

For Appellant: Bajpai (AR)For Respondent: Yadav (DR)
Section 133ASection 201Section 201(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “F”, MUMBAI BEFORE SHRI B.R. BASKARAN (AM) AND SHRI RAM LAL NEGI (JM) ITA Nos. 4511, 4512, 4513, 4514 & 4515/MUM/2012 Assessment Years: 2000-01, 2001-02, 2002-03, 2003-04 & 2004-05 M/s Vodafone India Limited The Income Tax Officer, (Formerly known as Vodafone (OSD) (TDS), Range 3(1), Essar Limited), 10th Floor, Smt. K G Mittal Peninsula Corporate Park, Vs. Ayurvedic Hospital Bldg. Ganpatrao Kadam Marg, Charni Road, Lower Parel, Mumbai - 400002 Mumbai - 400013 PAN: AAACH5332B (Appellant) (Respondent) ITA Nos. 4637/MUM/2013, 4638, 4639, 4633, 4640/MUM/2012 Assessm…

ITO (OSD) (TDS) 3(1), Mumbai vs. Vodafone Essar Ltd ( Now Known As Vodafone India Ltd), Mumbai

In the result, (a) appeals filed by the assessee for assessment years 2000-01, 2001-02,

ITA 5293/MUM/2012[2000-01]Status: DisposedITAT Mumbai12 Mar 2018AY 2000-01

Bench: Shri B.R. Baskaran (Am) & Shri Ram Lal Negi (Jm)

For Appellant: Bajpai (AR)For Respondent: Yadav (DR)
Section 133ASection 201Section 201(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “F”, MUMBAI BEFORE SHRI B.R. BASKARAN (AM) AND SHRI RAM LAL NEGI (JM) ITA Nos. 4511, 4512, 4513, 4514 & 4515/MUM/2012 Assessment Years: 2000-01, 2001-02, 2002-03, 2003-04 & 2004-05 M/s Vodafone India Limited The Income Tax Officer, (Formerly known as Vodafone (OSD) (TDS), Range 3(1), Essar Limited), 10th Floor, Smt. K G Mittal Peninsula Corporate Park, Vs. Ayurvedic Hospital Bldg. Ganpatrao Kadam Marg, Charni Road, Lower Parel, Mumbai - 400002 Mumbai - 400013 PAN: AAACH5332B (Appellant) (Respondent) ITA Nos. 4637/MUM/2013, 4638, 4639, 4633, 4640/MUM/2012 Assessm…

ITO (OSD) (TDS) 3(1), Mumbai vs. Vodafone Essar Ltd ( Now Known As Vodafone India Ltd), Mumbai

In the result, (a) appeals filed by the assessee for assessment years 2000-01, 2001-02,

ITA 4638/MUM/2012[2001-02]Status: DisposedITAT Mumbai12 Mar 2018AY 2001-02

Bench: Shri B.R. Baskaran (Am) & Shri Ram Lal Negi (Jm)

For Appellant: Bajpai (AR)For Respondent: Yadav (DR)
Section 133ASection 201Section 201(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “F”, MUMBAI BEFORE SHRI B.R. BASKARAN (AM) AND SHRI RAM LAL NEGI (JM) ITA Nos. 4511, 4512, 4513, 4514 & 4515/MUM/2012 Assessment Years: 2000-01, 2001-02, 2002-03, 2003-04 & 2004-05 M/s Vodafone India Limited The Income Tax Officer, (Formerly known as Vodafone (OSD) (TDS), Range 3(1), Essar Limited), 10th Floor, Smt. K G Mittal Peninsula Corporate Park, Vs. Ayurvedic Hospital Bldg. Ganpatrao Kadam Marg, Charni Road, Lower Parel, Mumbai - 400002 Mumbai - 400013 PAN: AAACH5332B (Appellant) (Respondent) ITA Nos. 4637/MUM/2013, 4638, 4639, 4633, 4640/MUM/2012 Assessm…

Vodafone India Ltd. (Formerly Known As Vodafone Essar Ltd.), Mumbai vs. I.T.O. (OSD) (TDS) RG. 3(1), Mumbai

In the result, (a) appeals filed by the assessee for assessment years 2000-01, 2001-02,

ITA 4511/MUM/2012[2000-2001]Status: DisposedITAT Mumbai12 Mar 2018AY 2000-2001

Bench: Shri B.R. Baskaran (Am) & Shri Ram Lal Negi (Jm)

For Appellant: Bajpai (AR)For Respondent: Yadav (DR)
Section 133ASection 201Section 201(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “F”, MUMBAI BEFORE SHRI B.R. BASKARAN (AM) AND SHRI RAM LAL NEGI (JM) ITA Nos. 4511, 4512, 4513, 4514 & 4515/MUM/2012 Assessment Years: 2000-01, 2001-02, 2002-03, 2003-04 & 2004-05 M/s Vodafone India Limited The Income Tax Officer, (Formerly known as Vodafone (OSD) (TDS), Range 3(1), Essar Limited), 10th Floor, Smt. K G Mittal Peninsula Corporate Park, Vs. Ayurvedic Hospital Bldg. Ganpatrao Kadam Marg, Charni Road, Lower Parel, Mumbai - 400002 Mumbai - 400013 PAN: AAACH5332B (Appellant) (Respondent) ITA Nos. 4637/MUM/2013, 4638, 4639, 4633, 4640/MUM/2012 Assessm…