Lubrizol India Ltd. v. CIT

54 Taxmann 363High Court1991#18132 most cited
5

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2020 to 2025.

Judgments citing Lubrizol India Ltd. v. CIT

ZOHO CORPORATION PRIVATE LIMITED,KANCHEEPURAM vs. DCIT CORPORATE CIRCLE 3(2), CHENNAI

ITA 2957/CHNY/2018[2015-16]Status: DisposedITAT Chennai07 Feb 2025AY 2015-16
Section 143(3)Section 37Section 37(1)Section 40Section 90

…आयकर अपीलीय अधिकरण, 'डी' न्यायपीठ, चेन्नई। IN THE INCOME TAX APPELLATE TRIBUNAL 'D' BENCH: CHENNAI श्री एबी टी. वर्की, न्यायिक सदस्य एवं श्री अमिताभ शुक्ला, लेखा सदस्य के समक्ष BEFORE SHRI ABY T VARKEY, JUDICIAL MEMBER AND SHRI AMITABH SHUKLA, ACCOUNTANT MEMBER आयकर अपील सं./ITA No.2957 /Chny/2018 निर्धारण वर्ष /Assessment Years: 2015-16 M/s. Zoho Corporation Private Limited, Plot No.140, 151 Estancia IT Park, GST Road, Vallanchery Village, Chengalpattu Taluk, Kanchipuram-603 202. [PAN: AAACZ4322M] (अपीलार्थी/Appellant) अपीलार्थी की ओर से/ Assessee by प्रत्यर्थी की ओर से /Revenue by सुनवाई की तारीख/Date of Hearin…

BACHHRAJ & COMPANY PVT LTD.,MUMBAI vs. ASST CIT CIRCLE- 3 (1)(1), MUMBAI

Accordingly, the appeal filed by the assessee is allowed on the same terms

ITA 7349/MUM/2019[2015-16]Status: DisposedITAT Mumbai08 Oct 2021AY 2015-16

Bench: Shri Pramod Kumar () & Shri Ravish Sood () Ita Nos.7348 & 7349/Mum/2019 (Assessment Years: 2014-15 & 2015-16) Bachhraj & Company The Assistant Commissioner Private Limited, 2Nd Floor, Vs. Of Income-Tax, Circle 3(1)(1), Bajaj Bhawan, Room No. 607, Aayakar 226, Nariman Point, Bhavan, M.K. Road, Mumbai – 400 021 Mumbai – 400 020 Pan No. Aaacb5589N (Assessee) (Revenue) Assessee By : Shri Kirit Kamdar, A.R Revenue By : Shri Kprr Murty, D.R Date Of Hearing : 04/10/2021 Date Of Pronouncement : 08/10/2021

For Appellant: Shri Kirit Kamdar, A.RFor Respondent: Shri KPRR Murty, D.R
Section 143(3)Section 14A

…ITA Nos. 7348 & 7349/Mum/2019 A.Ys. 2014-15 & 2015-16 1 Bachhraj & Company Private Limited Vs. The ACIT, Circle-3(1)(1) IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “B” MUMBAI BEFORE SHRI PRAMOD KUMAR (VICE PRESIDENT) AND SHRI RAVISH SOOD (JUDICIAL MEMBER) ITA Nos.7348 & 7349/MUM/2019 (Assessment Years: 2014-15 & 2015-16) Bachhraj & Company The Assistant Commissioner Private Limited, 2nd Floor, Vs. of Income-tax, Circle 3(1)(1), Bajaj Bhawan, Room No. 607, Aayakar 226, Nariman Point, Bhavan, M.K. Road, Mumbai – 400 021 Mumbai – 400 020 PAN No. AAACB5589N (Assessee) (Revenue) Assessee by : Shri Kirit Ka…

BACHHRAJ & COMPANY PVT LTD.,MUMBAI vs. ASST CIT CIRCLE- 3 (1)(1), MUMBAI

Accordingly, the appeal filed by the assessee is allowed on the same terms

ITA 7348/MUM/2019[2014-15]Status: DisposedITAT Mumbai08 Oct 2021AY 2014-15

Bench: Shri Pramod Kumar () & Shri Ravish Sood () Ita Nos.7348 & 7349/Mum/2019 (Assessment Years: 2014-15 & 2015-16) Bachhraj & Company The Assistant Commissioner Private Limited, 2Nd Floor, Vs. Of Income-Tax, Circle 3(1)(1), Bajaj Bhawan, Room No. 607, Aayakar 226, Nariman Point, Bhavan, M.K. Road, Mumbai – 400 021 Mumbai – 400 020 Pan No. Aaacb5589N (Assessee) (Revenue) Assessee By : Shri Kirit Kamdar, A.R Revenue By : Shri Kprr Murty, D.R Date Of Hearing : 04/10/2021 Date Of Pronouncement : 08/10/2021

For Appellant: Shri Kirit Kamdar, A.RFor Respondent: Shri KPRR Murty, D.R
Section 143(3)Section 14A

…ITA Nos. 7348 & 7349/Mum/2019 A.Ys. 2014-15 & 2015-16 1 Bachhraj & Company Private Limited Vs. The ACIT, Circle-3(1)(1) IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “B” MUMBAI BEFORE SHRI PRAMOD KUMAR (VICE PRESIDENT) AND SHRI RAVISH SOOD (JUDICIAL MEMBER) ITA Nos.7348 & 7349/MUM/2019 (Assessment Years: 2014-15 & 2015-16) Bachhraj & Company The Assistant Commissioner Private Limited, 2nd Floor, Vs. of Income-tax, Circle 3(1)(1), Bajaj Bhawan, Room No. 607, Aayakar 226, Nariman Point, Bhavan, M.K. Road, Mumbai – 400 021 Mumbai – 400 020 PAN No. AAACB5589N (Assessee) (Revenue) Assessee by : Shri Kirit Ka…

ASIAN PAINTS LTD,MUMBAI vs. ADDL CIT LTU, MUMBAI

Appeal of the revenue is dismissed

ITA 2754/MUM/2014[2009-10]Status: DisposedITAT Mumbai03 Feb 2021AY 2009-10

Bench: Shri Pramod Kumar () & Shri Saktijit Dey ()

…1 Asian Paints Ltd IN THE INCOME TAX APPELLATE TRIBUNAL “J” BENCH, MUMBAI BEFORE SHRI PRAMOD KUMAR (VICE PRESIDENT) AND SHRI SAKTIJIT DEY ( JUDICIAL MEMBER) I.T.A. No.2754/Mum/2014 (Assessment Year : 2009-10) Asian Paints Ltd vs Addl.Commissioner of Income-tax-LTU, Cuffe 6A, Shanti Nagar Parade, Mumbai Santa Cruz (E), Mumbai-400 055 PAN : AAACA3622K (APPELLANT) (RESPONDENT) I.T.A. No.4203/Mum/2014 (Assessment Year : 2009-10) Dy.Commissioner of Income-tax, Large vs Asian Paints Ltd Taxpayer Unit, Centre-1, Mumbai 6A, Shanti Nagar Santa Cruz (E), Mumbai-400 055 PAN : AAACA3622K (APPELLANT) (RESPONDENT) Assess…

TATA CONSULTANCY SERVICES LTD,MUMBAI vs. ADDL CIT LARGE TAX PAYER UNIT, MUMBAI

In the result the appeal of the assessee in AY 2008-09 is partly allowed and

ITA 794/MUM/2018[2010-11]Status: DisposedITAT Mumbai18 Aug 2020AY 2010-11

Bench: Shri Pawan Singh & Shri Rajesh Kumarvertual Court No. Iii It(Tp)A No. 3263/Mum/2017 For Ay 2008-09 It(Tp) No. 794/Mum/2018 For Ay 201-011 Tata Consultancy Services Vs Dcit Ltd.,9Th Floor, Nirmal Bldg, Large Tax Payer Unit-1, 29Th Floor, Wtc, Nariman Point. Mumbai – 21 Cufee Parade Pan Aaacr4849R Mumbai- 05. Appellant Respondednt

For Appellant: with Sh. Manish Kumar KanthFor Respondent: Shri Sanjay Singh, CIT (DR)
Section 40Section 90Section 90(1)(a)Section 92CSection 92C(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL “I” BENCH, MUMBAI BEFORE SHRI PAWAN SINGH, JUDICIAL MEMBER & SHRI RAJESH KUMAR, ACCOUNTANT MEMBER Vertual Court No. III IT(TP)A No. 3263/Mum/2017 for AY 2008-09 IT(TP) No. 794/Mum/2018 For AY 201-011 Tata Consultancy Services Vs DCIT ltd.,9th Floor, Nirmal Bldg, Large Tax Payer Unit-1, 29th Floor, WTC, Nariman Point. Mumbai – 21 Cufee Parade PAN AAACR4849R Mumbai- 05. APPELLANT RESPONDEDNT IT(TP)A No. 3746/Mum2016 for AY 2008-09 IT(TP)A No. 1207/Mum2018 for AY 2010-11 DCIT Vs Tata Consultancy Services ltd.,9th Floor, Nirmal Large Tax Payer Unit-1, 29th Floor, WTC, Cufee…

Lubrizol India Ltd. v. CIT (54 Taxmann 363) — Cited in 5 Judgments | BharatTax