Ltd. Vs. ACIT, 61 SOT 24 (Kolkata) (2014) (xi) Ansari Holding & Investment (P) Ltd. v. DCIT

154 ITD 451Income Tax Appellate Tribunal#16878 most cited
5

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2017 to 2021.

Judgments citing Ltd. Vs. ACIT, 61 SOT 24 (Kolkata) (2014) (xi) Ansari Holding & Investment (P) Ltd. v. DCIT

SAMARTH LIFTERS P.LTD,THANE vs. ADDL CIT RG 3, THANE

In the result, appeal of the assessee is Allowed

ITA 1781/MUM/2015[2011-12]Status: DisposedITAT Mumbai08 Dec 2017AY 2011-12

Bench: Shri R.C.Sharma, Am & Shri Ram Lal Negi, Jm आमकय अऩीर सं./Ita No.1781/Mum/2015 (नििाारण वषा / Assessment Year :2011-12) Samarth Lifters Pvt. Ltd. Vs. Addl. Cit, Range-3, Thane 6Th Floor, Ashar I.T.Park, Opp. Anand Nagar, Octroi Naka, Road No.16Z, Nayan Building, Wagale Ind. Estate, Next To Maa Niketan Thane (W) School, Pin - 400604 Easter Express Highway Kopri, Thane (W), Pin – 400 603 स्थामी रेखा सं./ जीआइआय सं./ Pan/Gir No. : Aaccs6646K (अऩीराथी /Appellant) (प्रत्मथी / Respondent) .. ननधाारयती की ओय से /Assessee By : Shri Subodh Ratna Parakhi याजस्व की ओय से /Revenue By : Shri V. Justin सुनवाई की तायीख / Date Of Hearing : 07.11.2017 घोषणा की तायीख/Date Of Pronouncement 08.12.2017 आदेश / O R D E R Per R.C.Sharma (A.M): This Is An Appeal Filed By The Assessee Against The Order Of Cit(A)- 2 Mumbai, Dated 16.01.2015, For The Assessment Year 2011-12, In The Matter Of Order Passed U/S.143(3) Of The I.T. Act. 2. The Only Grievance Of Assessee Relates To Disallowance Of Depreciation On Crawler Cranes & Dozers @ 30%. 3. Rival Contentions Have Been Heard & Record Perused.

For Appellant: Shri Subodh Ratna ParakhiFor Respondent: Shri V. Justin
Section 143(3)Section 2(28)

…आयकर अपीऱीय अधिकरण, म ुंबई न्यायपीठठ ‘ई’, म ुंबई । IN THE INCOME TAX APPELLATE TRIBUNAL “E”, BENCH MUMBAI BEFORE SHRI R.C.SHARMA, AM & SHRI RAM LAL NEGI, JM आमकय अऩीर सं./ITA No.1781/Mum/2015 (नििाारण वषा / Assessment Year :2011-12) Samarth Lifters Pvt. Ltd. Vs. Addl. CIT, Range-3, Thane 6th Floor, Ashar I.T.Park, Opp. Anand Nagar, Octroi Naka, Road No.16Z, Nayan Building, Wagale Ind. Estate, Next to Maa Niketan Thane (W) School, Pin - 400604 Easter Express Highway Kopri, Thane (W), Pin – 400 603 स्थामी रेखा सं./ जीआइआय सं./ PAN/GIR No. : AACCS6646K (अऩीराथी /Appellant) (प्रत्मथी / Respondent) .. ननधाारयती की ओय…

Ltd. Vs. ACIT, 61 SOT 24 (Kolkata) (2014) (xi) Ansari Holding & Investment (P) Ltd. v. DCIT (154 ITD 451) — Cited in 5 Judgments | BharatTax