VISHWAS SHASHIKANT CHOKSI,MUMBAI vs. ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 6(2), MUMBAI, MUMBAI
In the result, all the appeals of the assessee are allowed
ITA 1399/MUM/2025[2015-16]Status: DisposedITAT Mumbai26 Nov 2025AY 2015-16
Bench: Shri Om Prakash Kant () & Shri Raj Kumar Chauhan () Assessment Year: 2015-16
…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “A” MUMBAI BEFORE SHRI OM PRAKASH KANT (ACCOUNTANT MEMBER) AND SHRI RAJ KUMAR CHAUHAN (JUDICIAL MEMBER) Assessment Year: 2015-16 Ashish Shashikant Choksi, Asst. CIT Central Circle-6(2), 68, Manglik Presidency Society, Room No. 450, 4th floor, Kautilya Vs. JVPD Scheme, 7th N S Road, Vile Bhavan, C-41 to C-43, G Block, Parle West, Bandra Kurla Complex, Bandra Mumbai-400049. East, Mumbai-400051. PAN NO. AEBPC 1539 B Appellant Respondent Assessment Year: 2015-16 Sidharth Abhay Choksi, Asst. CIT Central Circle-6(2), 24th floor, 2404, Indiabulls Sky, Room No. 450, 4t…