Ltd. V/s. Narendra Garani6; and (vi) Jogendra Sinhji Vijay Singhji v. State of Gujarat & Ors.7 2

9 SCC 524Reported decision2016#16210 most cited
6

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2013 to 2013.

Judgments citing Ltd. V/s. Narendra Garani6; and (vi) Jogendra Sinhji Vijay Singhji v. State of Gujarat & Ors.7 2

Commissioner of Income Tax-III vs. VITP Private Limited

ITTA/236/2013HC Telangana10 Jul 2013

The Commissioner of Income Tax IV vs. Satya Prasad Anagai

ITTA/240/2013HC Telangana10 Jul 2013

Commissioner of Income Tax - VI vs. Smt. G. Narayanamma L/R and

ITTA/218/2013HC Telangana09 Jul 2013

The Commissioner of Income Tax VI vs. Malpani AND Co

ITTA/212/2013HC Telangana05 Jul 2013

The Commissioner of Income Tax (TDS) vs. m/s. APGENCO

ITTA/214/2013HC Telangana05 Jul 2013

The Commissioner of Income Tax VI vs. M/s. Shaiko Tanners AND Exporters

ITTA/205/2013HC Telangana04 Jul 2013
Ltd. V/s. Narendra Garani6; and (vi) Jogendra Sinhji Vijay Singhji v. State of Gujarat & Ors.7 2 (9 SCC 524) — Cited in 6 Judgments | BharatTax