Ltd. v. Dy. CIT

210 Taxmann 123Reported decision2014#16322 most cited
6

judgments rely on this decision, according to BharatTax’s citation analysis of 346,713 Indian tax judgments — from 2020 to 2025.

Also reported as

45 Taxmann.com 451

Sections most often in play

Section 200(3)Section 200ASection 220(2)Section 234ESection 271HSection 154Section 194IASection 201(1)

Judgments citing Ltd. v. Dy. CIT

Supreme Transport Company, Indore vs. ITO TDS-II, Indore

In the result, all the appeals filed by the assessees are allowed

ITA 917/IND/2024[2013-14]Status: DisposedITAT Indore13 Oct 2025AY 2013-14

Bench: Shri B.M. Biyani & Shri Paresh M. Joshi

Section 200(3)Section 200ASection 234E

…आयकरअपीलीयअिधकरण, इंदौर"ायपीठ, इंदौर IN THE INCOME TAX APPELLATE TRIBUNAL INDORE BENCH, INDORE BEFORE SHRI B.M. BIYANI, ACCOUNTANT MEMBER AND SHRI PARESH M. JOSHI, JUDICIAL MEMBER ITA No.914 & 917/Ind/2024 Assessment Year: 2013-14 [Financial Year: 2012-13 / Q2-24Q & Q3-24Q) M/s. Supreme Transport ITO TDS-II, Company, Indore 201, Vikram Tower, बनाम/ Sneh Nagar, Vs. Indore (Assessee/Appellant) (Revenue/Respondent) PAN: AAUFS5010N Assessee by Shri Subhash Chand Jain, AR Revenue by Shri Ashish Porwal, Sr. DR Date of Hearing 08.10.2025 Date of Pronouncement 13.10.2025 आदेश/ O R D E R Per Bench: Feeling aggrieved by…

Supreme Transport Company, Indore vs. ITO TDS-II, Indore

In the result, all the appeals filed by the assessees are allowed

ITA 914/IND/2024[2013-14]Status: DisposedITAT Indore13 Oct 2025AY 2013-14

Bench: Shri B.M. Biyani & Shri Paresh M. Joshi

Section 200(3)Section 200ASection 234E

…आयकरअपीलीयअिधकरण, इंदौर"ायपीठ, इंदौर IN THE INCOME TAX APPELLATE TRIBUNAL INDORE BENCH, INDORE BEFORE SHRI B.M. BIYANI, ACCOUNTANT MEMBER AND SHRI PARESH M. JOSHI, JUDICIAL MEMBER ITA No.914 & 917/Ind/2024 Assessment Year: 2013-14 [Financial Year: 2012-13 / Q2-24Q & Q3-24Q) M/s. Supreme Transport ITO TDS-II, Company, Indore 201, Vikram Tower, बनाम/ Sneh Nagar, Vs. Indore (Assessee/Appellant) (Revenue/Respondent) PAN: AAUFS5010N Assessee by Shri Subhash Chand Jain, AR Revenue by Shri Ashish Porwal, Sr. DR Date of Hearing 08.10.2025 Date of Pronouncement 13.10.2025 आदेश/ O R D E R Per Bench: Feeling aggrieved by…

Khed Economic Infrastructure Pvt Ld, Pune vs. Deputy Commissioner of Income Tax, Circle-14, Pune

Appeals are allowed in above terms

ITA 923/PUN/2023[2011-12]Status: DisposedITAT Pune25 Oct 2023AY 2011-12

Bench: Shri Satbeer Singh Godara & Dr. Dipak P. Ripote

For Appellant: Shri Nikhil S. PathakFor Respondent: Shri Ramnath P. Murkunde
Section 142(1)Section 143(3)Section 147Section 148

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE “A” BENCH : PUNE BEFORE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND DR. DIPAK P. RIPOTE, ACCOUNTANT MEMBER I.T.A.No.923/PUN./2023 Assessment Years 2011-2012 Khed Economic Infrastructure Pvt. Ltd., The DCIT, Circle-14, Level-4, Amar Avinash Aayakar Sadan, Bodhi Corporate Plaza, S.No.11, Tower, 548/2B, Salisbury 11/1 to 11/4, Plot No.D/2, Park, Gultekdi, Atur Bund Garden Road, Pune. vs. Sangtani Park, Lane No.1, PIN – 411 001 Pune – 411 037. PAN AADCK2683F Maharashtra. Maharashtra. (Appellant) (Respondent) I.T.A.No.924/PUN./2023 Assessment Year 2012-2013 Khed Economic…

Khed Economic Infrastructure Pvt Ltd, Pune vs. Income Tax Officer, Ward-14(2), Pune

Appeals are allowed in above terms

ITA 925/PUN/2023[2013-14]Status: DisposedITAT Pune23 Oct 2023AY 2013-14

Bench: Shri Satbeer Singh Godara & Dr. Dipak P. Ripote

For Appellant: Shri Nikhil S. PathakFor Respondent: Shri Ramnath P. Murkunde
Section 142(1)Section 143(3)Section 147Section 148

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE “A” BENCH : PUNE BEFORE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND DR. DIPAK P. RIPOTE, ACCOUNTANT MEMBER I.T.A.No.923/PUN./2023 Assessment Years 2011-2012 Khed Economic Infrastructure Pvt. Ltd., The DCIT, Circle-14, Level-4, Amar Avinash Aayakar Sadan, Bodhi Corporate Plaza, S.No.11, Tower, 548/2B, Salisbury 11/1 to 11/4, Plot No.D/2, Park, Gultekdi, Atur Bund Garden Road, Pune. vs. Sangtani Park, Lane No.1, PIN – 411 001 Pune – 411 037. PAN AADCK2683F Maharashtra. Maharashtra. (Appellant) (Respondent) I.T.A.No.924/PUN./2023 Assessment Year 2012-2013 Khed Economic…

Khed Economic Infrastructure Pvt Ltd, Pune vs. Income Tax Officer, Ward-14(1), Pune

Appeals are allowed in above terms

ITA 924/PUN/2023[2012-13]Status: DisposedITAT Pune23 Oct 2023AY 2012-13

Bench: Shri Satbeer Singh Godara & Dr. Dipak P. Ripote

For Appellant: Shri Nikhil S. PathakFor Respondent: Shri Ramnath P. Murkunde
Section 142(1)Section 143(3)Section 147Section 148

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE “A” BENCH : PUNE BEFORE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND DR. DIPAK P. RIPOTE, ACCOUNTANT MEMBER I.T.A.No.923/PUN./2023 Assessment Years 2011-2012 Khed Economic Infrastructure Pvt. Ltd., The DCIT, Circle-14, Level-4, Amar Avinash Aayakar Sadan, Bodhi Corporate Plaza, S.No.11, Tower, 548/2B, Salisbury 11/1 to 11/4, Plot No.D/2, Park, Gultekdi, Atur Bund Garden Road, Pune. vs. Sangtani Park, Lane No.1, PIN – 411 001 Pune – 411 037. PAN AADCK2683F Maharashtra. Maharashtra. (Appellant) (Respondent) I.T.A.No.924/PUN./2023 Assessment Year 2012-2013 Khed Economic…

The DCIT, Anand Circle, Anand vs. M/S Optics India Equipments Pvt. Ltd, Anand

In the result, appeal of the Revenue is dismissed due to low tax effect

ITA 1217/AHD/2018[2014-15]Status: DisposedITAT Ahmedabad30 Jan 2020AY 2014-15

…ITA No. 1217/Ahd /2018 DCIT Vs. Optics India Equipments Pvt Ltd AY : 2014-15 Page 1 of 3 IN THE INCOME TAX APPELLATE TRIBUNAL, AHMEDABAD BENCH ‘D’, AHMEDABAD [Coram: Justice P P Bhatt, President, and Amarjit Singh, Accountant Member] Assessment year: 2014-15 The Dy. Commissioner of Income-tax ..........……………...………..Appellant Anand Circle, Anand Vs M/s. Optics India Equipments Pvt Ltd ..........……………..…........Respondent 2116, Hari Krupa, Naya Padkar Lane, MG Road, Anand – 388 001 [PAN : AABCO 5728 M] Appearances by Shri Vinod Tanwani, Sr DR, for the Revenue None, for the assessee Date of concluding the he…

Ltd. v. Dy. CIT (210 Taxmann 123) — Cited in 6 Judgments | BharatTax