Ltd. v. ACIT, Circle-1(1) New International. Delhi

97 Taxmann.com 180Reported decision2018#25956 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 348,631 Indian tax judgments — from 2023 to 2023.

Judgments citing Ltd. v. ACIT, Circle-1(1) New International. Delhi

Ltd. v. ACIT, Circle-1(1) New International. Delhi (97 Taxmann.com 180) — Cited in 3 Judgments | BharatTax