Ltd 331 ITR 35 (AR), Deepak Cable India Ltd 337 ITR 127, ION Geophysical Corporation v. DCIT

72 Taxmann.com 298Reported decision#14384 most cited
7

judgments rely on this decision, according to BharatTax’s citation analysis of 348,631 Indian tax judgments — from 2021 to 2021.

Judgments citing Ltd 331 ITR 35 (AR), Deepak Cable India Ltd 337 ITR 127, ION Geophysical Corporation v. DCIT

Mi Overseas Ltd., Mumbai vs. ADIT, Dehradun

In the result ITA number 5584/Del/2013 filed by the assessee for assessment year

ITA 5584/DEL/2013[2010-11]Status: DisposedITAT Dehradun08 Jun 2021AY 2010-11

Bench: Shri Sudhanshu Srivastava & Shri Prashant Maharishi

For Appellant: Shri Ajay Vohra, Sr. AdvFor Respondent: Shri Thakur Singh Mapwal, JCIT DR
Section 263Section 44BSection 9

…INCOME TAX APPELLATE TRIBUNAL DEHRADUN CIRCUIT BENCH: DEHRADUN BEFORE SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER ITA No.2956/Del/2013 and 5583 & 5584/Del/2013 (Assessment Year: 2006-07, 2007-08, and 2010-11) MI Overseas Ltd, Vs. ADIT, 302, 3rd Floor, Prime Corporate International Taxation, Park, 230/231, Sahar Road, Behind Dehradun ITC Grand Maratha Hotel, near International Airport (East), Mumbai PAN: AADCM8895K (Appellant) (Respondent) ADIT, Vs. MI Overseas Ltd, International Taxation, C/o. SRBC & Associates, 4th & 5th Floor, Plot NO. 2B, 13A, Subhash Road, Aayaka…

Mi Overseas Ltd., Mumbai vs. ADIT, Dehradun

In the result ITA number 5584/Del/2013 filed by the assessee for assessment year

ITA 5583/DEL/2013[2007-08]Status: DisposedITAT Dehradun08 Jun 2021AY 2007-08

Bench: Shri Sudhanshu Srivastava & Shri Prashant Maharishi

For Appellant: Shri Ajay Vohra, Sr. AdvFor Respondent: Shri Thakur Singh Mapwal, JCIT DR
Section 263Section 44BSection 9

…INCOME TAX APPELLATE TRIBUNAL DEHRADUN CIRCUIT BENCH: DEHRADUN BEFORE SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER ITA No.2956/Del/2013 and 5583 & 5584/Del/2013 (Assessment Year: 2006-07, 2007-08, and 2010-11) MI Overseas Ltd, Vs. ADIT, 302, 3rd Floor, Prime Corporate International Taxation, Park, 230/231, Sahar Road, Behind Dehradun ITC Grand Maratha Hotel, near International Airport (East), Mumbai PAN: AADCM8895K (Appellant) (Respondent) ADIT, Vs. MI Overseas Ltd, International Taxation, C/o. SRBC & Associates, 4th & 5th Floor, Plot NO. 2B, 13A, Subhash Road, Aayaka…

ADIT (International Taxation), Dehradun vs. M/S. M.I, Overseas Ltd., Mumbai

In the result ITA number 5584/Del/2013 filed by the assessee for assessment year

ITA 5565/DEL/2013[2010-11]Status: DisposedITAT Dehradun08 Jun 2021AY 2010-11

Bench: Shri Sudhanshu Srivastava & Shri Prashant Maharishi

For Appellant: Shri Ajay Vohra, Sr. AdvFor Respondent: Shri Thakur Singh Mapwal, JCIT DR
Section 263Section 44BSection 9

…INCOME TAX APPELLATE TRIBUNAL DEHRADUN CIRCUIT BENCH: DEHRADUN BEFORE SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER ITA No.2956/Del/2013 and 5583 & 5584/Del/2013 (Assessment Year: 2006-07, 2007-08, and 2010-11) MI Overseas Ltd, Vs. ADIT, 302, 3rd Floor, Prime Corporate International Taxation, Park, 230/231, Sahar Road, Behind Dehradun ITC Grand Maratha Hotel, near International Airport (East), Mumbai PAN: AADCM8895K (Appellant) (Respondent) ADIT, Vs. MI Overseas Ltd, International Taxation, C/o. SRBC & Associates, 4th & 5th Floor, Plot NO. 2B, 13A, Subhash Road, Aayaka…

ADIT (International Taxation), Dehradun vs. M/S. M.I, Overseas Ltd., Mumbai

In the result ITA number 5584/Del/2013 filed by the assessee for assessment year

ITA 5564/DEL/2013[2007-08]Status: DisposedITAT Dehradun08 Jun 2021AY 2007-08

Bench: Shri Sudhanshu Srivastava & Shri Prashant Maharishi

For Appellant: Shri Ajay Vohra, Sr. AdvFor Respondent: Shri Thakur Singh Mapwal, JCIT DR
Section 263Section 44BSection 9

…INCOME TAX APPELLATE TRIBUNAL DEHRADUN CIRCUIT BENCH: DEHRADUN BEFORE SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER ITA No.2956/Del/2013 and 5583 & 5584/Del/2013 (Assessment Year: 2006-07, 2007-08, and 2010-11) MI Overseas Ltd, Vs. ADIT, 302, 3rd Floor, Prime Corporate International Taxation, Park, 230/231, Sahar Road, Behind Dehradun ITC Grand Maratha Hotel, near International Airport (East), Mumbai PAN: AADCM8895K (Appellant) (Respondent) ADIT, Vs. MI Overseas Ltd, International Taxation, C/o. SRBC & Associates, 4th & 5th Floor, Plot NO. 2B, 13A, Subhash Road, Aayaka…

ADIT, Dehradun vs. M/S. M.I. Overseas Ltd., Noida

In the result ITA number 5584/Del/2013 filed by the assessee for assessment year

ITA 3045/DEL/2013[2006-07]Status: DisposedITAT Dehradun08 Jun 2021AY 2006-07

Bench: Shri Sudhanshu Srivastava & Shri Prashant Maharishi

For Appellant: Shri Ajay Vohra, Sr. AdvFor Respondent: Shri Thakur Singh Mapwal, JCIT DR
Section 263Section 44BSection 9

…INCOME TAX APPELLATE TRIBUNAL DEHRADUN CIRCUIT BENCH: DEHRADUN BEFORE SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER ITA No.2956/Del/2013 and 5583 & 5584/Del/2013 (Assessment Year: 2006-07, 2007-08, and 2010-11) MI Overseas Ltd, Vs. ADIT, 302, 3rd Floor, Prime Corporate International Taxation, Park, 230/231, Sahar Road, Behind Dehradun ITC Grand Maratha Hotel, near International Airport (East), Mumbai PAN: AADCM8895K (Appellant) (Respondent) ADIT, Vs. MI Overseas Ltd, International Taxation, C/o. SRBC & Associates, 4th & 5th Floor, Plot NO. 2B, 13A, Subhash Road, Aayaka…

Mi Overseas Ltd., Mumbai vs. ADIT, Dehradun

In the result ITA number 5584/Del/2013 filed by the assessee for assessment year

ITA 2956/DEL/2013[2006-07]Status: DisposedITAT Dehradun08 Jun 2021AY 2006-07

Bench: Shri Sudhanshu Srivastava & Shri Prashant Maharishi

For Appellant: Shri Ajay Vohra, Sr. AdvFor Respondent: Shri Thakur Singh Mapwal, JCIT DR
Section 263Section 44BSection 9

…INCOME TAX APPELLATE TRIBUNAL DEHRADUN CIRCUIT BENCH: DEHRADUN BEFORE SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER ITA No.2956/Del/2013 and 5583 & 5584/Del/2013 (Assessment Year: 2006-07, 2007-08, and 2010-11) MI Overseas Ltd, Vs. ADIT, 302, 3rd Floor, Prime Corporate International Taxation, Park, 230/231, Sahar Road, Behind Dehradun ITC Grand Maratha Hotel, near International Airport (East), Mumbai PAN: AADCM8895K (Appellant) (Respondent) ADIT, Vs. MI Overseas Ltd, International Taxation, C/o. SRBC & Associates, 4th & 5th Floor, Plot NO. 2B, 13A, Subhash Road, Aayaka…

Mi Overseas Ltd., New Delhi vs. ADIT, Dehradun

In the result ITA number 5584/Del/2013 filed by the assessee for assessment year

ITA 3072/DEL/2012[2009-10]Status: DisposedITAT Dehradun08 Jun 2021AY 2009-10

Bench: Shri Sudhanshu Srivastava & Shri Prashant Maharishi

For Appellant: Shri Ajay Vohra, Sr. AdvFor Respondent: Shri Thakur Singh Mapwal, JCIT DR
Section 263Section 44BSection 9

…INCOME TAX APPELLATE TRIBUNAL DEHRADUN CIRCUIT BENCH: DEHRADUN BEFORE SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER ITA No.2956/Del/2013 and 5583 & 5584/Del/2013 (Assessment Year: 2006-07, 2007-08, and 2010-11) MI Overseas Ltd, Vs. ADIT, 302, 3rd Floor, Prime Corporate International Taxation, Park, 230/231, Sahar Road, Behind Dehradun ITC Grand Maratha Hotel, near International Airport (East), Mumbai PAN: AADCM8895K (Appellant) (Respondent) ADIT, Vs. MI Overseas Ltd, International Taxation, C/o. SRBC & Associates, 4th & 5th Floor, Plot NO. 2B, 13A, Subhash Road, Aayaka…

Ltd 331 ITR 35 (AR), Deepak Cable India Ltd 337 ITR 127, ION Geophysical Corporation v. DCIT (72 Taxmann.com 298) — Cited in 7 Judgments | BharatTax