Lovely Exports (P.) (supra), CIT v. Winstral Petrochemicals (P.) Ltd.

199 Taxmann 135High Court2011#19781 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2016 to 2016.

Judgments citing Lovely Exports (P.) (supra), CIT v. Winstral Petrochemicals (P.) Ltd.

ACIT, NEW DELHI vs. M/S. HABITAT ROYALE PROJECTS PVT. LTD., NEW DELHI

In the result, the Revenue’s Appeal stands dismissed

ITA 971/DEL/2012[2009-10]Status: DisposedITAT Delhi29 Nov 2016AY 2009-10

Bench: Shri H.S. Sidhu & Shri O.P. Kant

For Appellant: Sh. Anil Kumar Gupta, CAFor Respondent: Sh. I.P.S. Bindra, CIT(DR)
Section 132Section 139Section 142(1)Section 143(2)Section 143(3)Section 68

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “G”, NEW DELHI BEFORE SHRI H.S. SIDHU, JUDICIAL MEMBER AND SHRI O.P. KANT, ACCOUNTANT MEMBER I.T.A. No. 971/DEL/2012 A.Y. : 2009-10 ACIT, CENTRAL CIRCLE-22, M/S HABITAT ROYALE PROJECTS NEW DELHI VS. PVT. LTD., 2, GOLDEN GATE, WESTEND GREEN, RAJOKARI, NEW DELHI – 110 038 (PAN: AABCH4891A) (APPELLANT) (RESPONDENT) Department by : Sh. I.P.S. Bindra, CIT(DR) Assessee by : Sh. Anil Kumar Gupta, CA ORDER PER H.S. SIDHU : JM The Department has filed this appeal against the impugned Order dated 8.12.2011 of Ld. CIT(A)-III, New Delhi pertaining to assessment year 200…

ACIT, NEW DELHI vs. MS. HABITAT ROYALE PROJECTS PVT. LTD., NEW DELHI

In the result, the Revenue’s Appeal stands dismissed

ITA 620/DEL/2012[2008-09]Status: DisposedITAT Delhi29 Nov 2016AY 2008-09

Bench: Shri H.S. Sidhu & Shri O.P. Kant

For Appellant: Sh. Anil Kumar Gupta, CAFor Respondent: Sh. I.P.S. Bindra, CIT(DR)
Section 132Section 139Section 142(1)Section 143(2)Section 143(3)Section 68

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “G”, NEW DELHI BEFORE SHRI H.S. SIDHU, JUDICIAL MEMBER AND SHRI O.P. KANT, ACCOUNTANT MEMBER I.T.A. No. 971/DEL/2012 A.Y. : 2009-10 ACIT, CENTRAL CIRCLE-22, M/S HABITAT ROYALE PROJECTS NEW DELHI VS. PVT. LTD., 2, GOLDEN GATE, WESTEND GREEN, RAJOKARI, NEW DELHI – 110 038 (PAN: AABCH4891A) (APPELLANT) (RESPONDENT) Department by : Sh. I.P.S. Bindra, CIT(DR) Assessee by : Sh. Anil Kumar Gupta, CA ORDER PER H.S. SIDHU : JM The Department has filed this appeal against the impugned Order dated 8.12.2011 of Ld. CIT(A)-III, New Delhi pertaining to assessment year 200…

SWASTIK REALTORS,MUMBAI vs. ASST CIT 15(3), MUMBAI

ITA 800/MUM/2012[2007-08]Status: DisposedITAT Mumbai27 Oct 2016AY 2007-08

Bench: Shri C.N. Prasad & Shri Ramit Kocharआयकर अपील सं./I.T.A. No.800/Mum/2012 & 6314/Mum/2012 ("नधा"रण वष" / Assessment Year : 2007-08 & 2008-09) Swastik Realtors The Assistant बनाम/ 312, Swastik Disha Commissioner Of Income V. Corporate Park , Kohinoor Tax – 15(3), Textile Printing Compound Matru Mandir I T Office Opp. Shreyas Cinema, Lbs Nana Chowk Marg, Ghatkopar(W) Grant Road Mumbai-400 086 Mumbai. "थायी लेखा सं./Pan : Abafs2576A (अपीलाथ" /Appellant) .. (""यथ" / Respondent)

For Respondent: Shri Sanjeev Kashyap
Section 133ASection 143(2)Section 143(3)

…आयकर अपील"य अ"धकरण “E” "यायपीठ मुंबई म"। IN THE INCOME TAX APPELLATE TRIBUNAL “E” BENCH, MUMBAI BEFORE SHRI C.N. PRASAD, JUDICIAL MEMBER AND SHRI RAMIT KOCHAR, ACCOUNTANT MEMBER आयकर अपील सं./I.T.A. No.800/Mum/2012 & 6314/Mum/2012 ("नधा"रण वष" / Assessment Year : 2007-08 & 2008-09) Swastik Realtors The Assistant बनाम/ 312, Swastik Disha Commissioner of Income v. Corporate Park , Kohinoor Tax – 15(3), Textile Printing Compound Matru Mandir I T Office Opp. Shreyas Cinema, LBS Nana Chowk Marg, Ghatkopar(W) Grant Road Mumbai-400 086 Mumbai. "थायी लेखा सं./PAN : ABAFS2576A (अपीलाथ" /Appellant) .. (""यथ" / Respondent…

SWASTIK REALTORS,MUMBAI vs. A.C.I.T.15(3), MUMBAI

ITA 6314/MUM/2012[2008-09]Status: DisposedITAT Mumbai27 Oct 2016AY 2008-09

Bench: Shri C.N. Prasad & Shri Ramit Kocharआयकर अपील सं./I.T.A. No.800/Mum/2012 & 6314/Mum/2012 ("नधा"रण वष" / Assessment Year : 2007-08 & 2008-09) Swastik Realtors The Assistant बनाम/ 312, Swastik Disha Commissioner Of Income V. Corporate Park , Kohinoor Tax – 15(3), Textile Printing Compound Matru Mandir I T Office Opp. Shreyas Cinema, Lbs Nana Chowk Marg, Ghatkopar(W) Grant Road Mumbai-400 086 Mumbai. "थायी लेखा सं./Pan : Abafs2576A (अपीलाथ" /Appellant) .. (""यथ" / Respondent)

For Respondent: Shri Sanjeev Kashyap
Section 133ASection 143(2)Section 143(3)

…आयकर अपील"य अ"धकरण “E” "यायपीठ मुंबई म"। IN THE INCOME TAX APPELLATE TRIBUNAL “E” BENCH, MUMBAI BEFORE SHRI C.N. PRASAD, JUDICIAL MEMBER AND SHRI RAMIT KOCHAR, ACCOUNTANT MEMBER आयकर अपील सं./I.T.A. No.800/Mum/2012 & 6314/Mum/2012 ("नधा"रण वष" / Assessment Year : 2007-08 & 2008-09) Swastik Realtors The Assistant बनाम/ 312, Swastik Disha Commissioner of Income v. Corporate Park , Kohinoor Tax – 15(3), Textile Printing Compound Matru Mandir I T Office Opp. Shreyas Cinema, LBS Nana Chowk Marg, Ghatkopar(W) Grant Road Mumbai-400 086 Mumbai. "थायी लेखा सं./PAN : ABAFS2576A (अपीलाथ" /Appellant) .. (""यथ" / Respondent…

Lovely Exports (P.) (supra), CIT v. Winstral Petrochemicals (P.) Ltd. (199 Taxmann 135) — Cited in 4 Judgments | BharatTax