Nand Kumar Prasad Sah, Muzaffarpur vs. Ac/DCIT Central Circle, Muzaffarpur
In the result, all the appeals filed by the assessee in ITA
ITA 173/PAT/2023[2020-21]Status: HeardITAT Patna28 Aug 2024AY 2020-21
Bench: Shri Rajpal Yadav, Vp & Shri Dr. Manish Borad, Am
For Appellant: Shri SK Tulsiyan, &For Respondent: Shri Ashwani Kr. Singal, DR
Section 132Section 144ASection 148Section 271ASection 271BSection 44A
…IN THE INCOME TAX APPELLATE TRIBUNAL “DB” BENCH, PATNA (Through virtual hearing at Kolkata) BEFORE SHRI RAJPAL YADAV, VP AND SHRI DR. MANISH BORAD, AM ITA Nos. 167,168,169,171,173/PAT/2023 (Assessment Year: 2014-15,2015-16,2016-17, 2019- 20,2020-21) CIT (A) Nand Kumar Prasad Sah Lok Nayak Bhawan Saraiyaganj, Bihar-842001 Vs. Muzaffarpur, Bihar, (Appellant) (Respondent) PAN No. AJNPS7052G Assessee by : Shri SK Tulsiyan, & Ms. Puja Somani, Ars Revenue by : Shri Ashwani Kr. Singal, DR Date of hearing: 20.06.2024 Date of pronouncement: 28.08.2024 O R D E R PER BENCH: These appeals at the instance of the assessee a…