Lokesh Agarwal Dharmarth Charitable Trust v. CIT(E)

164 Taxmann.com 228Reported decision#22957 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2025 to 2025.

Sections most often in play

Section 12A(1)(ac)(iii)Section 80G(5)(iii)Section 13(3)Section 1959

Issues it is cited on

section 80g(5)(iii)section 12a(1)(ac)(iii)document

Judgments citing Lokesh Agarwal Dharmarth Charitable Trust v. CIT(E)

Shri Ram Gousala Samiti, Sikar vs. CIT (Exemption), Jaipur

ITA 503/JPR/2025[NA]Status: DisposedITAT Jaipur10 Jul 2025

Bench: DR. MITHA LAL MEENA (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

For Appellant: Shri R.S. Poonia, C.AFor Respondent: Shri O.P. Meena, CIT-DR (through VC)

Section 12A(1)(ac)Section 80G(5)(iii)

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”B-Bench” JAIPUR MkWa- ehBk yky ehuk] ys[kk lnL; ,oa Jh ujsUnz dqekj] U;kf;d lnL; ds le{k BEFORE: : DR. MITHA LAL MEENA, AM & SHRI NARINDER KUMAR, JM vk;dj vihy la-@ITA No. 503 & 504/JPR/2025 cuke Shri Ram Gousala Samiti The CIT Exemption, Vs. Jaipur. Bhomiya Ji Talai Losal, Losal Dhod, Sikar. LFkk;hys[kk la-@thvkbZvkj la-@PAN/GIR No.: AAOAS4460K vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksjls@Assesseeby : Shri R.S. Poonia, C.A. jktLo dh vksjls@Revenue by: Shri O.P. Meena, CIT-DR (through VC) lquokbZ dh…

Global Csr Foundation, Jaipur vs. Commissioner of Income Tax (Exemption), Jaipur

9. As a result, both appeals ITA No

ITA 203/JPR/2025[2025-26]Status: DisposedITAT Jaipur10 Jul 2025AY 2025-26

Bench: DR. MITHA LAL MEENA (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

For Appellant: Shri Deepak Somani, C.AFor Respondent: Shri O.P. Meena, CIT-DR (through VC)

Section 12A(1)(ac)Section 80(5)(iii)Section 80G(5)(iii)

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”B-Bench” JAIPUR MkWa- ehBk yky ehuk] ys[kk lnL; ,oa Jh ujsUnz dqekj] U;kf;d lnL; ds le{k BEFORE: : DR. MITHA LAL MEENA, AM & SHRI NARINDER KUMAR, JM vk;dj vihy la-@ITA No. 202 & 203/JPR/2025 cuke Global CSR Foundation The CIT Exemption, Vs. Jaipur. A 99 Shyam Nagar, 00 NS Road, Jaipur. LFkk;hys[kk la-@thvkbZvkj la-@PAN/GIR No.: AAETG3981A vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksjls@Assesseeby : Shri Deepak Somani, C.A. jktLo dh vksjls@Revenue by: Shri O.P. Meena, CIT-DR (through VC) lquokbZ dh rkjh[…

Global Csr Foundation, Jaipur vs. Commissioner of Income Tax (Exemption), Jaipur

9. As a result, both appeals ITA No

ITA 202/JPR/2025[2025-26]Status: DisposedITAT Jaipur10 Jul 2025AY 2025-26

Bench: DR. MITHA LAL MEENA (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

For Appellant: Shri Deepak Somani, C.AFor Respondent: Shri O.P. Meena, CIT-DR (through VC)

Section 12A(1)(ac)Section 80(5)(iii)Section 80G(5)(iii)

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”B-Bench” JAIPUR MkWa- ehBk yky ehuk] ys[kk lnL; ,oa Jh ujsUnz dqekj] U;kf;d lnL; ds le{k BEFORE: : DR. MITHA LAL MEENA, AM & SHRI NARINDER KUMAR, JM vk;dj vihy la-@ITA No. 202 & 203/JPR/2025 cuke Global CSR Foundation The CIT Exemption, Vs. Jaipur. A 99 Shyam Nagar, 00 NS Road, Jaipur. LFkk;hys[kk la-@thvkbZvkj la-@PAN/GIR No.: AAETG3981A vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksjls@Assesseeby : Shri Deepak Somani, C.A. jktLo dh vksjls@Revenue by: Shri O.P. Meena, CIT-DR (through VC) lquokbZ dh rkjh[…