Lohia Securities Ltd. v. DCIT

66 Taxmann.com 86Reported decision2016#21219 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2016 to 2021.

Judgments citing Lohia Securities Ltd. v. DCIT

ACIT, Circle -15(1), Kolkata vs. Baljit Securities Pvt. Ltd., Kolkata

In the result, the appeal of revenue is partly allowed

ITA 346/KOL/2017[2012-13]Status: DisposedITAT Kolkata24 Feb 2021AY 2012-13

Bench: Shri J. Sudhakar Reddy, Am & Shri A. T. Varkey, Jm]

Section 115JSection 14A

…ITA No. 346/Kol/2017 Baljit Securities, A.Y. 2012-13 आयकर अपील"य अधीकरण, "यायपीठ –“A” कोलकाता, IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH: KOLKATA [Before Shri J. Sudhakar Reddy, AM and Shri A. T. Varkey, JM] I.T.A. No. 346/Kol/2017 Assessment Year: 2012-13 Assistant Commissioner of Income- Vs. Baljit Securities tax, Circle-15(1), Kolkata. (PAN:AABCB0779P) Appellant Respondent Date of Hearing 11.02.2021 Date of Pronouncement 24 .02.2021 For the Appellant Shri Dhrubajyoti Roy, JCIT For the Respondent S/Shri Arvind Agarwal, Advocate & Rajat Agarwal, CA ORDER Per Shri A. T. Varkey, JM: This is an appeal prefe…

ACIT, Circle-10(2), Kolkat, Kolkata vs. M/S. Stewart & Mackertich Wealth Management Ltd., Kolkata

In the result, the assessee`s ground No

ITA 1858/KOL/2016[2011-12]Status: DisposedITAT Kolkata12 Apr 2017AY 2011-12

Bench: Shri Partha Sarathi Choudhary, Jm & Dr. A. L. Saini, Am]

For Appellant: Shri A. K. Tibrewal, FCAFor Respondent: Md. Ghayas Uddin, JCIT, Sr. DR
Section 143(2)Section 143(3)Section 14ASection 37Section 73

…IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH: KOLKATA [Before Shri Partha Sarathi Choudhary, JM & Dr. A. L. Saini, AM] I.T.A No.1858/Kol/2016 Assessment Year: 2011-12 Assistant Commissioner of Income-tax, Vs. M/s. Stewart &Mackertich Wealth Circle-10(2), Kolkata. Management Ltd. (PAN:AADCS7513E) (Appellant) (Respondent) & I.T.A No.1820/Kol/2016 Assessment Year: 2011-12 M/s. Stewart &Mackertich Wealth Vs. Deputy Commissioner of Income-tax, Management Ltd. Circle-10, Kolkata. (Appellant) (Respondent) Date of hearing: 08.02.2017 Date of pronouncement: 12.04.2017 For the Revenue :Md. Ghayas Uddin, JCIT, Sr. DR F…

Stewart and Mackertich Wealth Management Ltd., Kolkata vs. The DCIT, Circle-10, Kolkata

In the result, the assessee`s ground No

ITA 1820/KOL/2016[2011-12]Status: DisposedITAT Kolkata12 Apr 2017AY 2011-12

Bench: Shri Partha Sarathi Choudhary, Jm & Dr. A. L. Saini, Am]

For Appellant: Shri A. K. Tibrewal, FCAFor Respondent: Md. Ghayas Uddin, JCIT, Sr. DR
Section 143(2)Section 143(3)Section 14ASection 37Section 73

…IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH: KOLKATA [Before Shri Partha Sarathi Choudhary, JM & Dr. A. L. Saini, AM] I.T.A No.1858/Kol/2016 Assessment Year: 2011-12 Assistant Commissioner of Income-tax, Vs. M/s. Stewart &Mackertich Wealth Circle-10(2), Kolkata. Management Ltd. (PAN:AADCS7513E) (Appellant) (Respondent) & I.T.A No.1820/Kol/2016 Assessment Year: 2011-12 M/s. Stewart &Mackertich Wealth Vs. Deputy Commissioner of Income-tax, Management Ltd. Circle-10, Kolkata. (Appellant) (Respondent) Date of hearing: 08.02.2017 Date of pronouncement: 12.04.2017 For the Revenue :Md. Ghayas Uddin, JCIT, Sr. DR F…

DCIT, Circle - 6, Kolkata vs. M/S. Nariman Finvest (P) Ltd., Kolkata

In the result, Revenue’s appeal stands dismissed and that of assessee’s CO is partly allowed

ITA 1614/KOL/2011[2007-08]Status: DisposedITAT Kolkata10 Aug 2016AY 2007-08

Bench: Shri Waseem Ahmed & Shri S.S.Viswanethra Ravi

Section 143(2)Section 143(3)Section 43(5)

…IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA BENCH “C” KOLKATA Before Shri Waseem Ahmed, Accountant Member and Shri S.S.Viswanethra Ravi, Judicial Member ITA No.1614/Kol/2011 & C.O. No.25/Kol/2012 (a/o ITA No.1614/Kol/2011 Assessment Years:2008-09 DCIT,Circle-6 बनाम / Nariman Finvest Pvt. P7, Chowringhee Square, Ltd, 33/1 N.S. Road, V/s. Kolkata Kolkata-700 001 Nariman Finvest Pvt. Ltd. DCIT, Circle-6 बनाम / 33/1 N.S. Road, Kolkata- P-7, Chowringhee V/s. 700 001 Square, Kolkata [PAN No.AABCN 2859 C] .. अपीलाथ" /Appellant ""यथ" /Respondent Shri M. Jungio, JCIT-DR आवेदक क" ओर से/By Assessee Shri D.S.Damle, FCA…

Lohia Securities Ltd. v. DCIT (66 Taxmann.com 86) — Cited in 4 Judgments | BharatTax