LMP Precision Engineering Company Ltd. Vs DCIT (330 ITR 93) (Guj.) VIII. CIT v. Deep Chand

338 ITR 243Reported decision#11556 most cited
9

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2016 to 2018.

Judgments citing LMP Precision Engineering Company Ltd. Vs DCIT (330 ITR 93) (Guj.) VIII. CIT v. Deep Chand

DILIP C. SHAH,MUMBAI vs. ASST CIT CEN CIR -11, MUMBAI

The appeals of the assessee are allowed for

ITA 287/MUM/2016[2001-02]Status: DisposedITAT Mumbai16 May 2018AY 2001-02

Bench: Shri Joginder Singh & Shri G. Manjunatha

Section 271(1)(c)

…आयकर अपील"य अ"धकरण, मुंबई "यायपीठ, डी,मुंबई । IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “D”, MUMBAI "ी जो"ग"दर "संह, "या"यक सद"य एवं "ी जी. मंजूनाथ, लेखा सद"य, के सम" Before Shri JOGINDER SINGH, Judicial Member, and Shri G. MANJUNATHA, Accountant Member ITA NOs.281 to 287/Mum/2016 Assessment Years: 2001-02 to 2007-08 Shri Dilip C. Shah, 401, DCIT, Spenta Towers, 55/57, Central Circle-11, बनाम/ Forgett Street, Mumbai Vs. Gowalia Tank, Mumbai-400036 ("नधा"रती /Assessee) (राज"व /Revenue) P.A. No.AADCG1613M "नधा"रती क" ओर से / Assessee by Shri Gaurav Kabra राज"व क" ओर से / Revenue by Shri Abhijit Patank…

DILIP C. SHAH,MUMBAI vs. ASST CIT CEN CIR -11, MUMBAI

The appeals of the assessee are allowed for

ITA 286/MUM/2016[2002-03]Status: DisposedITAT Mumbai16 May 2018AY 2002-03

Bench: Shri Joginder Singh & Shri G. Manjunatha

Section 271(1)(c)

…आयकर अपील"य अ"धकरण, मुंबई "यायपीठ, डी,मुंबई । IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “D”, MUMBAI "ी जो"ग"दर "संह, "या"यक सद"य एवं "ी जी. मंजूनाथ, लेखा सद"य, के सम" Before Shri JOGINDER SINGH, Judicial Member, and Shri G. MANJUNATHA, Accountant Member ITA NOs.281 to 287/Mum/2016 Assessment Years: 2001-02 to 2007-08 Shri Dilip C. Shah, 401, DCIT, Spenta Towers, 55/57, Central Circle-11, बनाम/ Forgett Street, Mumbai Vs. Gowalia Tank, Mumbai-400036 ("नधा"रती /Assessee) (राज"व /Revenue) P.A. No.AADCG1613M "नधा"रती क" ओर से / Assessee by Shri Gaurav Kabra राज"व क" ओर से / Revenue by Shri Abhijit Patank…

DILIP C. SHAH,MUMBAI vs. ASST CIT CEN CIR -11, MUMBAI

The appeals of the assessee are allowed for

ITA 285/MUM/2016[2003-04]Status: DisposedITAT Mumbai16 May 2018AY 2003-04

Bench: Shri Joginder Singh & Shri G. Manjunatha

Section 271(1)(c)

…आयकर अपील"य अ"धकरण, मुंबई "यायपीठ, डी,मुंबई । IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “D”, MUMBAI "ी जो"ग"दर "संह, "या"यक सद"य एवं "ी जी. मंजूनाथ, लेखा सद"य, के सम" Before Shri JOGINDER SINGH, Judicial Member, and Shri G. MANJUNATHA, Accountant Member ITA NOs.281 to 287/Mum/2016 Assessment Years: 2001-02 to 2007-08 Shri Dilip C. Shah, 401, DCIT, Spenta Towers, 55/57, Central Circle-11, बनाम/ Forgett Street, Mumbai Vs. Gowalia Tank, Mumbai-400036 ("नधा"रती /Assessee) (राज"व /Revenue) P.A. No.AADCG1613M "नधा"रती क" ओर से / Assessee by Shri Gaurav Kabra राज"व क" ओर से / Revenue by Shri Abhijit Patank…

DILIP C. SHAH,MUMBAI vs. ASST CIT CEN CIR -11, MUMBAI

The appeals of the assessee are allowed for

ITA 284/MUM/2016[2004-05]Status: DisposedITAT Mumbai16 May 2018AY 2004-05

Bench: Shri Joginder Singh & Shri G. Manjunatha

Section 271(1)(c)

…आयकर अपील"य अ"धकरण, मुंबई "यायपीठ, डी,मुंबई । IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “D”, MUMBAI "ी जो"ग"दर "संह, "या"यक सद"य एवं "ी जी. मंजूनाथ, लेखा सद"य, के सम" Before Shri JOGINDER SINGH, Judicial Member, and Shri G. MANJUNATHA, Accountant Member ITA NOs.281 to 287/Mum/2016 Assessment Years: 2001-02 to 2007-08 Shri Dilip C. Shah, 401, DCIT, Spenta Towers, 55/57, Central Circle-11, बनाम/ Forgett Street, Mumbai Vs. Gowalia Tank, Mumbai-400036 ("नधा"रती /Assessee) (राज"व /Revenue) P.A. No.AADCG1613M "नधा"रती क" ओर से / Assessee by Shri Gaurav Kabra राज"व क" ओर से / Revenue by Shri Abhijit Patank…

DILIP C. SHAH,MUMBAI vs. ASST CIT CEN CIR -11, MUMBAI

The appeals of the assessee are allowed for

ITA 283/MUM/2016[2005-06]Status: DisposedITAT Mumbai16 May 2018AY 2005-06

Bench: Shri Joginder Singh & Shri G. Manjunatha

Section 271(1)(c)

…आयकर अपील"य अ"धकरण, मुंबई "यायपीठ, डी,मुंबई । IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “D”, MUMBAI "ी जो"ग"दर "संह, "या"यक सद"य एवं "ी जी. मंजूनाथ, लेखा सद"य, के सम" Before Shri JOGINDER SINGH, Judicial Member, and Shri G. MANJUNATHA, Accountant Member ITA NOs.281 to 287/Mum/2016 Assessment Years: 2001-02 to 2007-08 Shri Dilip C. Shah, 401, DCIT, Spenta Towers, 55/57, Central Circle-11, बनाम/ Forgett Street, Mumbai Vs. Gowalia Tank, Mumbai-400036 ("नधा"रती /Assessee) (राज"व /Revenue) P.A. No.AADCG1613M "नधा"रती क" ओर से / Assessee by Shri Gaurav Kabra राज"व क" ओर से / Revenue by Shri Abhijit Patank…

DILIP C. SHAH,MUMBAI vs. ASST CIT CEN CIR -11, MUMBAI

The appeals of the assessee are allowed for

ITA 282/MUM/2016[2007-08]Status: DisposedITAT Mumbai16 May 2018AY 2007-08

Bench: Shri Joginder Singh & Shri G. Manjunatha

Section 271(1)(c)

…आयकर अपील"य अ"धकरण, मुंबई "यायपीठ, डी,मुंबई । IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “D”, MUMBAI "ी जो"ग"दर "संह, "या"यक सद"य एवं "ी जी. मंजूनाथ, लेखा सद"य, के सम" Before Shri JOGINDER SINGH, Judicial Member, and Shri G. MANJUNATHA, Accountant Member ITA NOs.281 to 287/Mum/2016 Assessment Years: 2001-02 to 2007-08 Shri Dilip C. Shah, 401, DCIT, Spenta Towers, 55/57, Central Circle-11, बनाम/ Forgett Street, Mumbai Vs. Gowalia Tank, Mumbai-400036 ("नधा"रती /Assessee) (राज"व /Revenue) P.A. No.AADCG1613M "नधा"रती क" ओर से / Assessee by Shri Gaurav Kabra राज"व क" ओर से / Revenue by Shri Abhijit Patank…

DILIP C. SHAH,MUMBAI vs. ASST CIT CEN CIR -11, MUMBAI

The appeals of the assessee are allowed for

ITA 281/MUM/2016[2006-07]Status: DisposedITAT Mumbai16 May 2018AY 2006-07

Bench: Shri Joginder Singh & Shri G. Manjunatha

Section 271(1)(c)

…आयकर अपील"य अ"धकरण, मुंबई "यायपीठ, डी,मुंबई । IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “D”, MUMBAI "ी जो"ग"दर "संह, "या"यक सद"य एवं "ी जी. मंजूनाथ, लेखा सद"य, के सम" Before Shri JOGINDER SINGH, Judicial Member, and Shri G. MANJUNATHA, Accountant Member ITA NOs.281 to 287/Mum/2016 Assessment Years: 2001-02 to 2007-08 Shri Dilip C. Shah, 401, DCIT, Spenta Towers, 55/57, Central Circle-11, बनाम/ Forgett Street, Mumbai Vs. Gowalia Tank, Mumbai-400036 ("नधा"रती /Assessee) (राज"व /Revenue) P.A. No.AADCG1613M "नधा"रती क" ओर से / Assessee by Shri Gaurav Kabra राज"व क" ओर से / Revenue by Shri Abhijit Patank…

AJAY KUMAR BAID,MUMBAI vs. ITO 14(3)(1), MUMBAI

The appeal of the assessee is dismissed

ITA 5946/MUM/2014[2008-09]Status: DisposedITAT Mumbai05 Feb 2018AY 2008-09

Bench: Shri Joginder Singh & Shri G. Manjunathaassessment Year: 2008 - 2009 Ajay Kumar Baid Income Tax Officer 14(3)(1) 1St Floor, Chandra Mahal, Mumbai बनाम/ 241, Princess Street, Vs. Mumbai 400 020 ("नधा"रती /Assessee) (राज"व /Revenue P.A. No. Aaapb5350N

Section 142(1)Section 143(1)Section 143(2)Section 143(3)Section 2Section 271(1)(c)Section 274Section 69

…ods Pvt. Ltd. Vs CIT 281 ITR 421 (MP.) VI. Shri Nithyakalyani Textiles Ltd. Vs DCIT 282 ITR 154 (Mad.) VII. LMP Precision Engineering Company Ltd. Vs DCIT (330 ITR 93) (Guj.) VIII. CIT vs Deep Chand 336 ITR 292 (P & H) IX. Sethy Industries Corporation vs DCIT 338 ITR 243 (P &H) X. B.Damodar V.B. Jewellers vs JCIT 353 ITR 206 (Karna.) XI. Standard Hind Company vs CIT (2014) 361 ITR 370 (All.) XII. Bajrang Glass Emporium vs CIT (2014) 361 ITR 376 (All.) XIII. Indus Engineering Company vs ACIT (2010) 323 ITR 302 (Bom.), 12 7. Likewise in the case of CIT vs Somani Evergree Knit Ltd. (2013) 352 ITR 592 (Bom.), there…

KUMAR V. VASANI,MUMBAI vs. ITO 32(2)(2), MUMBAI

The appeal of the assessee is dismissed

ITA 3119/MUM/2015[2009-10]Status: DisposedITAT Mumbai01 Sept 2016AY 2009-10

Bench: Shri Joginder Singh, Assessment Year:2009-10

Section 271(1)(c)Section 68

…आयकर अपील"य अ"धकरण,‘एक-सद"य’ "यायपीठ,मुंबई। IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “SMC”, MUMBAI "ी जो"ग"दर "संह, "या"यक सद"य, के सम" Before Shri Joginder Singh, Judicial Member, Assessment Year:2009-10 Mr. Kumar V. Vasani, Income Tax Officer-32(2)(2), A-303, 30th Floor, Kalpataru C-13, Room No.305A, 3rd बनाम/ Towers, Akruli Cross Road, Floor, Pratyaksakar Bhavan Vs. Kandivali (East), Bandra Kurla Complex Mumbai-400101 Bandra (East), Mumbai-400051 "नधा"रती / Assessee राज"व / Revenue P.A. No.AABPV7219H "नधा"रती क" ओर से / Assessee by Shri R. N. Vasani & Shri V.H. Vasani राज"व क" ओर से / Revenue by…

LMP Precision Engineering Company Ltd. Vs DCIT (330 ITR 93) (Guj.) VIII. CIT v. Deep Chand (338 ITR 243) — Cited in 9 Judgments | BharatTax