LKS Gold House (P.) Ltd. v. Deputy Commissioner

161 Taxmann.com 604High Court2024#22912 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 346,713 Indian tax judgments — from 2025 to 2025.

Issues it is cited on

section 65a section 2(12a)section 153(c)(1)section 163 section 66 section 153(c)section 158bd section 65b section 158bc section 65 section 153c(1)section 16

Judgments citing LKS Gold House (P.) Ltd. v. Deputy Commissioner

Anshu Sahai (HUF), Jaipur vs. ACIT, Central Circle

ITA 468/JPR/2025[2018-19]Status: DisposedITAT Jaipur03 Nov 2025AY 2018-19

For Appellant: Sh. Rajeev Sogani, CA &For Respondent: Sh. Sanjay Dhariwal, CIT-DR

Section 115BSection 132Section 133ASection 139Section 153CSection 153D

…vk;dj vihyh; vf/kdj.k] t;iqj U;k;ihB] t;iqj IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”A” JAIPUR Mk0 ,l- lhrky{eh] U;kf;d lnL; ,oa Jh jkBksM deys'k t;UrHkkbZ] ys[kk lnL; d s le{k BEFORE: DR. S. SEETHALAKSHMI, JM & SHRI RATHOD KAMLESH JAYANTBHAI, vk;dj vihy la-@ITA Nos.466 to 468/JP/2025 fu/kZkj.k o"kZ@Assessment Years : 2016-17 to 2018-19 Anshu Sahai (HUF) SP-15 Bhabha Marg Tilak Nagar, Tilak Nagar, S.O. (Jaipur), Jaipur cuke Vs. ACIT, Central Circle-02, Jaipur LFkk;h y s[kk la-@thvkb Zvkj la-@PAN/GIR No.: AAJHA9662H vihykFkhZ@Appellant i zR;Fkh Z@Respondent fu/kZkfjrh dh vksj ls@ Assessee…

Anshu Sahai (HUF), Jaipur vs. ACIT, Central Circle 2, Jaipur

ITA 467/JPR/2025[2017-18]Status: DisposedITAT Jaipur03 Nov 2025AY 2017-18

For Appellant: Sh. Rajeev Sogani, CA &For Respondent: Sh. Sanjay Dhariwal, CIT-DR

Section 115BSection 132Section 133ASection 139Section 153CSection 153D

Anshu Sahai (HUF), Jaipur vs. ACIT, Central Circle 2, Jaipur

ITA 466/JPR/2025[2016-17]Status: DisposedITAT Jaipur03 Nov 2025AY 2016-17

For Appellant: Sh. Rajeev Sogani, CA &For Respondent: Sh. Sanjay Dhariwal, CIT-DR

Section 115BSection 132Section 133ASection 139Section 143(3)Section 153CSection 153D

…आयकर अपीलिय अधिकरण, जयपुर न्यायाधीन, जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”A” JAIPUR डा० एस. सीतालक्ष्मी, न्यायिक सदस्य एवं श्री राठोड कमलेश जयंतभाई, लेखा सदस्य के समक्ष BEFORE: DR. S. SEETHALAKSHMI, JM & SHRI RATHOD KAMLESH JAYANTBHAI, आयकर अपील सं./ITA Nos.466 to 468/JP/2025 निर्धारण वर्ष /Assessment Years : 2016-17 to 2018-19 Anshu Sahai (HUF) SP-15 Bhabha Marg Tilak Nagar, Tilak Nagar, S.O. (Jaipur), Jaipur बना Vs. ACIT, Central Circle-02, Jaipur स्थायी लेखा सं./PAN/GIR No.: AAJHA9662H आवेदक/Appellant प्रـ य__/Respondent निधारितार की ओर से / Assessee by : Sh. Rajeev Sogani, CA & MS Ruchi…