Lion Conservation Society v. Commissioner of Income Gujarat State Lion Conservation Society v. Commissioner of Income

141 Taxmann.com 269Reported decision2022#22531 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2022 to 2025.

Sections most often in play

Section 11(1)(a)Section 12ASection 143(2)Section 143(3)Section 250Section 263Section 28Section 80G

Issues it is cited on

section 263section 11section 143section 14section 143(3)total income

Judgments citing Lion Conservation Society v. Commissioner of Income Gujarat State Lion Conservation Society v. Commissioner of Income

Shri Jain Medical & Educational Trust, Bhuj vs. ACIT(Exempt), Circle-2, Ahmedabad

The appeal of the assessee is dismissed

ITA 160/AHD/2025[2017-18]Status: DisposedITAT Ahmedabad25 Aug 2025AY 2017-18

Bench: Dr. B.R.R. Kumar, Vice-Shri Siddhartha Nautiyalshri Jain Medical & The Asstt. Commissioner Of Vs. Educational Trust, Income Tax (Exemption), C/O Sarda & Sarda (Ca), Circle-2, Sakar 1St Floor, Dr.Radha- Ahmedabad Krishnan Road, Opp. Rajkumar College, Rajkot-360001 [Pan :Aaatj 1467 C] (Appellant) .. (Respondent) Appellant By : Adjournment Application Filed Respondent By: Shri Prateek Sharma, Sr. Dr Date Of Hearing 05.08.2025 Date Of Pronouncement .08.2025

For Appellant: Adjournment Application FiledFor Respondent: Shri Prateek Sharma, Sr. DR
Section 11Section 11(1)(a)Section 12ASection 143(2)Section 143(3)Section 250Section 263Section 80G

…IN THE INCOME TAX APPELLATE TRIBUNAL “SMC” BENCH, AHMEDABAD BEFORE DR. B.R.R. KUMAR, VICE-PRESIDENT SHRI SIDDHARTHA NAUTIYAL, JUDICIAL MEMBER Shri Jain Medical & The Asstt. Commissioner of Vs. Educational Trust, Income Tax (Exemption), C/o Sarda & Sarda (CA), Circle-2, Sakar 1st Floor, Dr.Radha- Ahmedabad Krishnan Road, Opp. Rajkumar College, Rajkot-360001 [PAN :AAATJ 1467 C] (Appellant) .. (Respondent) Appellant by : Adjournment Application Filed Respondent by: Shri Prateek Sharma, Sr. DR Date of Hearing 05.08.2025 Date of Pronouncement .08.2025 O R D E R PER DR. B.R.R. KUMAR, VICE-PRESIDENT :- This appeal…

Harmony Yarns Pvt. Ltd., Surat vs. Pr. Commissioner of Income Tax -1, Surat

In the result, the appeal filed by the assessee is partly allowed in above terms

ITA 348/SRT/2023[2018-19]Status: DisposedITAT Surat23 Nov 2023AY 2018-19

Bench: Shri Pawan Singh, Jm & Dr. A. L. Saini, Am आयकर अपील सं./Ita No.348/Srt/2023 Assessment Year: (2018-19) (Physical Hearing) Harmony Yarns Private Vs. The Pcit-1, Limited, Surat Plot-65, 1St Floor Subhash Nagar Society, Ghod Dod Road, Nr. Ram Chowk, Surat – 395001. "थायीलेखासं./जीआइआरसं./Pan/Gir No.: Aaach5895F (Appellant) (Respondent) Appellant By Shri Rasesh Shah, Ca Respondent By Shri Airiju Jaikaran, Cit(Dr) Date Of Hearing 12/10/2023 23/11/2023 Date Of Pronouncement

Section 143(3)Section 263Section 36(1)(va)Section 68

…IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI PAWAN SINGH, JM & DR. A. L. SAINI, AM आयकर अपील सं./ITA No.348/SRT/2023 Assessment Year: (2018-19) (Physical Hearing) Harmony Yarns Private Vs. The PCIT-1, Limited, Surat Plot-65, 1st floor Subhash Nagar Society, Ghod Dod Road, Nr. Ram Chowk, Surat – 395001. "थायीलेखासं./जीआइआरसं./PAN/GIR No.: AAACH5895F (Appellant) (Respondent) Appellant by Shri Rasesh Shah, CA Respondent by Shri Airiju Jaikaran, CIT(DR) Date of Hearing 12/10/2023 23/11/2023 Date of Pronouncement आदेश / O R D E R PER DR. A. L. SAINI, AM: By way of this appeal, the assessee app…

Lions Club of Malad Borivali Charity Trust, Mumbai vs. CIT Exemptions, Mumbai

In the result, the appeal filed by the assessee is dismissed

ITA 1458/MUM/2022[2017-18]Status: DisposedITAT Mumbai27 Sept 2022AY 2017-18

Bench: Shri Kuldip Singh () & Shri Om Prakash Kant () Assessment Year: 2017-18 Lions Club Of Malad Borivali Cit Exemptions, Charity Trust, 601,6Th Floor, Cumballa Hills, Pd Lions College, Sv Road, Vs. Mumbai-400026. Sunder Nagar, Malad West, Mumbai-400064. Pan No. Aaatl 1407 C Appellant Respondent Assessee By : Mr. Shankarlal Jain, Ar Revenue By : Ms. Shailja Rai, Cit-Dr Date Of Hearing : 24/08/2022 Date Of Pronouncement : 27/09/2022

For Appellant: Mr. Shankarlal Jain, ARFor Respondent: Ms. Shailja Rai, CIT-DR

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “A” MUMBAI BEFORE SHRI KULDIP SINGH (JUDICIAL MEMBER) AND SHRI OM PRAKASH KANT (ACCOUNTANT MEMBER) Assessment Year: 2017-18 Lions Club of Malad Borivali CIT Exemptions, Charity Trust, 601,6th floor, Cumballa Hills, PD Lions College, SV Road, Vs. Mumbai-400026. Sunder Nagar, Malad West, Mumbai-400064. PAN No. AAATL 1407 C Appellant Respondent Assessee by : Mr. Shankarlal Jain, AR Revenue by : Ms. Shailja Rai, CIT-DR Date of Hearing : 24/08/2022 Date of pronouncement : 27/09/2022 ORDER PER OM PRAKASH KANT, AM This appeal by the assessee is directed against order d…

Lion Conservation Society v. Commissioner of Income Gujarat State Lion Conservation Society v. Commissioner of Income (141 Taxmann.com 269) — Cited in 3 Judgments | BharatTax