Lintas India Pvt Ltd. v. DCIT

107 Taxmann.com 426Reported decision#21923 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 348,615 Indian tax judgments — from 2022 to 2022.

Issues it is cited on

section 271gsection 92c(1)management feessection 92ca(1)benchmarking analysistransactional net margin methodcup methodsection 144c(5)comparable companiesmost appropriate methodsection 92ca(3)arm's length price

Judgments citing Lintas India Pvt Ltd. v. DCIT

Newedge Broker India Pvt Ltd. Mumbai, Mumbai vs. Dy CIT Circle- 4(2)(1), Mumbai

In the result, all the appeals of the assessee are partly allowed

ITA 606/MUM/2020[2012-13]Status: DisposedITAT Mumbai01 Apr 2022AY 2012-13
Section 143(3)Section 144C(5)

…IN THE INCOME TAX APPELLATE TRIBUNAL, ‘J‘ BENCH MUMBAI BEFORE: SHRI M.BALAGANESH, ACCOUNTANT MEMBER & MS.KAVITHA RAJAGOPAL, JUDICIAL MEMBER ITA No.605/Mum/2020 (Assessment Year :2013-14) & IT(TP)A No.1254/Mum/2016 (Assessment Year :2011-12) M/s. Newedge Broker India Vs. Deputy Commissioner of Private Limited Income Tax Peninsula Business Park Circle-4(2)(1) Unit 1901, Tower A Aaykar Bhavan Ganpatrao Kadam Marg M.K.Road, Lower Parel Mumbai – 400 020 Mumbai – 400 013 PAN/GIR No.AACCN7443H (Appellant) .. (Respondent) Assessee by Shri Niraj Sheth / Shri Sagar Shah Revenue by Shri Tejinder Pal Singh Date of Hearin…

Newedge Broker India Pvt Ltd., Mumbai vs. Dy CIT Circle- 4(2)(1), Mumbai

In the result, all the appeals of the assessee are partly allowed

ITA 605/MUM/2020[2013-14]Status: DisposedITAT Mumbai01 Apr 2022AY 2013-14
Section 143(3)Section 144C(5)

…IN THE INCOME TAX APPELLATE TRIBUNAL, ‘J‘ BENCH MUMBAI BEFORE: SHRI M.BALAGANESH, ACCOUNTANT MEMBER & MS.KAVITHA RAJAGOPAL, JUDICIAL MEMBER ITA No.605/Mum/2020 (Assessment Year :2013-14) & IT(TP)A No.1254/Mum/2016 (Assessment Year :2011-12) M/s. Newedge Broker India Vs. Deputy Commissioner of Private Limited Income Tax Peninsula Business Park Circle-4(2)(1) Unit 1901, Tower A Aaykar Bhavan Ganpatrao Kadam Marg M.K.Road, Lower Parel Mumbai – 400 020 Mumbai – 400 013 PAN/GIR No.AACCN7443H (Appellant) .. (Respondent) Assessee by Shri Niraj Sheth / Shri Sagar Shah Revenue by Shri Tejinder Pal Singh Date of Hearin…

Newedge Broker India P.Ltd, Mumbai vs. DCIT Cir 4(2)(1), Mumbai

In the result, all the appeals of the assessee are partly allowed

ITA 1254/MUM/2016[2011-12]Status: DisposedITAT Mumbai01 Apr 2022AY 2011-12
Section 143(3)Section 144C(5)

…IN THE INCOME TAX APPELLATE TRIBUNAL, ‘J‘ BENCH MUMBAI BEFORE: SHRI M.BALAGANESH, ACCOUNTANT MEMBER & MS.KAVITHA RAJAGOPAL, JUDICIAL MEMBER ITA No.605/Mum/2020 (Assessment Year :2013-14) & IT(TP)A No.1254/Mum/2016 (Assessment Year :2011-12) M/s. Newedge Broker India Vs. Deputy Commissioner of Private Limited Income Tax Peninsula Business Park Circle-4(2)(1) Unit 1901, Tower A Aaykar Bhavan Ganpatrao Kadam Marg M.K.Road, Lower Parel Mumbai – 400 020 Mumbai – 400 013 PAN/GIR No.AACCN7443H (Appellant) .. (Respondent) Assessee by Shri Niraj Sheth / Shri Sagar Shah Revenue by Shri Tejinder Pal Singh Date of Hearin…

Lintas India Pvt Ltd. v. DCIT (107 Taxmann.com 426) — Cited in 3 Judgments | BharatTax