Lakshmibai S. Patel v. CIT

174 Taxmann 206High Court2008#4625 most cited
25

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2015 to 2025.

Issues it is cited on

section 68section 142(1)section 143(2)section 147personsection 14indiatotal incomedocumentinterest

Judgments citing Lakshmibai S. Patel v. CIT

ACIT Cen Cir-9, Mumbai vs. Shreepati Computer Centre, Mumbai

In the result, the appeal of the assessee is allowed as above

ITA 1527/MUM/2009[2001-2002]Status: DisposedITAT Mumbai18 Aug 2016AY 2001-2002

Bench: Shri Shailendra Kumar Yadav & Shri Rajesh Kumar.

For Appellant: Mr. Arvind Sinde, A.RFor Respondent: Mr. Manju Nathaswami
Section 10ASection 132(1)Section 80H

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI “E” BENCH, MUMBAI BEFORE SHRI SHAILENDRA KUMAR YADAV, JUDICIAL MEMBER, AND SHRI RAJESH KUMAR, ACCOUNTANT MEMBER. ITA. Nos. 1481, 1527, 1528 & 1402/Mum/2009 (Assessment Year: 2000-01 to 2003-04) Asstt. Commissioner of Income Tax Central Circle – 9, Old CGO, Mumbai Appellant Vs. M/s. Shreepati Computer Centre, 7/8, Raghavji Bldg., 15/17, Raghavji Road, Gawalia Tank, Mumbai 400 036 Respondent & ITA. Nos. 889 to 892/Mum/2009 (Assessment Year: 2000-01 to 2003-04) M/s. Shreepati Computer Centre, 4th Floor, Building “A”, Shreepati Arcade, Nana Chowk, A. K. Marg, Mumb…

ACIT Cen Cir-9, Mumbai vs. Shreepati Computer Centre, Mumbai

In the result, the appeal of the assessee is allowed as above

ITA 1481/MUM/2009[2000-2001]Status: DisposedITAT Mumbai18 Aug 2016AY 2000-2001

Bench: Shri Shailendra Kumar Yadav & Shri Rajesh Kumar.

For Appellant: Mr. Arvind Sinde, A.RFor Respondent: Mr. Manju Nathaswami
Section 10ASection 132(1)Section 80H

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI “E” BENCH, MUMBAI BEFORE SHRI SHAILENDRA KUMAR YADAV, JUDICIAL MEMBER, AND SHRI RAJESH KUMAR, ACCOUNTANT MEMBER. ITA. Nos. 1481, 1527, 1528 & 1402/Mum/2009 (Assessment Year: 2000-01 to 2003-04) Asstt. Commissioner of Income Tax Central Circle – 9, Old CGO, Mumbai Appellant Vs. M/s. Shreepati Computer Centre, 7/8, Raghavji Bldg., 15/17, Raghavji Road, Gawalia Tank, Mumbai 400 036 Respondent & ITA. Nos. 889 to 892/Mum/2009 (Assessment Year: 2000-01 to 2003-04) M/s. Shreepati Computer Centre, 4th Floor, Building “A”, Shreepati Arcade, Nana Chowk, A. K. Marg, Mumb…

ACIT Central Circle-9, Mumbai vs. M/S. Shreepati Computer Centre, Mumbai

In the result, the appeal of the assessee is allowed as above

ITA 1402/MUM/2009[2003-2004]Status: DisposedITAT Mumbai18 Aug 2016AY 2003-2004

Bench: Shri Shailendra Kumar Yadav & Shri Rajesh Kumar.

For Appellant: Mr. Arvind Sinde, A.RFor Respondent: Mr. Manju Nathaswami
Section 10ASection 132(1)Section 80H

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI “E” BENCH, MUMBAI BEFORE SHRI SHAILENDRA KUMAR YADAV, JUDICIAL MEMBER, AND SHRI RAJESH KUMAR, ACCOUNTANT MEMBER. ITA. Nos. 1481, 1527, 1528 & 1402/Mum/2009 (Assessment Year: 2000-01 to 2003-04) Asstt. Commissioner of Income Tax Central Circle – 9, Old CGO, Mumbai Appellant Vs. M/s. Shreepati Computer Centre, 7/8, Raghavji Bldg., 15/17, Raghavji Road, Gawalia Tank, Mumbai 400 036 Respondent & ITA. Nos. 889 to 892/Mum/2009 (Assessment Year: 2000-01 to 2003-04) M/s. Shreepati Computer Centre, 4th Floor, Building “A”, Shreepati Arcade, Nana Chowk, A. K. Marg, Mumb…

ACIT, New Delhi vs. Shri Vimal Gupta, New Delhi

In the result the C.O.No

ITA 1211/DEL/2011[2006-07]Status: DisposedITAT Delhi23 Dec 2015AY 2006-07

Bench: Shri J. Sudhakar Reddy & Shri Sudhanshu Srivastavaay: 2006-07 Acit, Central Circle 7 Vs. Vinod Kumar Gupta Room No.363, E 2 C 9/28, Yamuna Vihar Ara Center New Delhi 110 053 Jhandewalan Extension New Delhi Pan: Aahpg 7807 J &

For Appellant: Sh. Amit Goel, C.AFor Respondent: Shri O.P.Meena, Sr.D.R
Section 133A

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘H’, NEW DELHI BEFORE SHRI J. SUDHAKAR REDDY, ACCOUNTANT MEMBER AND SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AY: 2006-07 ACIT, Central Circle 7 vs. Vinod Kumar Gupta Room no.363, E 2 C 9/28, Yamuna Vihar ARA Center New Delhi 110 053 Jhandewalan Extension New Delhi PAN: AAHPG 7807 J & ITA No. 1211/Del/11 A.Y. 2006-07 ACIT, Circle 34(1) vs. Vimal Gupta New Delhi New Delhi Cross Objection No. 105/Del/2011 (In ITA No. 1211/Del/2011) A.Y. 2006-07 Vimal Gupta vs. ACIT, Circle 34(1) New Delhi New Delhi (Appellant) (Respondent) Department by : Shri O.P.Meena, Sr.D…

ACIT, New Delhi vs. Sh Vinod Kumar Gupta, New Delhi

In the result the C.O.No

ITA 1603/DEL/2010[2006-07]Status: DisposedITAT Delhi23 Dec 2015AY 2006-07

Bench: Shri J. Sudhakar Reddy & Shri Sudhanshu Srivastavaay: 2006-07 Acit, Central Circle 7 Vs. Vinod Kumar Gupta Room No.363, E 2 C 9/28, Yamuna Vihar Ara Center New Delhi 110 053 Jhandewalan Extension New Delhi Pan: Aahpg 7807 J &

For Appellant: Sh. Amit Goel, C.AFor Respondent: Shri O.P.Meena, Sr.D.R
Section 133A

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘H’, NEW DELHI BEFORE SHRI J. SUDHAKAR REDDY, ACCOUNTANT MEMBER AND SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AY: 2006-07 ACIT, Central Circle 7 vs. Vinod Kumar Gupta Room no.363, E 2 C 9/28, Yamuna Vihar ARA Center New Delhi 110 053 Jhandewalan Extension New Delhi PAN: AAHPG 7807 J & ITA No. 1211/Del/11 A.Y. 2006-07 ACIT, Circle 34(1) vs. Vimal Gupta New Delhi New Delhi Cross Objection No. 105/Del/2011 (In ITA No. 1211/Del/2011) A.Y. 2006-07 Vimal Gupta vs. ACIT, Circle 34(1) New Delhi New Delhi (Appellant) (Respondent) Department by : Shri O.P.Meena, Sr.D…