Lakhamshi Ladha & Co. v. CIT

70 Taxmann.com 10High Court2016#25523 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 367,854 Indian tax judgments — from 2018 to 2022.

Judgments citing Lakhamshi Ladha & Co. v. CIT

DCIT CC 6(4), Mumbai vs. N. Jamnadas & Co., Mumbai

In the result, the appeals filed by the Revenue are dismissed

ITA 4250/MUM/2016[2010-11]Status: DisposedITAT Mumbai25 Apr 2018AY 2010-11

Bench: Shri C.N. Prasad () & Shri N.K. Pradhan () Assessment Year: 2010-11 & Assessment Year: 2011-12 & Assessment Year: 2012-13 N. Jamnadas & Co., The Deputy Commissioner Of 16, Bank Street, Fort, Income Tax, Central Circle- Vs. Mumbai-400001. 6(4), Room No. 1925, 19Th Floor, Air India Building, Nariman Point, Mumbai-400021. Pan No. Aacfn8427F Appellant Respondent Assessment Year: 2010-11 & Assessment Year: 2011-12 & Assessment Year: 2012-13 The Deputy Commissioner Of N. Jamnadas & Co., Income Tax, Central Circle- 16, Bank Street, Fort, Vs. 6(4), Room No. 1925, 19Th Mumbai-400001. Floor, Air India Building, Nariman Point, Mumbai-400021. Pan No. Aacfn8427F Appellant Respondent

For Respondent: Ms. S. Padmaja, CIT (DR)
Section 143(3)Section 37

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “F” MUMBAI BEFORE SHRI C.N. PRASAD (JUDICIAL MEMBER) AND SHRI N.K. PRADHAN (ACCOUNTANT MEMBER) Assessment Year: 2010-11 & Assessment Year: 2011-12 & Assessment Year: 2012-13 N. Jamnadas & Co., The Deputy Commissioner of 16, Bank Street, Fort, Income Tax, Central Circle- Vs. Mumbai-400001. 6(4), Room No. 1925, 19th floor, Air India Building, Nariman Point, Mumbai-400021. PAN No. AACFN8427F Appellant Respondent Assessment Year: 2010-11 & Assessment Year: 2011-12 & Assessment Year: 2012-13 The Deputy Commissioner of N. Jamnadas & Co., Income Tax, Central Circle- 16…

N. Jamnadas & Co., Mumbai vs. ACIT Cen Cir 39, Mumbai

In the result, the appeals filed by the Revenue are dismissed

ITA 4139/MUM/2016[2010-11]Status: DisposedITAT Mumbai25 Apr 2018AY 2010-11

Bench: Shri C.N. Prasad () & Shri N.K. Pradhan () Assessment Year: 2010-11 & Assessment Year: 2011-12 & Assessment Year: 2012-13 N. Jamnadas & Co., The Deputy Commissioner Of 16, Bank Street, Fort, Income Tax, Central Circle- Vs. Mumbai-400001. 6(4), Room No. 1925, 19Th Floor, Air India Building, Nariman Point, Mumbai-400021. Pan No. Aacfn8427F Appellant Respondent Assessment Year: 2010-11 & Assessment Year: 2011-12 & Assessment Year: 2012-13 The Deputy Commissioner Of N. Jamnadas & Co., Income Tax, Central Circle- 16, Bank Street, Fort, Vs. 6(4), Room No. 1925, 19Th Mumbai-400001. Floor, Air India Building, Nariman Point, Mumbai-400021. Pan No. Aacfn8427F Appellant Respondent

For Respondent: Ms. S. Padmaja, CIT (DR)
Section 143(3)Section 37

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “F” MUMBAI BEFORE SHRI C.N. PRASAD (JUDICIAL MEMBER) AND SHRI N.K. PRADHAN (ACCOUNTANT MEMBER) Assessment Year: 2010-11 & Assessment Year: 2011-12 & Assessment Year: 2012-13 N. Jamnadas & Co., The Deputy Commissioner of 16, Bank Street, Fort, Income Tax, Central Circle- Vs. Mumbai-400001. 6(4), Room No. 1925, 19th floor, Air India Building, Nariman Point, Mumbai-400021. PAN No. AACFN8427F Appellant Respondent Assessment Year: 2010-11 & Assessment Year: 2011-12 & Assessment Year: 2012-13 The Deputy Commissioner of N. Jamnadas & Co., Income Tax, Central Circle- 16…