L/H Mrs. Ranjana Katyal vs. DCIT, (2007) 111 TTJ 0008 (Del) 4. CIT v. S.K. Katyal

105 TTJ 926Income Tax Appellate Tribunal2006#8671 most cited
12

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2021 to 2021.

Issues it is cited on

Judgments citing L/H Mrs. Ranjana Katyal vs. DCIT, (2007) 111 TTJ 0008 (Del) 4. CIT v. S.K. Katyal

L/H Mrs. Ranjana Katyal vs. DCIT, (2007) 111 TTJ 0008 (Del) 4. CIT v. S.K. Katyal (105 TTJ 926) — Cited in 12 Judgments | BharatTax