Kusum Healthcare Private Limited v. Deputy Commissioner of Income Tax

173 Taxmann.com 58High Court2025#19525 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2026 to 2026.

Sections most often in play

Section 10(26AAB)Section 144Section 147Section 148Section 151Section 148ASection 148A(d)
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Judgments citing Kusum Healthcare Private Limited v. Deputy Commissioner of Income Tax

Agricultural Produce Marketing Committee, Chamarajanagar vs. Income Tax Officer, Ward-1, Chamarajanagar

In the result Appeals of the Assessee are allowed and stay petitions are dismissed as infructuous

ITA 2808/BANG/2025[2019-20]Status: DisposedITAT Bangalore07 Apr 2026AY 2019-20

Bench: Shri Prashant Maharishi & Shri Sounadararajan K.

For Appellant: Shri Ravishankar, AdvocateFor Respondent: Shri. Balusamy. N – JCIT & Shri Raghu, ITO
Section 10Section 147Section 148

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH: BANGALORE BEFORE SHRI PRASHANT MAHARISHI, VICE PRESIDENT AND SHRI SOUNADARARAJAN K., JUDICIAL MEMBER ITA Nos. 2805-2808/Bang/2025 Along with Stay Petition SA No. 29-32/Bang/2026 Assessment Years : 2015-16, 2016-17, 2018-19 & 2019-20 M/s. Agricultural Produce Marketing Committee, The Income Tax Officer Mysore Road, Gundlupet, Ward 1 Vs. Veeranapura BO, Panjanahalli Chamarajanagar Chamarajanagar - 571 111 PAN: - AABTA1169M APPELLANT RESPONDENT Appellant by : Shri Ravishankar, Advocate Respondent by : Shri. Balusamy. N – JCIT & Shri Raghu, ITO Date of Hearing : 09…

Agricultural Produce Marketing Committee, Chamarajnagar vs. Income Tax Officer, Ward-1, Chamarajnagar

In the result Appeals of the Assessee are allowed and stay petitions are dismissed as infructuous

ITA 2807/BANG/2025[2018-19]Status: DisposedITAT Bangalore07 Apr 2026AY 2018-19

Bench: Shri Prashant Maharishi & Shri Sounadararajan K.

For Appellant: Shri Ravishankar, AdvocateFor Respondent: Shri. Balusamy. N – JCIT & Shri Raghu, ITO
Section 10Section 147Section 148

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH: BANGALORE BEFORE SHRI PRASHANT MAHARISHI, VICE PRESIDENT AND SHRI SOUNADARARAJAN K., JUDICIAL MEMBER ITA Nos. 2805-2808/Bang/2025 Along with Stay Petition SA No. 29-32/Bang/2026 Assessment Years : 2015-16, 2016-17, 2018-19 & 2019-20 M/s. Agricultural Produce Marketing Committee, The Income Tax Officer Mysore Road, Gundlupet, Ward 1 Vs. Veeranapura BO, Panjanahalli Chamarajanagar Chamarajanagar - 571 111 PAN: - AABTA1169M APPELLANT RESPONDENT Appellant by : Shri Ravishankar, Advocate Respondent by : Shri. Balusamy. N – JCIT & Shri Raghu, ITO Date of Hearing : 09…

Agricultural Produce Marketing Committee, Chamarajnagar vs. Income Tax Officer, Ward-1, Chamarajnagar

In the result Appeals of the Assessee are allowed and stay petitions are dismissed as infructuous

ITA 2806/BANG/2025[2016-17]Status: DisposedITAT Bangalore07 Apr 2026AY 2016-17

Bench: Shri Prashant Maharishi & Shri Sounadararajan K.

For Appellant: Shri Ravishankar, AdvocateFor Respondent: Shri. Balusamy. N – JCIT & Shri Raghu, ITO
Section 10Section 147Section 148

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH: BANGALORE BEFORE SHRI PRASHANT MAHARISHI, VICE PRESIDENT AND SHRI SOUNADARARAJAN K., JUDICIAL MEMBER ITA Nos. 2805-2808/Bang/2025 Along with Stay Petition SA No. 29-32/Bang/2026 Assessment Years : 2015-16, 2016-17, 2018-19 & 2019-20 M/s. Agricultural Produce Marketing Committee, The Income Tax Officer Mysore Road, Gundlupet, Ward 1 Vs. Veeranapura BO, Panjanahalli Chamarajanagar Chamarajanagar - 571 111 PAN: - AABTA1169M APPELLANT RESPONDENT Appellant by : Shri Ravishankar, Advocate Respondent by : Shri. Balusamy. N – JCIT & Shri Raghu, ITO Date of Hearing : 09…

Agricultural Produce Marketing Commitee, Chamarajanagar vs. Income Tax Officer, Ward-1, Chamarajnagar

In the result Appeals of the Assessee are allowed and stay petitions are dismissed as infructuous

ITA 2805/BANG/2025[2015-16]Status: DisposedITAT Bangalore07 Apr 2026AY 2015-16

Bench: Shri Prashant Maharishi & Shri Sounadararajan K.

For Appellant: Shri Ravishankar, AdvocateFor Respondent: Shri. Balusamy. N – JCIT & Shri Raghu, ITO
Section 10Section 147Section 148

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH: BANGALORE BEFORE SHRI PRASHANT MAHARISHI, VICE PRESIDENT AND SHRI SOUNADARARAJAN K., JUDICIAL MEMBER ITA Nos. 2805-2808/Bang/2025 Along with Stay Petition SA No. 29-32/Bang/2026 Assessment Years : 2015-16, 2016-17, 2018-19 & 2019-20 M/s. Agricultural Produce Marketing Committee, The Income Tax Officer Mysore Road, Gundlupet, Ward 1 Vs. Veeranapura BO, Panjanahalli Chamarajanagar Chamarajanagar - 571 111 PAN: - AABTA1169M APPELLANT RESPONDENT Appellant by : Shri Ravishankar, Advocate Respondent by : Shri. Balusamy. N – JCIT & Shri Raghu, ITO Date of Hearing : 09…

Kusum Healthcare Private Limited v. Deputy Commissioner of Income Tax (173 Taxmann.com 58) — Cited in 4 Judgments | BharatTax