Kushal Virendra Tandon v. ACIT

134 Taxmann.com 268Income Tax Appellate Tribunal2022#22425 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2022 to 2025.

Sections most often in play

Section 115BBE Section 131 Section 132 Section 142(1)Section 143(1)(a)Section 144 Section 148 Section 250(6)

Judgments citing Kushal Virendra Tandon v. ACIT

Piyush Sharma, Mumbai vs. Income Tax Officer Ward 20(2)(1), Mumbai

In the result, appeal of the Revenue is partly allowed for statistical purpose

ITA 6256/MUM/2025[2016-17]Status: DisposedITAT Mumbai02 Dec 2025AY 2016-17

Bench: Shri Vikram Singh Yadav & Shri. Raj Kumar Chauhanpiyush Sharma Vs. Ito Ward-20(2)(1) A-1 Apartment, 8Th Floor, Flat No. 87, Piramal Chamber, Lalbaug, Malabar Hills, Mumbai-400 006 Mumbai-400 012 Pan: Aapps2589H (Appellant) (Respondent)

Section 132Section 142(1)Section 144Section 148Section 148ASection 250Section 69

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “C”, MUMBAI BEFORE SHRI VIKRAM SINGH YADAV, ACCOUNTANT MEMBER AND SHRI. RAJ KUMAR CHAUHAN, JUDICIAL MEMBER Piyush Sharma Vs. ITO Ward-20(2)(1) A-1 Apartment, 8th floor, Flat No. 87, Piramal Chamber, Lalbaug, Malabar Hills, Mumbai-400 006 Mumbai-400 012 PAN: AAPPS2589H (Appellant) (Respondent) Assessee Represented by : Shri Satyaprakash Singh, Ld. AR Department Represented by : Shri Virabhadra Mahajan, Ld. DR Date of conclusion of Hearing : 18.11.2025 Date of Pronouncement : 02.12.2025 O R D E R PER RAJ KUMAR CHAUHAN (J.M.): 1. This appeal is filed by the appella…

Income Tax Officer-12(2)(1), Mumbai vs. Elder Prroject Limited, Mumbai

In the result, the appeal filed by the revenue is dismissed

ITA 677/MUM/2024[2013-14]Status: DisposedITAT Mumbai29 Jul 2024AY 2013-14

Bench: Shri Pavan Kumar Gadale & Smt Renu Jauhriito(It)-12(2)(1), Vs. Elder Project Ltd 301-302, Kunthu Room No. 145, 1St Floor, Commercial Centre, Aayakar Bhawan, 3Rd Floor, Plot No. 174, Churchgate, Near Ayyappa Temple, Mumbai – 400020. Bangur N, Goregaon (W), Mumbai-400090. Pan/Gir No. Aaace7387B (अपीलाथ"/Appellant) (""यथ"/Respondent)

Section 43B

…IN THE INCOME TAX APPELLATE TRIBUNAL, “E” BENCH MUMBAI BEFORE SHRI PAVAN KUMAR GADALE, JUDICIAL MEMBER & SMT RENU JAUHRI, ACCOUNTANT MEMBER ITO(IT)-12(2)(1), Vs. Elder Project Ltd 301-302, Kunthu Room No. 145, 1st Floor, Commercial Centre, Aayakar Bhawan, 3rd Floor, Plot No. 174, Churchgate, Near Ayyappa Temple, Mumbai – 400020. Bangur N, Goregaon (W), Mumbai-400090. PAN/GIR No. AAACE7387B (अपीलाथ"/Appellant) (""यथ"/Respondent) Appellant by Shri P.D.Chougule.Sr.DR Respondent by Shri Mani Jain.AR सुनवाई क" तार"ख/Date of Hearing 27.06.2024 घोषणा क" तार"ख/Date of Pronouncement 30.07.2024 ORDER PER PAVAN KUMAR GA…

M/S. Mokshstar International, Gandhidham-Kutch vs. The Additional CIT, Gandhidham-Kutch

In the result, the appeal of the assessee is allowed

ITA 397/RJT/2017[2014-15]Status: HeardITAT Rajkot26 Jul 2022AY 2014-15

Bench: The Time Of Hearing.”

For Appellant: Adjournment ApplicationFor Respondent: Shri Sanjeev Jain, CIT-D.R

Section 250Section 37Section 44A

…IN THE INCOME TAX APPELLATE TRIBUNAL RAJKOT BENCH, RAJKOT Before: Shri Waseem Ahmed, Accountant Member And Shri Siddhartha Nautiyal, Judicial Member Assessment Year 2014-15 M/s. Mokshstar The ACIT, International, Gandhidham, Plot No. 337-338, Vs (Respondent) Sec. No. 1, KSEZ, Gandhidham PAN: AAQFM1764P (Appellant) Assessee by: Adjournment Application Revenue by: Shri Sanjeev Jain, CIT-D.R. Date of hearing : 29-06-2022 Date of pronouncement : 27-07-2022 आदेश/ORDER PER BENCH:- This assessee’s appeal for A.Y. 2014-15, arises from order of the Commissioner of Income Tax (Appeals)-2, Rajkot dated 21-08-2…